High Courts27 Jan 2015Dismissed
Reshma K. Vs Co-operative Academy of Professional Education (CAPE) and Others
High Court Of Kerala · (2015) 01 KL CK 0093
COURT ARCHIVE
High Court Of Kerala judgments
54,395 judgments · page 935 of 2,720
High Courts27 Jan 2015Disposed off
Hilite Builders (P) Ltd. Vs State of Kerala
High Court Of Kerala · (2015) 1 ILR Ker 845 : (2015) 1 KHC 438 : (2015) 1 KLJ 639 : (2015) 1 KLT 568
Constitution of India, 1950 - Article 14, 21
High Courts27 Jan 2015Disposed off
Onset Developers Vs Secretary, Akathethara Grama Panchayat and Others
High Court Of Kerala · (2015) 1 KHC 497 : (2015) 1 KLJ 798 : (2015) 1 KLT 668
Kerala Panchayat Raj Act, 1994 - Section 166, 182, 185B, 235C, 235J
High Courts27 Jan 2015Allowed
Pushpa Latha and Others Vs S. Syam and Others
High Court Of Kerala · (2015) 01 KL CK 0012
High Courts27 Jan 2015Dismissed
Noble Mathew Vs Jose K. Mani and Others
High Court Of Kerala · (2015) 1 KLJ 653 : (2015) 1 KLT 973
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 2Representation of the People Act, 1951 - Section 100(1)(b), 123, 123(1), 123(1)(A), 123(1)A
High Courts23 Jan 2015Dismissed
Dhanya P. Kodiyan Vs University of Calicut and Others
High Court Of Kerala · (2015) 3 KHC 725
High Courts23 Jan 2015Disposed off
Keltron Employees Co-Operative Society Ltd. Vs State of Kerala
High Court Of Kerala · (2015) 01 KL CK 0242
High Courts23 Jan 2015Partly Allowed
Raman Vs The State of Kerala
High Court Of Kerala · (2015) 01 KL CK 0232
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302, 304
High Courts23 Jan 2015Partly Allowed
Raman Vs State of Kerala
High Court Of Kerala · (2015) CriLJ 2989
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302, 304
High Courts23 Jan 2015Dismissed
Medical Council of India (MCI) Vs S.R. Educational and Charitable Trust and Others
High Court Of Kerala · (2015) 01 KL CK 0215
Constitution of India, 1950 - Article 226Indian Medical Council Act, 1956 - Section 10A(2), 10A(3)
High Courts23 Jan 2015Dismissed
K.S. Maya Devi Vs The Deputy General Manager, State Bank of Travancore
High Court Of Kerala · (2015) 01 KL CK 0207
Constitution of India, 1950 - Article 226
High Courts23 Jan 2015
K.V. Biju Vs Union of India and Others
High Court Of Kerala · (2015) 2 ILR Ker 901 : (2015) 2 KLJ 151 : (2015) 2 KLT 190
Constitution of India, 1950 - Article 226(2)General Clauses Act, 1897 - Section 21Industrial Disputes Act, 1947 - Section 10(1)
High Courts23 Jan 2015Disposed off
Abilash V.S. and Others Vs Sarasan and Others
High Court Of Kerala · (2015) 01 KL CK 0126
Criminal Procedure Code, 1973 (CrPC) - Section 125, 195Maintenance and Welfare of Parents and Senior Citizens Act, 2007 - Section 23, 23(1), 4, 5, 6(4)
High Courts23 Jan 2015Partly Allowed
Rajendran Vs State of Kerala
High Court Of Kerala · (2015) 01 KL CK 0125
Criminal Procedure Code, 1973 (CrPC) - Section 313Motor Vehicles Act, 1988 - Section 20Penal Code, 1860 (IPC) - Section 279, 338
High Courts23 Jan 2015Dismissed
Chaware Ekta Sanjayrao Vs Kerala University of Health Sciences and Others
High Court Of Kerala · (2015) 01 KL CK 0123
Constitution of India, 1950 - Article 226
High Courts23 Jan 2015
Mahesh K.P. Vs The New India Assurance Co. Ltd.
High Court Of Kerala · (2015) 01 KL CK 0122
High Courts23 Jan 2015
Trans Asian Shipping Services Private Limited Vs Commissioner of Income Tax
High Court Of Kerala · (2015) 280 CTR 576 : (2015) 371 ITR 194 : (2015) 2 KLJ 41
Income Tax Act, 1961 - Section 115V, 115V(j), 115V(l), 115VA, 115VB
High Courts22 Jan 2015Dismissed
The General Manager (Treasury), State Bank of Travancore Vs Appellate Authority Under The Payment of Gratuity Act (Central) and Others
High Court Of Kerala · (2015) 01 KL CK 0258
Payment of Gratuity Act, 1972 - Section 4(6), 7(4)
High Courts22 Jan 2015Allowed
M. Chandran Pillai Vs Union of India and Others
High Court Of Kerala · (2015) 01 KL CK 0254
High Courts22 Jan 2015Disposed off
Kunnath Balakrishnan and Others Vs Sheenath A. and Others
High Court Of Kerala · (2015) 01 KL CK 0245
Constitution of India, 1950 - Article 13(1), 19(1)(g), 21Kerala Buildings (Lease and Rent Control) Act, 1965 - Section 11, 11(3), 2(3), 2(6), 5(1)Transfer of Property Act, 1882 - Section 116