High Courts14 Nov 1974Dismissed
Kuniyil Parvathi Amma and Others Vs Vilangil Mani Amma
High Court Of Kerala · AIR 1975 Ker 139
Transfer of Property Act, 1882 — Section 44, 47
COURT ARCHIVE
High Court Of Kerala judgments
54,272 judgments · page 2,427 of 2,714
High Courts06 Nov 1974
Geevarghese Yohannan and Another Vs P.J. Abraham Kathanar and Others
High Court Of Kerala · (1975) CriLJ 985
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts30 Oct 1974Dismissed
Neelakantan Sreedharan Vs Subba Bhakthan Narayana Bhakthan
High Court Of Kerala · AIR 1976 Ker 47
Transfer of Property Act, 1882 — Section 107, 108
High Courts23 Oct 1974Dismissed
Korah Thomas Vs John Mathew
High Court Of Kerala · AIR 1975 Ker 140
Limitation Act, 1963 — Article 136, 18, 19, 31
High Courts22 Oct 1974
Padmanabhan Bhavani and Others Vs Govindan Bhargavi and Another
High Court Of Kerala · AIR 1975 Ker 83
Post Office Savings Bank General Rules, 1981 — Rule 37
High Courts14 Oct 1974Allowed
Krishna Menon Bhaskara Menon and Others Vs Madhavan
High Court Of Kerala · AIR 1976 Ker 62
Kerala Land Reforms Act, 1963 — Section 4ATransfer of Property Act, 1882 — Section 1, 92
High Courts11 Oct 1974Dismissed
Kesava Panicker Vs Damodara Panicker and Others
High Court Of Kerala · AIR 1976 Ker 86
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts11 Oct 1974
Assainar and Another Vs Income Tax Officer and Others
High Court Of Kerala · (1975) 101 ITR 854
Income Tax Act, 1961 — Section 132, 132(1), 132(7)
High Courts30 Sept 1974
K. Madusudanan Namboodiri Vs Unni Nair and Others
High Court Of Kerala · (1975) CriLJ 751
Criminal Procedure Code, 1973 (CrPC) — Section 246Penal Code, 1860 (IPC) — Section 34, 380
High Courts27 Sept 1974
Commissioner of Income Tax Vs N.S. and North Malabar Public Conveyance (P.) Ltd.
High Court Of Kerala · (1976) 102 ITR 36
Income Tax Act, 1961 — Section 45, 48, 52, 52(2)
High Courts27 Sept 1974Allowed
Kaderkunhi Beary and Others Vs Kadre Beary and Others
High Court Of Kerala · AIR 1976 Ker 92
Civil Procedure Code, 1908 (CPC) — Section 11Kerala Land Reforms Act, 1963 — Section 4A(1)
High Courts26 Sept 1974Partly Allowed
Kannu Rowther Vs Kerala State Road Transport Corporation
High Court Of Kerala · AIR 1975 Ker 109
Motor Vehicles Act, 1939 — Section 110B
High Courts18 Sept 1974Dismissed
P.M. Parthakumaran Vs Special Tahsildar for Land Acquisition, Kozhikode
High Court Of Kerala · AIR 1975 Ker 54
Kerala Land Acquisition Act, 1961 — Section 12(2), 20(2)
High Courts16 Sept 1974Dismissed
M.M. Joseph Vs The State of Kerala and Others
High Court Of Kerala · AIR 1975 Ker 103
Constitution of India, 1950 — Article 31AKerala Land Reforms Act, 1963 — Section 75, 76 , 77 , 78 , 79
High Courts13 Sept 1974Dismissed
Scaria Joseph Vs Mathai George
High Court Of Kerala · AIR 1975 Ker 24
Kerala Agriculturists Debt Relief Act, 1970 — Section 4Kerala Court Fees Act, 1125 — Article 3, 25, 52
High Courts12 Sept 1974
Commissioner of Income Tax Vs Travancore-Cochin Chemicals Ltd.
High Court Of Kerala · (1975) 99 ITR 24
Income Tax Act, 1961 — Section 33, 43
High Courts11 Sept 1974Partly Allowed
Thevaril Ranee Sidhan and Another Vs The Special Tahsildar for Land Acquisition and Others
High Court Of Kerala · AIR 1975 Ker 27
Civil Procedure Code, 1908 (CPC) — Section 59Kerala Land Acquisition Act, 1961 — Section 32, 33(2)
High Courts10 Sept 1974
Commissioner of Income Tax Vs Gujarat Travancore Agency Shah Harilal Santidas Vs Union of India (UOI) and Others
High Court Of Kerala · (1976) 103 ITR 149
Income Tax Act, 1922 — Section 28(1)Income Tax Act, 1961 — Section 139(1), 139(2), 271, 271(1), 276CWealth Tax Act, 1957 — Section 10
High Courts09 Sept 1974
K.K. Sivasankaran Nair Vs State of kerala and Another
High Court Of Kerala · (1977) 2 LLJ 179
High Courts09 Sept 1974Dismissed
Muhammad Vs Imbichibi
High Court Of Kerala · AIR 1975 Ker 32
Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 11(1)Kerala Land Reforms Act, 1963 — Section 2(25), 79