High Courts16 Jan 2015Dismissed
High Court of Kerala and Others Vs K.A. Augustine and Others
High Court Of Kerala · (2015) 01 KL CK 0098
Constitution of India, 1950 - Article 233, 233(1), 234, 235, 311Penal Code, 1860 (IPC) - Section 308, 324
COURT ARCHIVE
High Court Of Kerala judgments
54,395 judgments · page 939 of 2,720
High Courts16 Jan 2015Allowed
N.V. Gopinath Vs Union of India
High Court Of Kerala · (2015) 01 KL CK 0079
High Courts16 Jan 2015Allowed
Sarada Chandran Vs Santhosh Kumar K.V.
High Court Of Kerala · (2015) 01 KL CK 0078
High Courts16 Jan 2015Dismissed
Eyochan Vs Josafina
High Court Of Kerala · (2015) 01 KL CK 0077
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 19
High Courts16 Jan 2015Dismissed
Deepa E.V. Vs Union of India and Others
High Court Of Kerala · (2015) 1 KHC 799
High Courts15 Jan 2015Dismissed
The New India Assurance Company Limited Vs Radha and Others
High Court Of Kerala · (2015) 01 KL CK 0259
Motor Vehicles Act, 1988 - Section 166
High Courts15 Jan 2015Dismissed
Narayanan Vs State of Kerala
High Court Of Kerala · (2015) 01 KL CK 0246
Criminal Procedure Code, 1973 (CrPC) - Section 319Evidence Act, 1872 - Section 157Penal Code, 1860 (IPC) - Section 149
High Courts15 Jan 2015Dismissed
C.C. Cherian Vs K.C. Babu
High Court Of Kerala · (2015) 01 KL CK 0230
Kerala Buildings (Lease and Rent Control) Act, 1965 - Section 11, 11 (3), 11(3), 11(8), 11A
High Courts15 Jan 2015Partly Allowed
P.K. Abdul Latheef Vs Haris and Company and Others
High Court Of Kerala · (2015) 01 KL CK 0223
Criminal Procedure Code, 1973 (CrPC) - Section 313, 357(1)(b)Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts15 Jan 2015Dismissed
The Divisional Forest Officer Vs Satheesh Kumar
High Court Of Kerala · (2015) 01 KL CK 0211
Kerala Forest Act, 1961 - Section 2(e)
High Courts15 Jan 2015Dismissed
Raveendran Nair Vs State of Kerala
High Court Of Kerala · (2015) CriLJ 3062
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302
High Courts15 Jan 2015Dismissed
Antony Jayan Vs State of Kerala and Others
High Court Of Kerala · (2015) 1 ILR Ker 899 : (2015) 4 KLT 370
High Courts15 Jan 2015Allowed
C.M. Kunjali and Others Vs C.P. Manjunad and Others
High Court Of Kerala · (2015) 01 KL CK 0097
High Courts15 Jan 2015Dismissed
Regional Director, E.S.I. Corporation Vs Vazhayil Niyas
High Court Of Kerala · (2015) 01 KL CK 0082
Employees State Insurance Act, 1948 - Section 2(17), 93A, 93A
High Courts15 Jan 2015Allowed
Mini Samson Vs State of Kerala
High Court Of Kerala · (2015) 01 KL CK 0076
High Courts15 Jan 2015Disposed off
Narayana Pillai Madhavan Pillai Vs Kali Gomathi Amma
High Court Of Kerala · (2015) 1 KLJ 531
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10(4)
High Courts15 Jan 2015Disposed off
Manager, Koorikuzhi A.M.U.P. School Vs State of Kerala
High Court Of Kerala · (2015) 01 KL CK 0074
Constitution of India, 1950 - Article 154, 162, 19(1), 19(1)(g), 19(6)Kerala Education Act, 1958 - Section 10, 11, 13, 26Right of Children to Free and Compulsory Education Act, 2009 - Section 26
High Courts15 Jan 2015
Oriental Insurance Company Ltd. Vs Valsa
High Court Of Kerala · (2015) 2 AnWR 748 : (2015) 1 KHC 729 : (2015) 1 KLT 781
High Courts14 Jan 2015Allowed
Deputy Director, Employees'' State Insurance Corporation Vs Ernakulam Regional Co-operative Milk Producers Union Limited
High Court Of Kerala · (2015) 3 SCT 558
Employees State Insurance Act, 1948 - Section 39, 39(4), 39(5), 44, 45
High Courts14 Jan 2015Partly Allowed
N.K. Somasekharan Pillai Vs State of Kerala and Others
High Court Of Kerala · (2015) 01 KL CK 0263
Constitution of India, 1950 - Article 226Industrial Disputes Act, 1947 - Section 11A