High Courts12 Jan 2024Dismissed
Jyoti Chetry Vs State Of Manipur & Ors.
Manipur High Court · (2024) 01 MAN CK 0021
COURT ARCHIVE
Manipur High Court judgments
1,680 judgments · page 13 of 84
High Courts12 Jan 2024Disposed Of
Ningombam Ibochouba Singh Vs State Of Manipur & Anr.
Manipur High Court · (2024) 01 MAN CK 0013
High Courts04 Jan 2024Allowed/ Disposed Of
Ningthoujam Sunil Singh & Anr. Vs Ngangom Tombi Singh & Ors.
Manipur High Court · (2024) 01 MAN CK 0006
High Courts04 Jan 2024
Zebedee Panmei Vs Union Of India; & Ors.
Manipur High Court · (2024) 01 MAN CK 0002
High Courts27 Dec 2023
Sanasam Shamungou Singh Vs Yendrembam Boby
Manipur High Court · (2023) 12 MAN CK 0049
Manipur Land Revenue And Land Reforms Act, 1960 — Section 46Transfer Of Property Act, 1882 — Section 54Constitution Of India, 1950 — Article 227
High Courts27 Dec 2023Dismissed
Kangjam (N) Debala Devi Vs Kabrambam Manaobi Singh, S/o (Late Kabrambam Iboton Singh Of Khurai Leikai, JNIMS Road, P.O. & P.S. Porompat, Imphal East District, Manipur & Ors.
Manipur High Court · (2023) 12 MAN CK 0048
Limitation Act, 1963 — Section 5Code Of Civil Procedure, 1908 — Order 8 Rule 1, Order 8 Rule 3Constitution Of India, 1950 — Article 227
High Courts27 Dec 2023
Kshetrimayum Tomchoubi Devi Vs Mayanglambam Rajkumar Singh
Manipur High Court · (2023) 12 MAN CK 0047
High Courts27 Dec 2023
Lalfakawma Sailo Vs Mary Niangkhannem & Ors.
Manipur High Court · (2023) 12 MAN CK 0045
Limitation Act, 1908 — Section 5Code Of Civil Procedure, 1908 — Section 151Limitation Act, 1963 — Article 131
High Courts27 Dec 2023
M/S Sudhakara Infratech Pvt Ltd. Vs State Of Manipur & Anr.
Manipur High Court · (2023) 12 MAN CK 0044
High Courts27 Dec 2023Disposed Of
Sanasam Milankumar Singh Vs State Of Manipur & 5 Ors.
Manipur High Court · (2023) 12 MAN CK 0043
High Courts27 Dec 2023
M/S Vishnu Prakash R Punglia Ltd. Vs State Of Manipur & 2 Ors
Manipur High Court · (2023) 12 MAN CK 0042
High Courts27 Dec 2023
Ningthoukhongjam Samarendra Singh & 6 Ors. Vs State Of Manipur & 3 Ors.
Manipur High Court · (2023) 12 MAN CK 0041
High Courts11 Dec 2023
Mutum Churamani Meetei & 5 Ors Vs State Of Manipur & 3 Ors
Manipur High Court · (2023) 12 MAN CK 0016
High Courts08 Dec 2023Allowed/ Disposed Of
Leihaothabam Ningol Gurumayum Ongbi Sanjana @ Nanao Devi Vs Gurumayum Padma Devi & Ors
Manipur High Court · (2023) 12 MAN CK 0010
High Courts02 Nov 2023
Manipur Softball Association Vs Softball Association Of India & 2 Ors
Manipur High Court · (2023) 11 MAN CK 0002
High Court Of Manipur Rules, 2019 — Rule 10
High Courts30 Oct 2023Allowed
Leishiyo Keishing Vs Awung Shimray Hopingson & Ors.
Manipur High Court · (2023) 10 MAN CK 0046
Code Of Civil Procedure, 1908 — Section 151Code Of Civil Procedure, 1908 — Order 6, Rule 2(1), Order 6, Rule 16, Order 7, Rule 11, Order 7, Rule 11(a)Representation Of People Act, 1951 — Section 33, 33A, 36, 36(2), 80, 81, 82, 82(1)(a), 83, 83(1)(a), 83(1)(b), 86, 87, 100(1)(b), 100, 100(1)(d)(i), 100(1)(d)(ii), 100(1)(d)(iv), 117, 123(7)
High Courts30 Oct 2023
Achoibam Deben Singh Vs Officer In Charge, City Police Station
Manipur High Court · (2023) 10 MAN CK 0045
High Courts25 Oct 2023
Mutum Shyamsunder Vs Superintendent Of Police, CI.D. (CB) Manipur / O.C., Cb And 2 Others
Manipur High Court · (2023) 10 MAN CK 0057
Indian Penal Code, 1860 — Section 34, 120BPrevention Of Corruption Act, 1988 &msash; Section 7(b), 13, 34, 120B
High Courts25 Oct 2023
Mutum Shyamsunder Singh Vs Superintendent Of Police, Ci.D. (Cb) Manipur / O.C., Cb And 2 Others
Manipur High Court · (2023) 10 MAN CK 0056
Indian Penal Code, 1860 — Section 34, 120BPrevention Of Corruption Act, 1988 &msash; Section 7(b), 13
High Courts25 Oct 2023
Mutum Shyamsunder Singh Vs Superintendent Of Police, Ci.D. (Cb) Manipur / O.C., Cb And 3 Others
Manipur High Court · (2023) 10 MAN CK 0055
Indian Penal Code, 1860 — Section 34, 120BPrevention Of Corruption Act, 1988 &msash; Section 7(b), 13