Commissioner of Income Tax Vs B. Ghosal
High Court Of Kerala · (1980) 18 CTR 197 : (1980) 2 ILR (Ker) 401 : (1980) 125 ITR 744
COURT ARCHIVE
54,272 judgments · page 2,372 of 2,714
High Court Of Kerala · (1980) 18 CTR 197 : (1980) 2 ILR (Ker) 401 : (1980) 125 ITR 744
High Court Of Kerala · (1980) 18 CTR 200 : (1980) 2 ILR (Ker) 491 : (1980) 126 ITR 382
High Court Of Kerala · (1980) 126 ITR 522
High Court Of Kerala · AIR 1980 Ker 222
High Court Of Kerala · AIR 1980 Ker 205
High Court Of Kerala · (1980) 02 KL CK 0001
High Court Of Kerala · AIR 1980 Ker 173 : (1980) 2 ILR (Ker) 488
High Court Of Kerala · (1980) 02 KL CK 0024
High Court Of Kerala · (1980) 02 KL CK 0023
High Court Of Kerala · (1980) 02 KL CK 0022
High Court Of Kerala · (1980) 18 CTR 203 : (1980) 125 ITR 564
High Court Of Kerala · (1980) 02 KL CK 0019
High Court Of Kerala · (1980) CENCUS 495 : (1980) 6 ELT 625
High Court Of Kerala · (1980) 2 ILR (Ker) 396 : (1981) 127 ITR 587
High Court Of Kerala · (1980) 02 KL CK 0020
High Court Of Kerala · (1980) 46 STC 25
High Court Of Kerala · (1980) 02 KL CK 0005
High Court Of Kerala · AIR 1980 Ker 224 : (1980) 2 ILR (Ker) 369
High Court Of Kerala · AIR 1980 Ker 207 : (1980) 2 ILR (Ker) 116
High Court Of Kerala · (1980) 2 ILR (Ker) 385 : (1980) 46 STC 331