High Courts24 Jan 1950
Ayyankunhi Anandiravan Vs Krishanan Anandiravan and Another
High Court Of Kerala · AIR 1950 Ker 81
Transfer of Property Act, 1882 — Section 54
COURT ARCHIVE
54,295 judgments · page 2,715 of 2,715
High Court Of Kerala · AIR 1950 Ker 81
High Court Of Kerala · AIR 1954 Ker 150
High Court Of Kerala · AIR 1950 Ker 92
High Court Of Kerala · (1950) 01 KL CK 0006
High Court Of Kerala · AIR 1950 Ker 177
High Court Of Kerala · AIR 1950 Ker 78
High Court Of Kerala · AIR 1950 Ker 57
High Court Of Kerala · AIR 1950 Ker 195
High Court Of Kerala · AIR 1950 Ker 79
High Court Of Kerala · AIR 1950 Ker 74
High Court Of Kerala · AIR 1950 Ker 5 : (1950) CriLJ 569
High Court Of Kerala · AIR 1950 Ker 14 : (1950) CriLJ 658
High Court Of Kerala · AIR 1950 Ker 20 : (1950) CriLJ 833
High Court Of Kerala · AIR 1950 Ker 12 : (1950) CriLJ 653
High Court Of Kerala · AIR 1964 Ker 314