High Courts28 Jan 2015Allowed
Achamma Koshy and Others Vs State Bank of Travancore and Others
High Court Of Kerala · (2015) 2 ILR Ker 332 : (2015) LabIC 1970 : (2015) 4 SCT 23
Provident Funds Act, 1925 - Section 2, 4
COURT ARCHIVE
High Court Of Kerala judgments
54,395 judgments · page 934 of 2,720
High Courts28 Jan 2015Allowed
E.I. Sugunan Vs P.M. Riyas and Others
High Court Of Kerala · (2015) 1 KLJ 676
Motor Vehicles Act, 1988 - Section 166, 166(2)
High Courts28 Jan 2015Allowed
Sugunan, E.I. Vs Riyas, P.M. and Others
High Court Of Kerala · (2015) 1 ILR Ker 754
Motor Vehicles Act, 1988 - Section 166, 166(2)
High Courts28 Jan 2015Disposed off
Jyothi Daniel and Others Vs Union of India and Others
High Court Of Kerala · (2015) 01 KL CK 0131
Evidence Act, 1872 - Section 108
High Courts28 Jan 2015Disposed off
Bhagyalekshmi P.C. Vs Mahatma Gandhi University and Others
High Court Of Kerala · (2015) 01 KL CK 0121
High Courts28 Jan 2015Disposed off
S. Thirumalaiswamy Vs The Manager, Chembra Estate and Others
High Court Of Kerala · (2015) 01 KL CK 0120
Constitution of India, 1950 - Article 226, 227Industrial Disputes Act, 1947 - Section 33C(2)
High Courts28 Jan 2015Allowed
U.K. Raghoothaman Vs The Oriental Insurance Company Ltd.
High Court Of Kerala · (2015) 01 KL CK 0105
High Courts28 Jan 2015Partly Allowed
Meenakshi and Others Vs State of Kerala
High Court Of Kerala · (2015) 01 KL CK 0104
Criminal Procedure Code, 1973 (CrPC) - Section 446(1)
High Courts28 Jan 2015Dismissed
George Issac Vs The Assistant Regional Provident Fund Commissioner and Others
High Court Of Kerala · (2015) 145 FLR 871 : (2015) LLR 844
Employees Provident Funds and Miscellaneous Provisions Act, 1952 - Section 1(3), 1(3)(b), 1(4), 16
High Courts28 Jan 2015Dismissed
Girija and Others Vs Rajan and Others
High Court Of Kerala · (2015) 1 ILR Ker 910 : (2015) 1 KLJ 689 : (2015) 1 KLT 695 : (2015) 2 RCR(Civil) 320
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 33, Order 8 Rule 10, Order 8 Rule 6, Order 8 Rule 6A, Order 8 Rule 6C
High Courts28 Jan 2015Allowed
Sugunan Vs Riyas
High Court Of Kerala · (2015) ACJ 2436 : (2015) 1 KHC 666 : (2015) 1 KLT 788
Motor Vehicles Act, 1988 - Section 166, 166(2)
High Courts27 Jan 2015Dismissed
Balachandran Vs State of Kerala and Others
High Court Of Kerala · (2015) 01 KL CK 0266
Criminal Procedure Code, 1973 (CrPC) - Section 313, 357(1), 357(3)Negotiable Instruments Act, 1881 (NI) - Section 118(a), 138, 139
High Courts27 Jan 2015Disposed off
Chembilali Nisar Vs Uppikkarambath Mustafa and Others
High Court Of Kerala · (2015) 01 KL CK 0224
Constitution of India, 1950 - Article 227Transfer of Property Act, 1882 - Section 44
High Courts27 Jan 2015Allowed
A.K.G. Memorial Co-Operative Hospital and Research Centre Society Ltd. Vs State of Kerala and Others
High Court Of Kerala · (2015) 01 KL CK 0192
High Courts27 Jan 2015Dismissed
Mahesh M. Vs The Chief Conservator of Forests (Northern Circle) and Others
High Court Of Kerala · (2015) 01 KL CK 0191
Constitution of India, 1950 - Article 311
High Courts27 Jan 2015Dismissed
Susheela T.R. Vs The District Collector Civil Station Collectorate Kalpetta Wayanad and Others
High Court Of Kerala · (2015) 01 KL CK 0190
Constitution of India, 1950 - Article 311
High Courts27 Jan 2015Dismissed
Vishnu K.J. Vs The Director of Higher Secondary Education and Others
High Court Of Kerala · (2015) 01 KL CK 0127
High Courts27 Jan 2015Disposed off
Ijas Vs State of Kerala
High Court Of Kerala · (2015) 01 KL CK 0124
Criminal Procedure Code, 1973 (CrPC) - Section 313, 357(1)(b), 357(3)Penal Code, 1860 (IPC) - Section 308, 324
High Courts27 Jan 2015Dismissed
President, Mangalodayam Handloom Weavers'' Co-operative Society Vs R. Sudha and Others
High Court Of Kerala · (2015) 147 FLR 279 : (2015) 2 LLN 153
Industrial Disputes Act, 1947 - Section 2(s), 33