High Courts12 Nov 2014
Rebecca Saji Moses Vs Mahatma Gandhi University
High Court Of Kerala · (2014) 11 KL CK 0109
Mahatma Gandhi University Act, 1985 — Section 10, 10(17), 39, 40, 40(1)
COURT ARCHIVE
High Court Of Kerala judgments
54,395 judgments · page 963 of 2,720
High Courts12 Nov 2014
United India Insurance Company Ltd. Vs P.R. Surendran
High Court Of Kerala · (2015) 2 ACC 560 : (2015) ACJ 604 : AIR 2015 Ker 36 : (2015) 3 ALLMR 96 : (2015) 2 AnWR 510 : (2014) 4 ILR 909 : (2014) 4 KHC 809 : (2014) 4 KLJ 751 : (2015) 1 KLT 45 : (2015) 1 RCR(Civil) 811
Motor Vehicles Act, 1988 — Section 147, 147(1), 163, 167Workmens Compensation Act, 1923 — Section 11(3), 3(1)
High Courts12 Nov 2014
George Mathew Vs The Commercial Tax Officer (WC)
High Court Of Kerala · (2014) 11 KL CK 0060
Kerala Value Added Tax Act, 2003 — Section 67(1)
High Courts12 Nov 2014
R.M. Muraleedharan Vs State of Kerala
High Court Of Kerala · (2014) 11 KL CK 0055
Penal Code, 1860 (IPC) — Section 308, 324, 325, 326
High Courts12 Nov 2014
Akhil Vs Managing Director, KSRTC and Others
High Court Of Kerala · (2015) ACJ 1662 : (2015) 2 AnWR 217 : (2015) 1 KHC 182
Motor Vehicles Act, 1988 — Section 165, 166, 167, 168, 169Penal Code, 1860 (IPC) — Section 489(A)Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 9
High Courts11 Nov 2014
Lissy Vs Annie and Others
High Court Of Kerala · (2015) 1 ILR 745 : (2015) 2 KHC 97 : (2015) 1 KLJ 567 : (2015) 1 KLT 673
Constitution of India, 1950 — Article 21, 51A(k)Guardians and Wards Act, 1890 — Section 28, 29, 7, 8
High Courts11 Nov 2014
State of Kerala Vs Santa and Others
High Court Of Kerala · (2015) 1 KLJ 509
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 11, Order 33 Rule 11(b), Order 41 Rule 33, 96Constitution of India, 1950 — Article 38, 39, 41, 45, 47
High Courts11 Nov 2014
State of Kerala Vs Santha and Others
High Court Of Kerala · (2015) 1 KHC 216
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 11, Order 33 Rule 11(b), Order 41 Rule 33, 96Constitution of India, 1950 — Article 38, 39, 41, 45, 47
High Courts11 Nov 2014
Sathianathan C.K. and Others Vs Central Bureau of Investigation and Others
High Court Of Kerala · (2015) 1 KHC 571
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 197, 200Penal Code, 1860 (IPC) — Section 120B, 420
High Courts11 Nov 2014
V.P. Abdul Basheer Vs Vyduthi State Electricity Board
High Court Of Kerala · (2014) 11 KL CK 0211
Constitution of India, 1950 — Article 226Electricity Act, 2003 — Section 127
High Courts11 Nov 2014
P.N. Soman Vs Kerala Kalamandalam Deemed University
High Court Of Kerala · (2014) 11 KL CK 0210
Constitution of India, 1950 — Article 226
High Courts11 Nov 2014
Travancore Titanium Products Ltd. Vs Indchem Inc.
High Court Of Kerala · (2014) 11 KL CK 0206
Arbitration and Conciliation Act, 1996 — Section 11
High Courts11 Nov 2014
Western India Cashew Company (P) Ltd. Vs Assistant Commissioner (Assessment)
High Court Of Kerala · (2014) 11 KL CK 0205
High Courts11 Nov 2014
Moulana Hospital Vs The Intelligence Officer
High Court Of Kerala · (2014) 11 KL CK 0174
Kerala Value Added Tax Act, 2003 — Section 26, 67
High Courts11 Nov 2014
Usha Venugopal Vs Mariyakutty Joseph
High Court Of Kerala · (2014) 11 KL CK 0150
Specific Relief Act, 1963 — Section 15
High Courts11 Nov 2014
K.M. Joseph Binoy Vs State of Kerala
High Court Of Kerala · (2014) 11 KL CK 0142
High Courts11 Nov 2014
M.A.K. Azad Vs The Appellant Assistant Commissioner
High Court Of Kerala · (2014) 11 KL CK 0141
High Courts11 Nov 2014
Sagi T.M. Vs The Mahatma Gandhi University
High Court Of Kerala · (2014) 11 KL CK 0140
Constitution of India, 1950 — Article 226