High Courts21 Mar 1975Dismissed
Mathai Varkey and Another Vs Achuthan Damodaran and Others
High Court Of Kerala · AIR 1975 Ker 195
Provincial Insolvency Act, 1920 — Section 6, 7, 75(1)
COURT ARCHIVE
High Court Of Kerala judgments
54,272 judgments · page 2,425 of 2,714
High Courts21 Mar 1975Allowed
Sankaran Potti Madhavan Potti Vs Kochehi Krishnan and Others
High Court Of Kerala · AIR 1976 Ker 129
Kerala Nambudiri Act, 1958 — Section 5Travancore Malayala Brahim Act, 1106 — Section 2(1)
High Courts19 Mar 1975
State Bank of Travancore Vs C.T. George and Another
High Court Of Kerala · AIR 1975 Ker 169
Usurious Loans Act, 1918 — Section 3(2)
High Courts19 Mar 1975Allowed
Annamma Vs Ouseph Tressiamma
High Court Of Kerala · AIR 1975 Ker 185
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 91, Order 21 Rule 93Contract Act, 1872 — Section 70, 72
High Courts18 Mar 1975
Mammon K. Cherian Vs Commissioner of Income Tax
High Court Of Kerala · (1976) 102 ITR 553
Income Tax Act, 1961 — Section 64(1)
High Courts17 Mar 1975Dismissed
V.A. Augustine and Co. Vs State of Kerala
High Court Of Kerala · (1975) 36 STC 257
High Courts14 Mar 1975Allowed
Narayanan and Another Vs Regional Transport Authority, Cannanore and Others
High Court Of Kerala · AIR 1976 Ker 9
Constitution of India, 1950 — Article 226Kerala Motor Vehicles Rules, 1989 — Rule 177A(2)Motor Vehicles Act, 1939 — Section 47(1)
High Courts14 Mar 1975Allowed
Kerala Public Service Commission Vs Varghese and Others
High Court Of Kerala · (1975) 03 KL CK 0003
High Courts10 Mar 1975Dismissed
Coastal Food Packers Vs The State of Kerala
High Court Of Kerala · (1975) 36 STC 72
Constitution of India, 1950 — Article 14, 19, 286, 301
High Courts10 Mar 1975Allowed
K.N. Kallyanikutty Marumalamma and Another Vs Block Development Officer-cum-Land Tribunal and Others
High Court Of Kerala · AIR 1976 Ker 109
Kerala Land Reforms Act, 1963 — Section 125(3)
High Courts05 Mar 1975Dismissed
Kurian and Another Vs Job and Others
High Court Of Kerala · AIR 1975 Ker 175
Transfer of Property Act, 1882 — Section 108
High Courts04 Mar 1975Dismissed
Central Automobiles Vs The State of Kerala
High Court Of Kerala · (1975) 35 STC 478
Income Tax Act, 1961 — Section 13
High Courts04 Mar 1975
Food Inspector Vs Pichaya Konar Parameswaran
High Court Of Kerala · (1976) CriLJ 169
Prevention of Food Adulteration Act, 1954 — Section 13, 2
High Courts03 Mar 1975Dismissed
K.T. Antony Vs State of Kerala
High Court Of Kerala · (1976) 37 STC 148
High Courts03 Mar 1975
Santakumari Vs R.T.O. and Registering Authority, Kozhikode
High Court Of Kerala · AIR 1976 Ker 17
Kerala Motor Vehicles (Taxation of Passengers and Goods) Act, 1963 — Section 31Motor Vehicles Act, 1939 — Section 31
High Courts26 Feb 1975Dismissed
N.K. Narayanan Vs The State of Kerala
High Court Of Kerala · (1975) 02 KL CK 0001
Kerala Education Rules, 1959 — Rule 3
High Courts24 Feb 1975Allowed
Kumari T. Shameem and Others Vs Principal, Medical College, Trivandrum and Others
High Court Of Kerala · AIR 1975 Ker 131
Constitution of India, 1950 — Article 14, 15(4)
High Courts19 Feb 1975
P.R. Textiles Vs Commissioner of Income Tax
High Court Of Kerala · (1980) 121 ITR 237
Income Tax Act, 1961 — Section 14, 40A, 40A(3)United Kingdom Income Tax Act, 1952 — Section 137
High Courts14 Feb 1975
M.P. Parameswaran Nair Vs P. Madhavan Nair and Others
High Court Of Kerala · (1975) CriLJ 1306
Criminal Procedure Code, 1973 (CrPC) — Section 133, 138
High Courts04 Feb 1975Dismissed
Madhavikutty Amma Vs Bhasker
High Court Of Kerala · AIR 1976 Ker 71
Hindu Marriage Act, 1955 — Section 29(2)Travancore Nair Act, 1912 — Section 4, 5, 6, 7, 7(4)Travancore Nair Rules — Rule 46, 47