High Courts28 Jul 1980Allowed
Mannambath Aboobacker Haji Vs P.C. Sainabha and Another
High Court Of Kerala · (1980) 07 KL CK 0025
Criminal Procedure Code, 1973 (CrPC) — Section 125Guardians and Wards Act, 1890 — Section 17, 19, 25
COURT ARCHIVE
High Court Of Kerala judgments
54,272 judgments · page 2,368 of 2,714
High Courts25 Jul 1980Dismissed
Parameswaran and Others Vs Kumara Pillai Raghavan Pillai
High Court Of Kerala · AIR 1981 Ker 29
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 35, Order 21 Rule 95, Order 21 Rule 97Limitation Act, 1908 — Article 129
High Courts25 Jul 1980Allowed
Sreedharan Vs State of Kerala
High Court Of Kerala · (1980) 07 KL CK 0005
Criminal Procedure Code, 1973 (CrPC) — Section 354, 360, 386, 387, 401Kerala Abkari Act, 1077 — Section 55Probation of Offenders Act, 1958 — Section 3, 4, 4(1), 6
High Courts24 Jul 1980Allowed
Peethambaran and Another Vs State of Kerala
High Court Of Kerala · (1980) 07 KL CK 0029
Criminal Procedure Code, 1973 (CrPC) — Section 107, 111, 145, 145(1)
High Courts24 Jul 1980Dismissed
Philip Vs Mathai and Others
High Court Of Kerala · (1980) 07 KL CK 0028
Arbitration Act, 1940 — Section 17, 30, 33Limitation Act, 1908 — Article 158Limitation Act, 1963 — Article 119, 137
High Courts24 Jul 1980
State of Kerala Vs Kuriakose and Others
High Court Of Kerala · (1980) 07 KL CK 0017
Criminal Procedure Code, 1973 (CrPC) — Section 223, 239Kerala Childrens Act, 1972 — Section 17, 18, 19, 2, 20Penal Code, 1860 (IPC) — Section 143, 148, 149, 302, 324
High Courts24 Jul 1980Allowed
Sankaran and Another Vs D.I.G. of Police and Others
High Court Of Kerala · (1980) 07 KL CK 0013
Kerala Police Departmental Inquiries, Punishment and Appeal Rules, 1958 — Rule 10, 10(6), 6Penal Code, 1860 (IPC) — Section 302, 304, 342
High Courts23 Jul 1980Dismissed
Ganesh Cotton Company and Others Vs Kottayam Textiles Ltd. and Others
High Court Of Kerala · (1980) 07 KL CK 0018
Companies Act, 1956 — Section 433, 434, 439Kerala Relief Undertakings (Special Provisions) Act, 1961 — Section 3, 4
High Courts23 Jul 1980Dismissed
Madiyoor Narayanan Nambiyar Vs Manchan Parvathy Akkamma and Another
High Court Of Kerala · (1980) 07 KL CK 0004
Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(1), 125(4), 482, 488
High Courts22 Jul 1980
Eachampi Thevi and Others Vs Vairavan Saraswathi and Another
High Court Of Kerala · (1980) 07 KL CK 0001
Kerala Land Reforms Act, 1963 — Section 4A(1)Transfer of Property Act, 1882 — Section 91, 92
High Courts18 Jul 1980Allowed
Unnikrishnan Nair Vs Narayanan Nair and Others
High Court Of Kerala · (1980) 07 KL CK 0002
Civil Procedure Code, 1908 (CPC) — Section 146Kerala Land Reforms Act, 1963 — Section 13B, 2(57), 48, 49, 50Stay of Eviction Proceedings Act, 1967 — Section 5, 6
High Courts17 Jul 1980Dismissed
Gopalakrishna Kurup Vs Narayana Ayyan and Others
High Court Of Kerala · (1980) 07 KL CK 0008
Kerala Land Reforms (Tenancy) Rules, 1970 — Rule 142, 142(1), 142(2), 142(3)Kerala Land Reforms Act, 1963 — Section 106, 106(A)
High Courts16 Jul 1980Dismissed
Sales Tax Officer Vs P.K. Navi and O.S. Chandran
High Court Of Kerala · (1980) 07 KL CK 0019
Constitution of India, 1950 — Article 133, 134A, 226
High Courts15 Jul 1980Allowed
Ummachi Kannummal Mohammed Pathummal and Others Vs Subramonia Pillai and Others
High Court Of Kerala · AIR 1980 Ker 216
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 63
High Courts15 Jul 1980Allowed
Pathumal and Others Vs Veeraya Perumal Pillai and Others
High Court Of Kerala · AIR 1980 Ker 216
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 63
High Courts14 Jul 1980Dismissed
Chalil Varkey Vs The State of Kerala and Others
High Court Of Kerala · AIR 1980 Ker 194 : (1981) 1 ILR (Ker) 127
Civil Procedure Code, 1908 (CPC) — Section 152Kerala Private Forests (Vesting and Assignment) Act, 1971 — Section 8(1), 8A
High Courts11 Jul 1980Dismissed
Cherian Vs Jose and Others
High Court Of Kerala · (1980) 07 KL CK 0027
Civil Procedure Code, 1908 (CPC) — Section 115Criminal Procedure Code, 1973 (CrPC) — Section 145(5)Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 11, 11(3), 11(4)
High Courts10 Jul 1980Dismissed
Dy. Commissioner of Sales Tax Vs M.M. Mohammed Abdul Khader
High Court Of Kerala · (1980) 6 ELT 778
Kerala General Sales Tax Act, 1963 — Section 9
High Courts10 Jul 1980Dismissed
Deputy Commissioner of Sales Tax (Law) Vs M.M. Mohammed Abdul Khader
High Court Of Kerala · (1980) 46 STC 512
Central Excises and Salt Act, 1944 — Entry 19
High Courts10 Jul 1980
Ratanlall Murarka and Others Vs Income Tax Officer, "A" Ward and Others
High Court Of Kerala · (1981) 130 ITR 797
Income Tax Act, 1961 — Section 179, 2(7), 220(2)