High Courts10 Jul 1980
Jayasree Chit Funds and Services (P.) Ltd. Vs Commissioner of Income Tax
High Court Of Kerala · (1981) 127 ITR 740
Income Tax Act, 1961 — Section 139, 142(1), 143, 288Income Tax Rules, 1962 — Rule 12
COURT ARCHIVE
High Court Of Kerala judgments
54,272 judgments · page 2,369 of 2,714
High Courts08 Jul 1980Allowed
D. Johny Vs State of Kerala and Others
High Court Of Kerala · (1980) 07 KL CK 0009
Kerala Education Rules, 1959 — Rule 37, 37(1), 37(2), 49, 51A
High Courts03 Jul 1980Allowed
S.P. Moidu Vs The Kerala State Electricity Board
High Court Of Kerala · (1980) 07 KL CK 0003
High Courts01 Jul 1980Dismissed
Mrs. U.A. Sumathy and Another Vs Dig Vijay Chit Fund (P.) Ltd.
High Court Of Kerala · (1983) 53 CompCas 493 : (1980) 2 ILR (Ker) 426
Companies Act, 1956 — Section 237, 242, 243, 244
High Courts30 Jun 1980
In Re: Seethalakshmi and Others
High Court Of Kerala · (1980) 06 KL CK 0030
Kerala Court Fees and Suits Valuation Act, 1959 — Article 1, 11, 11(1), 3, 4Succession Act, 1925 — Section 295, 372, 379
High Courts27 Jun 1980
K.A. Kurup Vs Sukumaran Nair and Others
High Court Of Kerala · (1980) 06 KL CK 0008
High Courts25 Jun 1980Dismissed
M. George Vs Kurisummoottil St. George Chitty Fund
High Court Of Kerala · (1980) 06 KL CK 0010
Civil Procedure Code, 1908 (CPC) — Section 60, 60(1)
High Courts25 Jun 1980
Fr. Stephen Felix Vs State and Others
High Court Of Kerala · (1980) 06 KL CK 0009
Penal Code, 1860 (IPC) — Section 34, 427, 447
High Courts23 Jun 1980Dismissed
South India Paper Mills Pvt. Ltd. Vs Sree Rama Vilasam Press and Publications and Others
High Court Of Kerala · (1982) 52 CompCas 145
Companies Act, 1956 — Section 542, 542(1)
High Courts19 Jun 1980
Official Liquidator, Kerala High Court Vs Victory Hire Purchasing Co. (P.) Ltd. and Another
High Court Of Kerala · (1982) 52 CompCas 88
Companies Act, 1956 — Section 125, 531, 531A
High Courts19 Jun 1980Allowed
Mrithyunjaya and Others Vs Export Inspection Council and Others
High Court Of Kerala · (1980) 06 KL CK 0014
Constitution of India, 1950 — Article 226
High Courts19 Jun 1980
Commissioner of Income Tax Vs Dr. P. Rajendran
High Court Of Kerala · (1981) 5 TAXMAN 311
Income Tax Act, 1961 — Section 11, 256(1)Land Acquisition Act, 1894 — Section 18, 2(47), 20, 48
High Courts18 Jun 1980
Union of India (UOI) Vs The Federal Bank Ltd. and Others
High Court Of Kerala · (1980) 06 KL CK 0006
Constitution of India, 1950 — Article 134Negotiable Instruments Act, 1881 (NI) — Section 13Railways Act, 1989 — Section 73, 78B
High Courts17 Jun 1980
Commissioner of Income Tax Vs Kerala State Industrial Development Corporation Ltd.
High Court Of Kerala · (1981) 128 ITR 742
Income Tax Act, 1961 — Section 147
High Courts17 Jun 1980
Commissioner of Income Tax Vs Westcoast Shipping Agencies (P.) Ltd.
High Court Of Kerala · (1981) 127 ITR 442
Income Tax Act, 1961 — Section 40
High Courts16 Jun 1980
Commissioner of Income Tax Vs Tirur Medical Hall
High Court Of Kerala · (1981) 5 TAXMAN 307
Income Tax Act, 1961 — Section 184, 184(4), 185, 185(1)(b), 246(j)
High Courts12 Jun 1980
K.I. Kumaran and Another Vs K.G. Augustine and Another
High Court Of Kerala · (1980) 06 KL CK 0002
Evidence Act, 1872 — Section 32, 35
High Courts10 Jun 1980
Commissioner of Income Tax Vs Travancore Minerals Ltd.
High Court Of Kerala · (1981) 130 ITR 631
High Courts09 Jun 1980Dismissed
Special Deputy Tahsildar and Others Vs Kunju Moideen
High Court Of Kerala · (1980) 06 KL CK 0013
Kerala Forest Act, 1961 — Section 79
High Courts09 Jun 1980Dismissed
The Executive Engineer (Construction) Southern Railway and Others Vs M.P. Sankara Pillai
High Court Of Kerala · (1980) 06 KL CK 0003
Payment of Gratuity (Central) Rules, 1972 — Rule 7Payment of Gratuity Act, 1972 — Section 1(3), 2, 4Payment of Wages Act, 1936 — Section 1(4), 2