High Courts06 Sept 1974Partly Allowed
Pathumma Beevi and Others Vs Rajakrishna Menon and Another
High Court Of Kerala · AIR 1975 Ker 91
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22Limitation Act, 1963 — Section 18, 19, 20
COURT ARCHIVE
High Court Of Kerala judgments
54,272 judgments · page 2,428 of 2,714
High Courts23 Aug 1974
Idicula Jacob Vs Mariyamma
High Court Of Kerala · AIR 1976 Ker 89
Divorce Act, 1869 — Section 11
High Courts21 Aug 1974
Appicha Asari Unni Asari Vs Vairavan Asari Sasthavasari Nadooprambil and Others
High Court Of Kerala · AIR 1975 Ker 79
Kerala Agrlculturists Debt Relief Act, 1958 — Section 10, 3, 4(5)Limitation Act, 1908 — Article 182(5)
High Courts21 Aug 1974
Chaminanattil Balakrishnan and Others Vs O.P. Muhammed and Others
High Court Of Kerala · (1976) CriLJ 1322
Criminal Procedure Code, 1973 (CrPC) — Section 145, 145(4)
High Courts20 Aug 1974Allowed
Dat Pethe and Another Vs District Collector, Ernakulam and Others
High Court Of Kerala · AIR 1976 Ker 37
Constitution of India, 1950 — Article 12Goa, Daman and Diu Industrial Development Act, 1965 — Section 38Revenue Recovery Act, 1890 — Section 3
High Courts20 Aug 1974
Travancore Electro-Chemical Industries Limited Vs Harindranath
High Court Of Kerala · (1976) 1 LLJ 366
High Courts13 Aug 1974Dismissed
Karthiyayani Pillai and Others Vs State of Kerala and Others
High Court Of Kerala · (1974) 08 KL CK 0003
Travancore Nair Act, 1100 — Section 41
High Courts12 Aug 1974
Pachhalloor Noohu Vs Public Prosecutor
High Court Of Kerala · (1975) CriLJ 1304
Penal Code, 1860 (IPC) — Section 499, 500, 501, 502
High Courts08 Aug 1974Dismissed
Jugalkishore Benarsidas Vs South India Saw Mills (P.) Ltd.
High Court Of Kerala · (1975) 45 CompCas 273
Companies Act, 1956 — Section 433, 434, 439
High Courts05 Aug 1974
Krishnan Vs R.D.D. and Others
High Court Of Kerala · AIR 1976 Ker 110
Constitution of India, 1950 — Article 226Kerala Education Rules, 1959 — Rule 37(2), 92
High Courts31 Jul 1974Dismissed
Ittoop Varghese Vs Poulose and Others
High Court Of Kerala · AIR 1975 Ker 141
Succession Act, 1925 — Section 63
High Courts31 Jul 1974Dismissed
Padmanabhan Gangadharan Vs Mathevan Gangadharan
High Court Of Kerala · AIR 1976 Ker 49
Criminal Procedure Code, 1973 (CrPC) — Section 253Penal Code, 1860 (IPC) — Section 114, 379, 427
High Courts25 Jul 1974
The Kerala Wakf Board Vs The Union of India (UOI) and Others
High Court Of Kerala · AIR 1975 Ker 123
Constitution of India, 1950 — Article 14Waqf Act, 1954 — Section 3, 46
High Courts22 Jul 1974Allowed
Kadalaya Manakkal Moorthi Narayanan Nambudiripad Vs State of Kerala and Others
High Court Of Kerala · AIR 1976 Ker 51
Constitution of India, 1950 — Article 19(1), 19(5), 31A
High Courts19 Jul 1974
Premier Tyres Limited Vs V.A. Abraham
High Court Of Kerala · (1976) 1 LLJ 161
Constitution of India, 1950 — Article 14, 19Employees State Insurance Act, 1948 — Section 73Industrial Disputes Act, 1947 — Section 2A, 33
High Courts17 Jul 1974Allowed
K.P. Kurian Vs Hindustan Shipping Co.
High Court Of Kerala · (1974) ACJ 493
Kerala Workmens Compensation Rules, 1958 — Rule 39Motor Vehicles Act, 1939 — Section 95, 96Workmens Compensation Act, 1923 — Section 10, 12, 14, 2, 3
High Courts17 Jul 1974
Shylaja Vs Jayamohanathilakan
High Court Of Kerala · AIR 1975 Ker 1
Cochin Makkathayam Thiyya Act, 1115 — Section 2
High Courts16 Jul 1974
A. Abdul Rahim, Travancore Confectionery Works Vs Commissioner of Income Tax
High Court Of Kerala · (1977) 110 ITR 595
Income Tax Act, 1961 — Section 155(5), 2(47), 34(3)
High Courts11 Jul 1974
C.G.G. Panicker Vs T.M. Eapen and Others
High Court Of Kerala · (1975) 1 LLJ 126
Constitution of India, 1950 — Article 43Industrial Disputes Act, 1947 — Section 10, 33C
High Courts09 Jul 1974
Sreedharan Nair Vs State of Kerala and Others
High Court Of Kerala · (1975) 1 LLJ 310
Kerala Public Services (Amendment) Act, 1970 — Section 2