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High Court Of Kerala judgments

54,395 judgments · page 962 of 2,720

High Courts13 Nov 2014

Noushad K. Vs State of Kerala

High Court Of Kerala · (2015) 3 Crimes 11 : (2014) 4 KHC 625 : (2014) 4 KLJ 609 : (2014) 4 KLT 751

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 354Protection of Children From Sexual Offences Act, 2012 — Section 7, 8
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High Courts12 Nov 2014

Joseph Vs State of Kerala

High Court Of Kerala · (2015) 1 KHC 320 : (2015) 1 KLJ 101 : (2015) 1 KLT 116

Kerala Stamp Act, 1959 — Section 33, 37, 38, 39, 39(1)(b)Partnership Act, 1932 — Section 13, 14Registration Act, 1908 — Section 17(1)(b)
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High Courts12 Nov 2014

Akhil Vs Kerala State Road Transport Corporation

High Court Of Kerala · (2015) 3 ACC 757 : (2015) 1 ILR 714 : (2015) 1 KLJ 377 : (2015) 1 KLT 291

Motor Vehicles Act, 1988 — Section 165, 166, 167, 168, 169Penal Code, 1860 (IPC) — Section 489(A)Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 9
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High Courts12 Nov 2014

State of Kerala Vs Krishanankutty Nair

High Court Of Kerala · (2015) 1 KLT 392 : (2015) 4 SCT 386

Kerala Education Act, 1958 — Section 14, 14 (1), 14(1), 7, 7(6)Right of Children to Free and Compulsory Education Act, 2009 — Section 2 (f), 2(n), 38
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