High Courts20 Jan 2015Partly Allowed
B. Vasu Vs State of Kerala
High Court Of Kerala · (2015) 01 KL CK 0108
Criminal Procedure Code, 1973 (CrPC) - Section 232, 313, 428
COURT ARCHIVE
High Court Of Kerala judgments
54,395 judgments · page 938 of 2,720
High Courts20 Jan 2015Partly Allowed
K.M. Poulose Vs State of Kerala and Others
High Court Of Kerala · (2015) 01 KL CK 0107
Criminal Procedure Code, 1973 (CrPC) - Section 313, 357(3)Negotiable Instruments Act, 1881 (NI) - Section 138, 139
High Courts20 Jan 2015Dismissed
Contractors Union, Tvm and Others Vs Corporation of Thiruvananthapuram and Others
High Court Of Kerala · (2015) 1 KHC 759 : (2015) 2 KLJ 240 : (2015) 1 KLT 965
Constitution of India, 1950 - Article 162, 226, 73Government of India Act, 1935 - Section 49(2), 8
High Courts19 Jan 2015
Valiamoonambaikkulam Sree Bhadrakali, Temple and Others Vs Rajendran and Others
High Court Of Kerala · (2015) 01 KL CK 0261
Civil Procedure Code, 1908 (CPC) - Section 92
High Courts19 Jan 2015Dismissed
The President, The Kalamachal Handloom Weavers'' Co-Operative Society Ltd. and Others Vs B. Viswambharan
High Court Of Kerala · (2015) 01 KL CK 0253
High Courts19 Jan 2015Dismissed
Rappayi Vs State of Kerala and Others
High Court Of Kerala · (2015) 2 KLJ 784
Constitution of India, 1950 - Article 22(5)Criminal Procedure Code, 1973 (CrPC) - Section 107Kerala Anti-Social Activities (Prevention) Act, 2007 - Section 10, 10(1), 10(4), 13, 2(p)(iii)
High Courts19 Jan 2015Disposed off
Sadique Basha Vs The Sub Inspector of Police, Chalissery Police Station and Others
High Court Of Kerala · (2015) 01 KL CK 0183
Mines and Minerals (Development and Regulation) Act, 1957 - Section 23A, 4(1A)
High Courts19 Jan 2015Dismissed
Sulochana P.P. and Others Vs The Revenue Division Officer and Others
High Court Of Kerala · (2015) 01 KL CK 0169
Kerala Land Conservancy Act, 1957 - Section 12
High Courts19 Jan 2015Disposed off
Vincent Vs Shajan and Others
High Court Of Kerala · (2015) 2 ILR Ker 359
Kerala Lok Ayukta Act, 1999 - Section 11, 11(2)(c), 11(c), 16, 16 (3)
High Courts19 Jan 2015
Chief General Manager, BSNL and Others Vs Rajesh S.
High Court Of Kerala · (2015) 2 ILR Ker 1 : (2015) 2 KHC 117 : (2015) 2 KLJ 607 : (2015) LabIC 1201 : (2015) 2 LLN 706 : (2015) 4 SCT 357
Constitution of India, 1950 - Article 14, 16
High Courts19 Jan 2015Allowed
Sindhu Vs Fathima Bava
High Court Of Kerala · (2015) 01 KL CK 0084
Motor Vehicles Act, 1988 - Section 3Penal Code, 1860 (IPC) - Section 279, 337, 338
High Courts19 Jan 2015
Anandan Vs Madathil Pathu
High Court Of Kerala · (2015) 01 KL CK 0083
Evidence Act, 1872 - Section 115, 91, 92
High Courts19 Jan 2015
Sunil Vs State of Kerala
High Court Of Kerala · (2015) 01 KL CK 0080
Criminal Procedure Code, 1973 (CrPC) - Section 313
High Courts16 Jan 2015Allowed
National Insurance Company Ltd. Vs Mathew P. Korah and Others
High Court Of Kerala · (2015) 01 KL CK 0252
Constitution of India, 1950 - Article 141Motor Vehicles Act, 1988 - Section 162, 163, 163A, 165, 166
High Courts16 Jan 2015Disposed off
Union Air Products Pvt. Ltd. Vs Assistant Commissioner of Income Tax, Circle-1(3), Range-1 and Others
High Court Of Kerala · (2015) 01 KL CK 0241
Income Tax Act, 1961 - Section 115JB, 115P, 115S, 115WD, 115WE
High Courts16 Jan 2015Dismissed
Kazhakakkaran Narayanan Vs Kuttiyadan Meenakshi
High Court Of Kerala · (2015) 01 KL CK 0231
Criminal Procedure Code, 1973 (CrPC) - Section 127
High Courts16 Jan 2015
The Fertilizers and Chemicals Travancore Ltd. Vs The Deputy Commissioner of Income Tax and Others
High Court Of Kerala · (2015) 377 ITR 591 : (2015) 233 TAXMAN 29
Income Tax Act, 1961 - Section 115J, 115P, 115S, 115WD, 115WE
High Courts16 Jan 2015
Ujwal International Ltd. Vs Commissioner of Customs
High Court Of Kerala · (2015) 319 ELT 490 : (2015) 3 KHC 132
Customs Act, 1962 - Section 108
High Courts16 Jan 2015Dismissed
State Vs Arundas V.P. and Others
High Court Of Kerala · (2015) 01 KL CK 0100
Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 167(2), 437, 439(2), 482Penal Code, 1860 (IPC) - Section 302
High Courts16 Jan 2015Disposed off
Malabar Cements Limited Vs The General Secretary, MCL Employees Union and Others
High Court Of Kerala · (2015) 01 KL CK 0099
Industrial Disputes Act, 1947 - Section 10, 2(p)