High Courts13 Mar 1997
New India Assurance Co. Ltd. Vs N.M. Annakutty and Others
High Court Of Kerala · (1997) ACJ 1121
COURT ARCHIVE
High Court Of Kerala judgments
54,295 judgments · page 1,976 of 2,715
High Courts12 Mar 1997
Aspinwall and Co. Travancore Ltd. Vs Commissioner of Income Tax
High Court Of Kerala · (1998) 230 ITR 587
High Courts11 Mar 1997Partly Allowed
Indian Express Employees Union Vs Indian Express (Madurai) Ltd. and Another
High Court Of Kerala · (1999) 1 LLJ 490
Industrial Employment (Standing Orders) Act, 1946 — Section 10(2)
High Courts10 Mar 1997Allowed
The Life Insurance Corporation of India Vs Sobha Vijayan and Others
High Court Of Kerala · (1997) 03 KL CK 0004
Constitution of India, 1950 — Article 14
High Courts06 Mar 1997
New India Assurance Co. Ltd. Vs M.N. Sheeja and Others
High Court Of Kerala · (1997) ACJ 1072
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33
High Courts06 Mar 1997Allowed
K.R. Jagadeesan Vs Indian Crump Rubber Factory and Another
High Court Of Kerala · (1997) 2 ILR (Ker) 721 : (1997) 2 LLJ 536
Workmens Compensation Act, 1923 — Section 2
High Courts06 Mar 1997
M.N. Sheeja Vs Aboobacker and Others
High Court Of Kerala · (1997) 2 ACC 647
Motor Vehicles Act, 1939 — Section 95(2)(b)(1)
High Courts05 Mar 1997Dismissed
Vadakkayil Devi Amma Vs Life Insurance Corporation of India
High Court Of Kerala · (1999) ACJ 1348
Contract Act, 1872 — Section 23
High Courts05 Mar 1997Allowed
Yusuf Jan Vs Kerala State Road Transport Corporation and Others
High Court Of Kerala · (1997) 03 KL CK 0034
Kerala Civil Services (Classification, Control and Appeal) Rules, 1960 — Rule 11, 3Motor Vehicles (Third Party Insurance) Rules, 1946 — Rule 15GMotor Vehicles Act, 1988 — Section 110B
High Courts05 Mar 1997
Commissioner of Income Tax Vs Popular Automobiles
High Court Of Kerala · (1998) 233 ITR 383
Income Tax Act, 1961 — Section 40
High Courts05 Mar 1997
Santhamma Vs Bindu and Others
High Court Of Kerala · (1997) 1 KLJ 434
Family Courts (Procedure) Rules, 1989 — Rule 10Family Courts Act, 1984 — Section 19
High Courts05 Mar 1997Dismissed
Rugmini and Others Vs Addl. Sub Judge and Others
High Court Of Kerala · (1997) 2 KLJ 75
Civil Procedure Code, 1908 (CPC) — Section 115, 97Constitution of India, 1950 — Article 226, 227
High Courts05 Mar 1997Dismissed
Chandran Nair Vs Krishnan
High Court Of Kerala · (1997) 1 KLJ 426
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 4
High Courts05 Mar 1997
Commissioner of Income Tax Vs Koonan''s Jewellery
High Court Of Kerala · (1998) 98 TAXMAN 21
Gold (Control) Act, 1968 — Section 27
High Courts04 Mar 1997
Mohammed, M.M. and Another Vs C.K. Mohanan and Others
High Court Of Kerala · (1997) 03 KL CK 0039
Criminal Procedure Code, 1973 (CrPC) — Section 154, 156Evidence Act, 1872 — Section 74, 76, 77, 80Motor Vehicles Act, 1939 — Section 110B
High Courts04 Mar 1997
Harrisons Malayalam Ltd. Vs Commissioner of Agricultural Income Tax
High Court Of Kerala · (1998) 233 ITR 273
Kerala Agricultural Income Tax Act, 1950 — Section 34
High Courts03 Mar 1997Allowed
Raghurama Rao and Others Vs Pathimabi and Others
High Court Of Kerala · (1997) 2 KLJ 234
Civil Procedure Code, 1908 (CPC) — Section 115, 51Criminal Procedure Code, 1973 (CrPC) — Section 51Evidence Act, 1872 — Section 40, 44
High Courts03 Mar 1997
Joseph and Another Vs Joseph
High Court Of Kerala · AIR 1997 Ker 301 : (1997) 2 CivCC 69 : (1997) 3 RCR(Criminal) 179
Specific Relief Act, 1963 — Section 28(3)
High Courts03 Mar 1997Allowed
Joseph Vs State of Kerala
High Court Of Kerala · AIR 1997 Ker 301
Specific Relief Act, 1963 — Section 28, 28(1), 28(3)
High Courts01 Mar 1997
Rajan Vs M. Sukumaran and Others
High Court Of Kerala · (1998) 1 ACC 554 : (1997) 2 ILR (Ker) 781
Evidence Act, 1872 — Section 64, 65Insurance Act, 1938 — Section 2