High Courts06 Feb 1980Dismissed
Tirurangadi Service Co-operative Bank Ltd. Vs The Labour Tribunal and Another
High Court Of Kerala · (1980) 02 KL CK 0002
Industrial Disputes Act, 1947 — Section 33C(2)
COURT ARCHIVE
High Court Of Kerala judgments
54,272 judgments · page 2,373 of 2,714
High Courts01 Feb 1980Dismissed
Government of India and Another Vs I.T.H. and Co. and Others
High Court Of Kerala · AIR 1980 Ker 211
Telegraph Act, 1885 — Section 7
High Courts29 Jan 1980Dismissed
P. Sreenivasan Vs Yoosuf Sagar Abdulla and Sons (P.) Ltd.
High Court Of Kerala · (1983) 53 CompCas 485
Companies Act, 1956 — Section 237Foreign Exchange Regulation Act, 1973 — Section 29, 29(1), 29(2)
High Courts29 Jan 1980Allowed
Food Inspector Vs K. Divakaran and Another
High Court Of Kerala · (1980) 01 KL CK 0003
Prevention of Food Adulteration Act, 1954 — Section 16(1), 19(2), 2(1), 7(1)
High Courts28 Jan 1980Dismissed
E.K. Hajee Mohammed Meera Sahib and Sons Vs The Assistant Commissioner of Sales Tax (Assessment) and Another
High Court Of Kerala · (1980) 46 STC 134
Kerala General Sales Tax Act, 1963 — Section 23(3)
High Courts25 Jan 1980Dismissed
Kerala Electrical and Allied Engineering Co. Ltd. Vs Canara Bank and Others
High Court Of Kerala · AIR 1980 Ker 151 : (1980) 1 ILR (Ker) 516
Contract Act, 1872 — Section 28
High Courts25 Jan 1980
George Paul Puthuran Vs Commissioner of Income Tax
High Court Of Kerala · (1980) 17 CTR 269 : (1980) 126 ITR 168
Income Tax Act, 1961 — Section 147Land Acquisition Act, 1894 — Section 20, 28, 4
High Courts24 Jan 1980Allowed
K.N. Vidhyadharan Vs The State of Kerala and Others
High Court Of Kerala · AIR 1980 Ker 212 : (1980) 1 ILR (Ker) 785
Constitution of India, 1950 — Article 299(1)Kerala Forest Act, 1961 — Section 79
High Courts24 Jan 1980Allowed
C.K. Damodaran and Another Vs The Kerala Co-operative Tribunal, Trivandrum and Others
High Court Of Kerala · AIR 1980 Ker 227 : (1980) 2 ILR (Ker) 321
High Courts24 Jan 1980Dismissed
The Regional Director, E.S.I. Corporation Vs Taj Textiles Industrial Co-operative Society Ltd.
High Court Of Kerala · (1980) 01 KL CK 0006
Constitution of India, 1950 — Article 134AEmployees State Insurance Act, 1948 — Section 1(5)Industrial Disputes Act, 1947 — Section 25F, 33C(2)
High Courts23 Jan 1980
Commissioner of Agricultural Income Tax Vs Bombay Burmah Trading Corporation Ltd.
High Court Of Kerala · (1980) 2 ILR (Ker) 182 : (1981) 131 ITR 154
Kerala Agricultural Income Tax Act, 1950 — Section 5
High Courts23 Jan 1980
Commissioner of Agricultural Income Tax Vs Chullikkan Parameswara Bhat
High Court Of Kerala · (1980) 16 CTR 378 : (1980) 2 ILR (Ker) 174 : (1980) 125 ITR 28
Hindu Succession Act, 1956 — Section 6Kerala Agricultural Income Tax Act, 1950 — Section 18, 19
High Courts16 Jan 1980Dismissed
Union of India (UOI) Vs Metherukunju Moosakutty and Others
High Court Of Kerala · AIR 1980 Ker 182
Central Excises and Salt Act, 1944 — Section 11Kerala Revenue Recovery Act, 1968 — Section 3, 60
High Courts15 Jan 1980
E.I. Narayanan and Others Vs The Regional Transport Authority, Trichur and Others
High Court Of Kerala · AIR 1980 Ker 115 : (1980) 1 ILR (Ker) 644
Constitution of India, 1950 — Article 226Kerala Motor Vehicles Rules, 1961 — Rule 175, 186, 186(2)Motor Vehicles Act, 1939 — Section 46, 47
High Courts11 Jan 1980
A. Sethumadhavan Vs Commissioner of Income Tax and Another
High Court Of Kerala · (1980) 16 CTR 376 : (1980) 122 ITR 587
Income Tax Act, 1961 — Section 211, 212(3A), 214, 218
High Courts10 Jan 1980Allowed
M.V. George Vs S.M.R. Traders and Another
High Court Of Kerala · AIR 1980 Ker 100
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 2, Order 17 Rule 3, Order 9 Rule 13
High Courts10 Jan 1980
E.S.I.C. Vs New India Maritime Agencies
High Court Of Kerala · (1980) 2 ILR (Ker) 1 : (1980) 2 LLJ 232
Employees State Insurance Act, 1948 — Section 1, 2, 28, 38
High Courts08 Jan 1980Allowed
K.S. Meenakshy Vs Komalakumari and Others
High Court Of Kerala · (1980) 01 KL CK 0007
Kerala Education Rules, 1959 — Rule 1(4), 2, 49, 5, 50
High Courts04 Jan 1980
Santhamma Radhamany Amma Vs Kunju Pillai and Another
High Court Of Kerala · (1981) CriLJ 247
Criminal Procedure Code, 1973 (CrPC) — Section 252, 253, 254, 255, 258Penal Code, 1860 (IPC) — Section 323, 341
High Courts04 Jan 1980Allowed
Govindan Narayanan Vs Mariamma Jacob and Others
High Court Of Kerala · (1980) 01 KL CK 0019
Civil Procedure Code, 1908 (CPC) — Section 146, 65Trusts Act, 1882 — Section 94