High Courts12 Oct 1949
Gunamudayan Packianathan, Christian, Vellam Odi, Nelvely desom, Nattalam Pakuthy Vs Sirkar Prosecutor
High Court Of Kerala · AIR 1950 Ker 5 : (1950) CriLJ 569
Travancore Penal Code — Section 469, 473
COURT ARCHIVE
High Court Of Kerala judgments
54,245 judgments · page 2,713 of 2,713
High Courts10 Oct 1949
Verghes Cheriyan Vs Sirkar Prosecutor
High Court Of Kerala · AIR 1950 Ker 14 : (1950) CriLJ 658
Travancore Penal Code — Section 304
High Courts04 Oct 1949
Govindan Krishnan and Others Vs Sirkar Prosecutor
High Court Of Kerala · AIR 1950 Ker 20 : (1950) CriLJ 833
Criminal Procedure Code, 1898 (CrPC) — Section 140, 301, 307, 801, 824
High Courts26 Sept 1949
Sirkar Prosecutor Vs Ananthan Kuttan
High Court Of Kerala · AIR 1950 Ker 12 : (1950) CriLJ 653
Travancore Penal Code — Section 824
High Courts03 Feb 1946Dismissed
Raman Kunjukrishnan Vs Raman Viswanathan and Others
High Court Of Kerala · AIR 1964 Ker 314
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, 15, 2(4), 65Travancore Civil Courts Act, 1084 — Section 10, 14, 9