High Courts04 Feb 1975Allowed
Cherian Vs Kochuvareed and Another
High Court Of Kerala · AIR 1975 Ker 197
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23
COURT ARCHIVE
High Court Of Kerala judgments
54,272 judgments · page 2,426 of 2,714
High Courts31 Jan 1975Dismissed
K.K. Kuruvila Vs Union of India (UOI) and Another
High Court Of Kerala · AIR 1976 Ker 15
Telegraph Rules, 1951 — Rule 2
High Courts28 Jan 1975Dismissed
Gwalior Rayon Silk Mfg. (Wvg.) Co. Ltd. Vs The Union of India and Another
High Court Of Kerala · AIR 1975 Ker 178
Emergency Risks (Factories) Insurance Act, 1962 — Section 1(3)General Clauses Act, 1897 — Section 6
High Courts27 Jan 1975
C.V. George and Others Vs Income Tax Officer and Another
High Court Of Kerala · (1976) 102 ITR 724
Income Tax Act, 1961 — Section 2(31), 2(7), 222(2)
High Courts22 Jan 1975Allowed
C. Ramanunni Nair Vs State Transport Appellate Tribunal Ernakulam and Others
High Court Of Kerala · AIR 1975 Ker 104
Motor Vehicles Act, 1939 — Section 47, 57(2), 57(5)
High Courts21 Jan 1975
Dalmia International Limited Vs Thomas and Another
High Court Of Kerala · (1975) 2 LLJ 526
Industrial Disputes Act, 1947 — Section 10, 11A, 18, 2, 33
High Courts20 Jan 1975Dismissed
Valliyil Sreedevi Amma Vs Subhadra Devi and Others
High Court Of Kerala · AIR 1976 Ker 19
Hindu Succession Act, 1956 — Section 22(1), 22(2)
High Courts09 Jan 1975Dismissed
P. John Kurian and Another Vs State and Another
High Court Of Kerala · (1995) 1 KLJ 154
Kerala Private Forests (Vesting and Assignment) Act, 1971 — Section 10, 11, 3, 3(1), 3(2)
High Courts08 Jan 1975Allowed
Mani J. Meenattor, Advocate Vs The Popular Bank Ltd.
High Court Of Kerala · AIR 1976 Ker 35
Kerala Advocates Fees Rules, 1969 — Rule 35
High Courts06 Jan 1975Dismissed
K. Bhaskaran Nair Vs The State of Kerala and Others
High Court Of Kerala · (1975) 01 KL CK 0003
Constitution of India, 1950 — Article 226Kerala Forest Act, 1961 — Section 79
High Courts03 Jan 1975
Sankaran Vs Dy. Registrar of Co-operative Societies
High Court Of Kerala · (1977) 2 LLJ 171
Constitution of India, 1950 — Article 311
High Courts02 Jan 1975
K.E. Appukutty Vs Executive Officer, Madai Panchayat and Others
High Court Of Kerala · AIR 1976 Ker 80
Constitution of India, 1950 — Article 226Kerala Cinemas (Regulation) Act, 1958 — Section 5, 5(7), 6
High Courts20 Dec 1974
Malayalam Plantations Ltd., Cochin Vs Inspector of Plantations Mundakayam and Others
High Court Of Kerala · AIR 1975 Ker 86 : (1975) 30 FLR 148
Maternity Benefits Act, 1961 — Section 5(3)
High Courts18 Dec 1974
Vannarath Parvathi Amma and Others Vs Vannarath Lakshmi Amma and Others
High Court Of Kerala · AIR 1975 Ker 147
High Courts05 Dec 1974Dismissed
Fathima Beebi Vs M.K. Ravindranathan and Others
High Court Of Kerala · AIR 1975 Ker 202
Constitution of India, 1950 — Article 123, 213
High Courts27 Nov 1974
Fathima Beebi Vs M.K. Ravindranathan and Others
High Court Of Kerala · (1975) CriLJ 1164
Constitution of India, 1950 — Article 123, 14, 19, 21, 22
High Courts27 Nov 1974
Superintendent, Lokhart Estate Vs Kaliappan
High Court Of Kerala · (1976) 1 LLJ 354
Employees Compensation Act, 1923 — Section 12PLANTATIONS LABOUR ACT, 1951 — Section 15
High Courts25 Nov 1974
Employees'' State Insurance Corporation Vs Smt. Suhara Beevi
High Court Of Kerala · (1975) 2 LLJ 255
Employees Compensation Act, 1923 — Section 3Employees State Insurance Act, 1948 — Section 2, 46, 51C, 82
High Courts25 Nov 1974Allowed
Smt. Seetha and Others Vs Kayiyath Krishnan and Others
High Court Of Kerala · AIR 1975 Ker 70
High Courts25 Nov 1974Dismissed
Kollanchil Padinhakkara Abdulrahiman and Another Vs Kunhimohamad and Others
High Court Of Kerala · AIR 1975 Ker 150
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 4Transfer of Property Act, 1882 — Section 123