COURT ARCHIVE

High Court Of Kerala judgments

54,272 judgments · page 2,371 of 2,714

High Courts08 Apr 1980Allowed

Ramachandran Pillai Vs Kerala State Electricity Board

High Court Of Kerala · (1980) 04 KL CK 0009

Kerala Service Rules, 1958 — Rule 54, 55, 55A, 56, 56(2)Penal Code, 1860 (IPC) — Section 161Prevention of Corruption Act, 1988 — Section 5(1), 5(2)

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High Courts28 Mar 1980Dismissed

M.A.M. Haneefa Vs K.S. Subhalekshmi Ammal

High Court Of Kerala · (1980) 03 KL CK 0002

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 4, 115, 141, 151Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 18, 20, 23Trade Marks Act, 1940 — Section 76, 76(1)

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High Courts27 Mar 1980

Assistant Labour Officer Vs Kadungalloor Service Co-operative Bank Ltd.

High Court Of Kerala · (1980) 03 KL CK 0017

Kerala Shops and Commercial Establishment Act, 1960 — Section 10, 11, 12, 13, 14Kerala Shops and Commercial Establishments Rules, 1961 — Rule 10(1), 10(18), 10(1A), 10(5), 10(9)

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High Courts26 Mar 1980

Commissioner of Income Tax Vs H.H. Marthanda Varma Elayaraja of Travancore Trust and Others

High Court Of Kerala · (1981) 129 ITR 191

Income Tax Act, 1961 — Section 11(1), 11(2), 263

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High Courts25 Mar 1980Allowed

K.V. Kuruvilla Vs C.K. Kesavan and Another

High Court Of Kerala · (1980) 03 KL CK 0018

Buildings (Lease and Rent Control) Act — Section 11, 14, 18Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100, Order 21 Rule 101, Order 21 Rule 101(2), Order 21 Rule 103, Order 21 Rule 97

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High Courts24 Mar 1980Dismissed

Balakrishnan Vs Gangadharan

High Court Of Kerala · (1980) 03 KL CK 0016

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High Courts20 Mar 1980

Deputy Commissioner of Sales Tax (Law), Board of Revenue (Taxes) Vs Champakulam Village Service Co-Operative Society Ltd.

High Court Of Kerala · (1980) 2 ILR (Ker) 550 : (1980) 46 STC 318

Kerala General Sales Tax Act, 1963 — Section 22, 23

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High Courts19 Mar 1980Allowed

Employees'' State Insurance Corporation Vs M.C. Punnoose

High Court Of Kerala · (1980) 03 KL CK 0004

Employees State Insurance Act, 1948 — Section 2(12), 2(9), 38, 39, 42

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High Courts17 Mar 1980Dismissed

Janki Vs Govinda Shenoi

High Court Of Kerala · AIR 1980 Ker 218

Hindu Succession Act, 1956 — Section 14(1), 14(2)

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High Courts13 Mar 1980Dismissed

Income Tax Officer Vs Official Liquidator

High Court Of Kerala · (1980) 17 CTR 272 : (1980) 2 ILR (Ker) 143 : (1982) 134 ITR 136

Companies (Court) Rules, 1959 — Rule 147, 149, 151, 153, 155Companies Act, 1956 — Section 446, 528, 529, 530, 530(1)Income Tax Act, 1961 — Section 220, 220(1), 220(2)

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High Courts12 Mar 1980Dismissed