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High Court Of Kerala judgments

54,395 judgments · page 944 of 2,720

High Courts07 Jan 2015Dismissed

Ayisu Vs Saidu

High Court Of Kerala · (2015) 2 ILR Ker 622 : (2015) 1 KHC 706 : (2015) 1 KLJ 755 : (2015) 1 KLT 753 : (2015) 1 RCR(Rent) 493

Civil Procedure Code, 1908 (CPC) - Order 33 Rule 2Evidence Act, 1872 - Section 91, 92Limitation Act, 1963 - Section 12, 14, 14(1)
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High Courts06 Jan 2015

CBI Vs P. Vijayaraghavan and Others

High Court Of Kerala · (2015) 01 KL CK 0236

Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 120B, 420, 468, 471, 477APrevention of Corruption Act, 1988 - Section 13(1)(d), 13(2)
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High Courts06 Jan 2015Allowed

Jaimon Vs State of Kerala

High Court Of Kerala · (2015) 01 KL CK 0154

Criminal Procedure Code, 1973 (CrPC) - Section 313, 313(5)Penal Code, 1860 (IPC) - Section 375, 376, 90Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(2)
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High Courts06 Jan 2015

Vimal Vs State of Kerala

High Court Of Kerala · (2015) 1 KLT 524

Criminal Procedure Code, 1973 (CrPC) - Section 482Kerala Money Lenders Act, 1958 - Section 18
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