High Courts14 Nov 2014
Bindu K.B. Vs State of Kerala
High Court Of Kerala · (2015) 1 ILR 507 : (2014) 4 KHC 789 : (2015) LabIC 1027
Constitution of India, 1950 — Article 12, 209, 226, 310, 311
COURT ARCHIVE
High Court Of Kerala judgments
54,395 judgments · page 961 of 2,720
High Courts14 Nov 2014
K. Sunil Vs Jitesh Muthukad
High Court Of Kerala · (2015) 2 KHC 249 : (2015) 2 KLT 231
Criminal Procedure Code, 1973 (CrPC) — Section 124, 129, 129(1), 421, 431Kerala Panchayat Raj Act, 1994 — Section 14(h), 34(1)(j), 52(1)(A)
High Courts14 Nov 2014
Southern Union Pharmaceuticals (Kerala) Pvt. Ltd. Vs State of Kerala
High Court Of Kerala · (2014) 11 KL CK 0054
High Courts14 Nov 2014
K.K. Janu Vs The Sub Registrar
High Court Of Kerala · (2015) 1 KHC 315 : (2015) 1 KLT 109
Kerala Stamp Act, 1959 — Section 2(k), 33(1), 39
High Courts14 Nov 2014
K. Kamalam Vs The Taluk Land Board
High Court Of Kerala · (2014) 11 KL CK 0025
Kerala Land Reforms Act, 1963 — Section 81, 81(1)(c), 81(1)(e), 87
High Courts14 Nov 2014
Saji Abraham Vs Kerala State Electricity Board
High Court Of Kerala · (2014) 11 KL CK 0024
High Courts13 Nov 2014Disposed off
J.K. Pearl Apartment Owners Association Vs State of Kerala
High Court Of Kerala · (2015) 2 KHC 482 : (2015) 2 KLJ 280 : (2015) 2 KLT 67
Kerala Apartment Ownership Act, 1983 - Section 11, 13, 13(4), 3(j) — Registration Act, 1908 - Section 51
High Courts13 Nov 2014Dismissed
Kurian K.K. and Others Vs Secretary, Pampady Grama Panchayath
High Court Of Kerala · (2015) 3 KHC 415
Registration of Births and Deaths Act, 1969 - Section 15
High Courts13 Nov 2014
Suresh Babu Vs Manzoor
High Court Of Kerala · (2015) 3 BC 6 : (2015) 2 BC 17 : (2015) 2 Crimes 552 : (2015) 1 KHC 15 : (2015) 1 KLT 93
Criminal Procedure Code, 1973 (CrPC) — Section 397Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts13 Nov 2014
Aboobacker Vs Manjeri Municipality
High Court Of Kerala · (2015) 1 KHC 467 : (2015) 1 KLT 309
Kerala Conservation of Paddy Land and Wetland Act, 2008 — Section 14
High Courts13 Nov 2014
Roshni K.S. Vs Kerala Public Service Commission
High Court Of Kerala · (2014) 11 KL CK 0215
High Courts13 Nov 2014
Mohanan T.M. Vs State of Kerala
High Court Of Kerala · (2014) 11 KL CK 0214
Kerala Co-operative Societies Act, 1969 — Section 83, 87
High Courts13 Nov 2014
State of Kerala Vs O. Seema
High Court Of Kerala · (2014) 4 KHC 941 : (2015) 1 KLJ 27 : (2015) 1 KLT 68
High Courts13 Nov 2014
Padmakshan Vs State of Kerala
High Court Of Kerala · (2014) 11 KL CK 0208
Constitution of India, 1950 — Article 226
High Courts13 Nov 2014
John V. Cheriyan Vs The Kerala State Financial Enterprises Ltd.
High Court Of Kerala · (2014) 11 KL CK 0192
High Courts13 Nov 2014
State of Kerala Vs Kerala Rare Earths and Minerals Ltd.
High Court Of Kerala · (2014) 4 KHC 723
High Courts13 Nov 2014
M. Gopika Vs A.T. Stalin
High Court Of Kerala · (2015) 1 DMC 471 : (2015) 1 ILR 74 : (2014) 4 KHC 798 : (2014) 4 KLJ 598 : (2014) 4 KLT 907
Criminal Procedure Code, 1973 (CrPC) — Section 125(3)