High Courts04 Feb 2015Disposed off
Geetha K. and Others Vs The Peringome-Vayakkara Grama Panchayath and Others
High Court Of Kerala · (2015) 1 KHC 712
Constitution of India, 1950 - Article 21
COURT ARCHIVE
High Court Of Kerala judgments
54,395 judgments · page 931 of 2,720
High Courts03 Feb 2015Allowed
Chandrika P. and Others Vs George Mathew and Others
High Court Of Kerala · (2015) 02 KL CK 0243
High Courts03 Feb 2015Dismissed
Brown Shooters Club Vs T.K. Saraswathi and Others
High Court Of Kerala · (2015) 02 KL CK 0234
Constitution of India, 1950 - Article 13(1), 19(1)(g), 21Kerala Buildings (Lease and Rent Control) Act, 1965 - Section 11, 11(4)(iv), 5, 5(1)Transfer of Property Act, 1882 - Section 116
High Courts03 Feb 2015Allowed
Augustine Kunjunju Vs State of Kerala
High Court Of Kerala · (2015) 02 KL CK 0222
Criminal Procedure Code, 1973 (CrPC) - Section 313, 428Prevention of Corruption Act, 1988 - Section 13(1)(d), 13(2), 20, 4, 7
High Courts03 Feb 2015Allowed
Aysha Hosiery Factory Pvt. Ltd. Vs Taluk Land Board and Others
High Court Of Kerala · (2015) 02 KL CK 0221
Kerala Land Reforms Act, 1963 - Section 81(1)(c), 81(1)(k), 85(2), 87(1)
High Courts03 Feb 2015Disposed off
Shihas Vs The Sub Inspector of Police
High Court Of Kerala · (2015) 02 KL CK 0215
Mines and Minerals (Development and Regulation) Act, 1957 - Section 23A, 4(1A)
High Courts03 Feb 2015Allowed
K.J. Marykutty and Others Vs State of Kerala
High Court Of Kerala · (2015) CriLJ 1777 : (2015) 2 ILR Ker 560
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 338
High Courts03 Feb 2015Allowed
Subramanian Vs State of Kerala
High Court Of Kerala · (2015) 02 KL CK 0145
Criminal Procedure Code, 1973 (CrPC) - Section 255(1), 313
High Courts03 Feb 2015Dismissed
New India Assurance Co. Ltd. Vs Muhammed Ali and Others
High Court Of Kerala · (2015) 145 FLR 867 : (2015) 2 ILR Ker 290 : (2015) 2 KHC 296 : (2015) 2 KLJ 209 : (2015) 1 KLT 1004 : (2015) LabIC 2332 : (2015) 4 SCT 91
Constitution of India, 1950 - Article 38, 43Workmens Compensation Act, 1923 - Section 22, 4, 4(1), 4(1)(b), 4(1)(c)
High Courts03 Feb 2015
K.M. Abdul Gafoor Vs Moorppala Veettil Sainabi
High Court Of Kerala · (2015) 02 KL CK 0029
Kerala Buildings (Lease and Rent Control) Act, 1965 - Section 11(2)(b), 11(3), 11(4)(v)
High Courts03 Feb 2015
Vikraman Vs State of Kerala and Others
High Court Of Kerala · (2015) 2 KLJ 113
Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 482Explosive Substances Act, 1908 - Section 3, 5
High Courts03 Feb 2015Disposed off
Kannan Devan Hills Plantations Company (P) Ltd. Vs Moorthy and Others
High Court Of Kerala · (2015) 146 FLR 688 : (2015) 1 KHC 594
Plantations Labour Act, 1951 - Section 10, 43
High Courts03 Feb 2015Allowed
State of Kerala and Others Vs S. Anitha
High Court Of Kerala · (2015) 2 ILR Ker 129 : (2015) 1 KLT 704 : (2015) LabIC 1710
Constitution of India, 1950 - Article 226, 311, 311(2)Criminal Procedure Code, 1973 (CrPC) - Section 389, 389(1)Penal Code, 1860 (IPC) - Section 409, 420
High Courts03 Feb 2015Allowed
Amitha Razzak Vs State of Kerala and Others
High Court Of Kerala · (2015) 1 KHC 487 : (2015) 1 KLJ 775
Criminal Procedure Code, 1973 (CrPC) - Section 173(8)Penal Code, 1860 (IPC) - Section 34, 498A
High Courts03 Feb 2015Dismissed
Padmakshan and Others Vs State of Kerala and Others
High Court Of Kerala · (2015) 4 KHC 678
High Courts02 Feb 2015Allowed
Skaria Vs Saju George and Others
High Court Of Kerala · (2015) 02 KL CK 0242
High Courts02 Feb 2015Disposed off
Manoj Kumar V. Vs Director of Higher Secondary Education and Others
High Court Of Kerala · (2015) 02 KL CK 0219
Constitution of India, 1950 - Article 12, 21, 226, 32General Clauses Act, 1897 - Section 16
High Courts02 Feb 2015
Chalissery Kirana Merchant Vs Union of India
High Court Of Kerala · (2015) 323 ELT 556
High Courts02 Feb 2015Allowed
State Bank of Travancore and Others Vs Chinchumol M.S.
High Court Of Kerala · (2015) 2 KHC 104
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27, Order 41 Rule 41Constitution of India, 1950 - Article 226Kerala High Court Act, 1958 - Section 5
High Courts02 Feb 2015Allowed
Praveen Vs A. Chinnasamy and Others
High Court Of Kerala · (2015) 02 KL CK 0048