High Courts11 Nov 2014
The Kumbala Labour Contract Co-Operative Society Ltd. Vs State of Kerala
High Court Of Kerala · (2014) 11 KL CK 0106
COURT ARCHIVE
High Court Of Kerala judgments
54,395 judgments · page 964 of 2,720
High Courts11 Nov 2014
Madras Cements Ltd. Vs The Assistant Commissioner (Assessment)
High Court Of Kerala · (2014) 11 KL CK 0082
Kerala General Sales Tax Act, 1963 — Section 5, 5D
High Courts11 Nov 2014
Jose Paul Vs State of Kerala
High Court Of Kerala · (2015) CriLJ 939 : (2015) 1 ILR 404 : (2014) 4 KHC 869
Criminal Procedure Code, 1973 (CrPC) — Section 209, 319Penal Code, 1860 (IPC) — Section 307, 34
High Courts11 Nov 2014
Joy S. Vs Sherly P.S.
High Court Of Kerala · (2015) 3 DMC 548 : (2015) 2 ILR 472 : (2014) 4 KHC 923 : (2015) 1 KLJ 23 : (2015) 3 RCR(Civil) 779 : (2015) 3 RCR(Criminal) 672
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts11 Nov 2014
Reetha Vs Paul
High Court Of Kerala · (2015) 1 ILR 148 : (2014) 4 KHC 599 : (2014) 4 KLT 659
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 6, Order 20 Rule 6A, Order 20 Rule 6A(2), Order 20 Rule 6B, Order 41 Rule 1
High Courts10 Nov 2014
K. Sidharthan Vs State of Kerala
High Court Of Kerala · (2014) 11 KL CK 0204
Criminal Procedure Code, 1973 (CrPC) — Section 313, 391Drugs and Cosmetics Act, 1940 — Section 33EEC, 33I
High Courts10 Nov 2014
Annamma Joseph Vs State of Kerala
High Court Of Kerala · (2014) 11 KL CK 0189
Factories Act, 1948 — Section 2(m), 3(1)(b), 85Kerala Building Tax Act, 1975 — Section 3(1)(b), 3(2)
High Courts10 Nov 2014
Kerala State Defence Service Co-operative Housing Society Ltd. Vs Assistant Provident Fund Commissioner
High Court Of Kerala · (2015) 145 FLR 733 : (2014) 4 KHC 759 : (2015) 1 KLT 23
Constitution of India, 1950 — Article 226Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 7I, 7I(2)Kerala Toddy Workers Welfare Fund Act, 1969 — Section 8(5)
High Courts10 Nov 2014
Sugunan Vs Thulaseedharan
High Court Of Kerala · (2015) 1 ILR 313 : (2014) 4 KHC 848
Criminal Procedure Code, 1973 (CrPC) — Section 313, 313(5), 357(1)(b)Income Tax Act, 1961 — Section 217(d), 269(SS)Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts10 Nov 2014
Surya Constructions Vs Commercial Tax Officer (WC and LT)
High Court Of Kerala · (2015) 83 VST 352
Constitution of India, 1950 — Article 14, 19(1)(g), 265, 366(29A)(b)
High Courts10 Nov 2014
The Commissioner of Income Tax (Central) Vs Settlement Commission (IT and WT)
High Court Of Kerala · (2015) 273 CTR 559 : (2014) 369 ITR 606
Constitution of India, 1950 — Article 136, 226Income Tax Act, 1961 — Section 145, 145A, 153A, 245(1), 245(3)
High Courts10 Nov 2014
Rema P. Arjunan Vs Sudarsan Rosh
High Court Of Kerala · (2014) 11 KL CK 0176
Constitution of India, 1950 — Article 227Family Courts Act, 1984 — Section 7Guardians and Wards Act, 1890 — Section 7
High Courts10 Nov 2014
P.M. Mathew Vs State of Kerala
High Court Of Kerala · (2014) 11 KL CK 0158
Kerala Co-operative Societies Act, 1969 — Section 66, 83(1)(j)
High Courts10 Nov 2014
P. Bahuleyan Pillai Vs Joint Registrar of Co-Op. Societies (General)
High Court Of Kerala · (2014) 11 KL CK 0157
High Courts10 Nov 2014
Berger Paints India Ltd. Vs Assistant Commissioner
High Court Of Kerala · (2014) 11 KL CK 0156
Kerala Value Added Tax Act, 2003 — Section 25(1)
High Courts10 Nov 2014
S.I. Syndicate Vs Managing Director, Kerala Irrigation Infrastructure Development Corporation
High Court Of Kerala · (2014) 11 KL CK 0154
High Courts10 Nov 2014
Lissy Sunny Vs State of Kerala
High Court Of Kerala · (2014) 11 KL CK 0153
Criminal Procedure Code, 1973 (CrPC) — Section 100Kerala Protection of River Banks and Regulation of Removal of Sand Act, 2001 — Section 23, 27
High Courts10 Nov 2014
T.V. Bindu Vs University of Kerala
High Court Of Kerala · (2014) 11 KL CK 0152
Kerala University Act, 1974 — Section 7(1), 7(3)
High Courts10 Nov 2014
V.A. Shaji Vs Life Insurance Corporation of India
High Court Of Kerala · (2014) 11 KL CK 0151