High Courts29 Jan 2015Dismissed
Saraswathy Vs Kamalamma and Others
High Court Of Kerala · (2015) 01 KL CK 0247
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 35, 47Constitution of India, 1950 - Article 227
COURT ARCHIVE
High Court Of Kerala judgments
54,395 judgments · page 933 of 2,720
High Courts29 Jan 2015Allowed
The Kerala State Electricity Board Vs Antony Laiju
High Court Of Kerala · (2015) 01 KL CK 0219
High Courts29 Jan 2015Dismissed
The President, Kizhakkambalam Service Co-Operative Bank Limited and Others Vs The Government of Kerala and Others
High Court Of Kerala · (2015) 01 KL CK 0208
Kerala Co-operative Societies Act, 1969 - Section 104, 69
High Courts29 Jan 2015Allowed
Mathai John Vs District Collector, Ernakulam and Others
High Court Of Kerala · (2015) 3 KHC 371 : (2015) 2 KLJ 853 : (2015) 3 KLT 195
Constitution of India, 1950 - Article 142Kerala Panchayat Raj Act, 1994 - Section 233, 233B, 233B(d)
High Courts29 Jan 2015Disposed off
E.M. Ismail and Others Vs B.M. Jamal and Others
High Court Of Kerala · (2015) 01 KL CK 0177
Waqf Act, 1995 - Section 38
High Courts29 Jan 2015Allowed
Sanathanan Pillai V. and Others Vs Joint Registrar of Co-Operative Societies (G) and Others
High Court Of Kerala · (2015) 2 ILR Ker 543
Kerala Co-operative Societies Act, 1969 - Section 65, 68, 68(1), 68(2), 68(3)
High Courts29 Jan 2015Dismissed
Ummer P. Vs The Branch Manager, South Indian Bank and Others
High Court Of Kerala · (2015) 01 KL CK 0160
Criminal Procedure Code, 1973 (CrPC) - Section 102, 102(1), 452, 83Penal Code, 1860 (IPC) - Section 406, 420Prevention of Corruption Act, 1988 - Section 13, 16
High Courts29 Jan 2015
Suresh Kumar K. Vs Ganesh and Others
High Court Of Kerala · (2015) 147 FLR 128 : (2016) 1 ILR (Ker) 8 : (2015) 2 KHC 254 : (2015) 2 KLT 710 : (2015) LLR 819
Industrial Disputes Act, 1947 - Section 17B, 2(s), 2A
High Courts29 Jan 2015Dismissed
Noushad P.H. Vs The Executive Engineer, Public Works Department and Others
High Court Of Kerala · (2015) 01 KL CK 0133
High Courts29 Jan 2015Partly Allowed
Sivadasan Vs State of Kerala
High Court Of Kerala · (2015) 01 KL CK 0132
Criminal Procedure Code, 1973 (CrPC) - Section 313Motor Vehicles Act, 1988 - Section 177Penal Code, 1860 (IPC) - Section 279, 304(A), 337, 338
High Courts29 Jan 2015Disposed off
Gopalakrishnan Vs State of Kerala
High Court Of Kerala · (2015) 2 ILR Ker 395 : (2015) 2 KLJ 21
Criminal Procedure Code, 1973 (CrPC) - Section 232, 31, 313Negotiable Instruments Act, 1881 (NI) - Section 138Penal Code, 1860 (IPC) - Section 100, 212, 219, 220, 380
High Courts29 Jan 2015Dismissed
Majeed Vs District Labour Officer
High Court Of Kerala · (2015) 1 KLT 750
Constitution of India, 1950 - Article 21
High Courts29 Jan 2015Disposed off
Abdul Kalam Azad Vs Anil
High Court Of Kerala · (2015) 01 KL CK 0029
Kerala Buildings (Lease and Rent Control) Act, 1965 - Section 11(10), 11(2)(b), 11(3), 11(8)
High Courts29 Jan 2015Dismissed
Deviprasad S. Vs State of Kerala and Others
High Court Of Kerala · (2015) 01 KL CK 0027
Motor Vehicles Act, 1988 - Section 22, 3, 4, 40, 43
High Courts29 Jan 2015Dismissed
First Commodities Exchange of India and Others Vs Union of India and Others
High Court Of Kerala · (2015) 01 KL CK 0015
Companies Act, 1956 - Section 257, 274(1)(e), 283(2A)Constitution of India, 1950 - Article 117, 118, 14, 19(1)(f), 19(1)(g)Forward Contracts (Regulation) Act, 1952 - Section 10, 11, 11(6)(a), 12, 12B
High Courts29 Jan 2015Dismissed
K. Rajendran Vs The Presiding Officer Labour Court and Others
High Court Of Kerala · (2015) 01 KL CK 0005
Industrial Disputes Act, 1947 - Section 2A(2)
High Courts28 Jan 2015
Linto Augustine Vs Avinashkumar and Others
High Court Of Kerala · (2015) 01 KL CK 0233
High Courts28 Jan 2015Allowed
S. Vijayalakshmi Vs K.C. Ismailutty and Others
High Court Of Kerala · (2015) 01 KL CK 0200
High Courts28 Jan 2015
K. Biju and Others Vs Nabeesa Beevi and Others
High Court Of Kerala · (2015) 01 KL CK 0198
Civil Procedure Code, 1908 (CPC) - Order 20 Rule 12A, Order 21 Rule 32, 148Specific Relief Act, 1963 - Section 16(c), 16(c)(i), 20, 28, 35
High Courts28 Jan 2015
Accel Transmatic Ltd. Vs C.C.E., C. and S.T.
High Court Of Kerala · (2015) 319 ELT 440