High Courts22 Jan 2015Allowed
K.P. Abdul Khader and Others Vs The District Collector, Kannur District and Others
High Court Of Kerala · (2015) 01 KL CK 0199
Kerala Conservation of Paddy Land and Wetland Act, 2008 - Section 2(xii), 2(xviii)
COURT ARCHIVE
High Court Of Kerala judgments
54,395 judgments · page 936 of 2,720
High Courts22 Jan 2015Allowed
Viswanathan Vs State of Kerala
High Court Of Kerala · (2015) 2 KHC 694 : (2015) 2 KLJ 638 : (2015) 2 KLT 951
Criminal Procedure Code, 1973 (CrPC) - Section 353, 354, 382, 383, 384
High Courts22 Jan 2015
Subramanian Vs Padmaja
High Court Of Kerala · (2015) 1 KLT 564
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1Registration Act, 1908 - Section 21, 51, 89, 89(5)
High Courts22 Jan 2015
Balakrishnan Vs Geetha N.G.
High Court Of Kerala · AIR 2015 Ker 223 : (2015) 5 ALLMR 1 : (2015) 1 ILR Ker 749 : (2015) 1 KHC 775 : (2015) 1 KLJ 636 : (2015) 1 KLT 664 : (2015) 2 RCR(Civil) 763
Civil Procedure Code, 1908 (CPC) - Order 3 Rule 4, Order 4 Rule 1, Order 6 Rule 14, Order 6 Rule 15, Order 6 Rule 6
High Courts22 Jan 2015Allowed
Anto Alias Vs State of Kerala
High Court Of Kerala · (2015) 01 KL CK 0129
Criminal Procedure Code, 1973 (CrPC) - Section 107, 111, 482
High Courts22 Jan 2015Dismissed
M.P. Raveendran Vs The Central Government Industrial Tribunal-Cum-Labour Court and Others
High Court Of Kerala · (2015) 01 KL CK 0119
Constitution of India, 1950 - Article 226Industrial Disputes Act, 1947 - Section 11A
High Courts22 Jan 2015Dismissed
Jasna P.M. Vs University of Calicut and Others
High Court Of Kerala · (2015) 1 KHC 767
High Courts22 Jan 2015
M.J. Abraham Vs N.A. Vinod and Others
High Court Of Kerala · (2015) 01 KL CK 0114
Motor Vehicles Act, 1988 - Section 185Penal Code, 1860 (IPC) - Section 279, 337, 338
High Courts22 Jan 2015Allowed
Kundukulam Veerankutty Vs State of Kerala and Others
High Court Of Kerala · (2015) 01 KL CK 0113
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 279, 304A, 338
High Courts22 Jan 2015
Mundanthara Subramanian Vs Kattayat Vadasseri Thazhath Padmaja and Others
High Court Of Kerala · (2015) 1 KHC 608
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1Registration Act, 1908 - Section 21, 51, 89, 89(5)
High Courts22 Jan 2015Dismissed
Kerala State Electricity Board Represented and Others Vs Thomas and Others
High Court Of Kerala · (2015) 1 KHC 669 : (2015) 1 KLJ 645
High Courts21 Jan 2015Dismissed
Chathan Madhavi Vs Darsana Vasthralayam and Others
High Court Of Kerala · (2015) 01 KL CK 0265
High Courts21 Jan 2015Disposed off
Mohammed Jifri and Others Vs State of Kerala
High Court Of Kerala · (2015) 01 KL CK 0264
Criminal Procedure Code, 1973 (CrPC) - Section 173 (2), 468, 482Penal Code, 1860 (IPC) - Section 120B, 34, 380, 411, 420
High Courts21 Jan 2015Dismissed
A.V.K. Nair Vs The Dena Bank and Others
High Court Of Kerala · (2015) 01 KL CK 0235
Constitution of India, 1950 - Article 226
High Courts21 Jan 2015Allowed
The Nvaikulam Service Co-Operative Bank Ltd. Vs The Labour Court of Kollam and Others
High Court Of Kerala · (2015) 01 KL CK 0206
Industrial Disputes Act, 1947 - Section 25FKerala Co-operative Societies Act, 1969 - Section 80, 80 (3)
High Courts21 Jan 2015Dismissed
Anidharan M.L. Vs Union of India and Others
High Court Of Kerala · (2015) ILR Ker 574 : (2015) 2 KHC 808 : (2015) LLR 860
Building and Other Construction Workers (Regulation of Employment and Conditions of Services) Act, 1996 - Section 2, 3Constitution of India, 1950 - Article 226
High Courts21 Jan 2015Dismissed
The Chairman, Cochin Port Trust and Others Vs Subham Freight Terminal
High Court Of Kerala · (2015) 01 KL CK 0170
High Courts21 Jan 2015Dismissed
Surendran N. and Others Vs Poovattur East Service Co-op. Bank Ltd. and Others
High Court Of Kerala · (2015) 2 ILR Ker 339
Kerala Co-operative Societies Act, 1969 - Section 101, 2(u), 20, 20(a), 28
High Courts21 Jan 2015
Krishnadas Vs State of Kerala and Others
High Court Of Kerala · (2015) 5 FLT 344
Criminal Procedure Code, 1973 (CrPC) - Section 451, 482Wild Life (Protection) Act, 1972 - Section 39