High Courts13 Jan 2015Dismissed
E. Mohanan and Others Vs T.P. Aravindakshan
High Court Of Kerala · (2015) 01 KL CK 0228
Kerala Buildings (Lease and Rent Control) Act, 1965 - Section 11 (2), 11(2), 11(3), 11(4)(i), 11(8)
COURT ARCHIVE
High Court Of Kerala judgments
54,395 judgments · page 941 of 2,720
High Courts13 Jan 2015Disposed off
Anil Kumar P.K. Vs The District Collector, Alappuzha and Others
High Court Of Kerala · (2015) 01 KL CK 0213
High Courts13 Jan 2015Disposed off
Sukumaran Nair Vs Beenakumari
High Court Of Kerala · (2015) 1 KLT 555
Specific Relief Act, 1963 - Section 31
High Courts13 Jan 2015Dismissed
Fathima S. Hameed Vs Kerala University of Health Sciences
High Court Of Kerala · (2015) 01 KL CK 0087
Constitution of India, 1950 - Article 226
High Courts13 Jan 2015Disposed off
Haseena Rehman Vs The Director of Medical Education
High Court Of Kerala · (2015) 01 KL CK 0070
High Courts13 Jan 2015Allowed
Kerala State Road Transport Corporation Vs R. Saji Kumar
High Court Of Kerala · (2015) 01 KL CK 0069
High Courts13 Jan 2015Dismissed
M. Manoj Vs Prema
High Court Of Kerala · (2015) 01 KL CK 0068
Civil Procedure Code, 1908 (CPC) - Section 24Family Courts Act, 1984 - Section 7
High Courts13 Jan 2015Allowed
A.K. Yoosuf Vs C.S. Limbash
High Court Of Kerala · (2015) 01 KL CK 0067
High Courts12 Jan 2015Allowed
Mathew George Vs Labour Court and Others
High Court Of Kerala · (2015) 01 KL CK 0251
Industrial Disputes Act, 1947 - Section 25FFF, 33C(2)
High Courts12 Jan 2015Disposed off
K. Narayanankutty Nair Vs University of Calicut and Others
High Court Of Kerala · (2015) 01 KL CK 0217
Calicut University Act, 1975 - Section 2(27)Constitution of India, 1950 - Article 12, 14, 16
High Courts12 Jan 2015Disposed off
Satguna Devi Vs The Divisional Forest Officer, Munnar Division and Others
High Court Of Kerala · (2015) 01 KL CK 0212
Kerala Grants and Leases (Modification of Rights) Act, 1980 - Section 3, 4
High Courts12 Jan 2015Disposed off
Sajitha Tourist Home Vs Kerala State Electricity Board and Others
High Court Of Kerala · (2015) 01 KL CK 0205
Electricity Act, 1910 - Section 24Electricity Act, 2003 - Section 126, 135
High Courts12 Jan 2015
Sebastian Joseph Vs State of Kerala and Others
High Court Of Kerala · (2015) 01 KL CK 0168
High Courts12 Jan 2015Disposed off
Thomas Vs Binoy John and Others
High Court Of Kerala · (2015) 01 KL CK 0162
High Courts12 Jan 2015Disposed off
Kalladikode Service Co-Operative Bank Ltd. Vs State of Kerala
High Court Of Kerala · (2015) 1 ILR Ker 543 : (2015) 1 KHC 278 : (2015) 1 KLT 438
Kerala Co-operative Societies Act, 1969 - Section 101, 28A, 65, 66
High Courts12 Jan 2015Dismissed
K.S.E.W. Union (INTUC) Vs The Industrial Tribunal
High Court Of Kerala · (2015) 01 KL CK 0066
High Courts12 Jan 2015Dismissed
Rosamma Vs George Joseph
High Court Of Kerala · (2015) 01 KL CK 0056
Succession Act, 1925 - Section 70, 88