High Courts12 Jan 2015Allowed
Panicker Vs Sub-Inspector, Thannithodu Police Station and Others
High Court Of Kerala · (2015) 1 KHC 566
Criminal Procedure Code, 1973 (CrPC) - Section 233, 233(3), 482
COURT ARCHIVE
High Court Of Kerala judgments
54,395 judgments · page 942 of 2,720
High Courts12 Jan 2015Dismissed
Shine Bose B. and Others Vs Kerala Public Service Commission and Others
High Court Of Kerala · (2015) 1 KHC 354 : (2015) 1 KLJ 547 : (2015) 1 KLT 591
Constitution of India, 1950 - Article 227
High Courts12 Jan 2015Dismissed
Badarudeen and Others Vs State of Kerala
High Court Of Kerala · (2015) 4 KHC 746 : (2015) 4 KLJ 20
Constitution of India, 1950 - Article 20(2), 367Criminal Procedure Code, 1973 (CrPC) - Section 300, 461General Clauses Act, 1897 - Section 26, 3(38)
High Courts12 Jan 2015Dismissed
Francis Rozario Vs Mary Zeta Susan
High Court Of Kerala · (2015) 01 KL CK 0003
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 25Constitution of India, 1950 - Article 227Kerala Court Fees and Suits Valuation Act, 1959 - Section 12(4)
High Courts09 Jan 2015Dismissed
Wayanad Muslim Orphanage Muttil Vs The Additional Registering Authority
High Court Of Kerala · (2015) 01 KL CK 0250
Motor Vehicles Act, 1988 - Section 41(4)
High Courts09 Jan 2015Dismissed
Udayakumar C. and Others Vs State of Kerala and Others
High Court Of Kerala · (2015) 01 KL CK 0226
High Courts09 Jan 2015Dismissed
The Director General of Employment and Training Vs Leena Oonnunni and Others
High Court Of Kerala · (2015) 01 KL CK 0222
High Courts09 Jan 2015Allowed
Ayisha Vs P. Abdul Aziz and Others
High Court Of Kerala · (2015) 01 KL CK 0176
High Courts09 Jan 2015Allowed
P. Pankajavalli Vs Balakrishnan A.
High Court Of Kerala · (2015) 01 KL CK 0158
Hindu Marriage Act, 1955 - Section 13(1)(1a), 13(1a)Penal Code, 1860 (IPC) - Section 494
High Courts09 Jan 2015Disposed off
Vincent Vs Shajan
High Court Of Kerala · (2015) 1 KLT 1012
Kerala Lok Ayukta Act, 1999 - Section 11, 11(2)(c), 11(c), 16, 16(3)
High Courts09 Jan 2015Dismissed
Johny Vs State of Kerala
High Court Of Kerala · (2015) CriLJ 1753 : (2015) 1 KLJ 678
Evidence Act, 1872 - Section 27, 32Penal Code, 1860 (IPC) - Section 300, 302
High Courts09 Jan 2015Disposed off
Manju S. Vs The Registrar of Birth and Death and Secretary Palamel Grama Panchayat
High Court Of Kerala · (2015) 01 KL CK 0062
Evidence Act, 1872 - Section 114Registration of Births and Deaths Act, 1969 - Section 15, 25, 8, 9
High Courts09 Jan 2015Dismissed
United India Insurance Co. Ltd. Vs Prasad
High Court Of Kerala · (2015) 01 KL CK 0061
High Courts09 Jan 2015
K. Soman Vs State of Kerala
High Court Of Kerala · (2015) CriLJ 3458
Criminal Procedure Code, 1973 (CrPC) - Section 102, 173(8), 174, 207, 208Penal Code, 1860 (IPC) - Section 116, 120A, 120B, 160, 163
High Courts09 Jan 2015Dismissed
Sunil Kumar Vs Kerala State Electricity Board
High Court Of Kerala · AIR 2015 Ker 122 : (2015) 1 ILR Ker 622 : (2015) 1 KHC 430 : (2015) 2 KLJ 289 : (2015) 1 KLT 519
Telegraph Act, 1885 - Section 10, 10(d), 16, 17, 17(3)
High Courts09 Jan 2015
Mathukutty Mathew Vs Sunny
High Court Of Kerala · (2015) 1 KLJ 642 : (2015) 1 KLT 620
Civil Procedure Code, 1908 (CPC) - Order 38 Rule 2, Order 38 Rule 3, Order 38 Rule 5, Order 38 Rule 5(3), Order 38 Rule 6
High Courts09 Jan 2015
Hassan Koya Vs The Transport Commissioner, Tvm and Others
High Court Of Kerala · (2015) 2 ILR Ker 148 : (2015) 1 KHC 741 : (2015) 2 KLJ 45 : (2015) 1 KLT 916
Motor Vehicles Act, 1988 - Section 10, 2(11), 2(13), 2(14), 2(21)
High Courts08 Jan 2015
P.K. Manikckyan Vs Rajalakshmi K.A. and Others
High Court Of Kerala · (2015) 01 KL CK 0243
Kerala Buildings (Lease and Rent Control) Act, 1965 - Section 11(3)
High Courts08 Jan 2015Disposed off
K. Satheesan Vs State of Kerala and Others
High Court Of Kerala · (2015) 01 KL CK 0237
Criminal Procedure Code, 1973 (CrPC) - Section 313, 357(1)(b), 357(3)Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts08 Jan 2015Dismissed
T. Johnson Vs Rajeswary and Others
High Court Of Kerala · (2015) 01 KL CK 0221
Criminal Procedure Code, 1973 (CrPC) - Section 125Divorce Act, 1869 - Section 10(ix)