High Courts28 Feb 1997Allowed
Peter Vs Moly
High Court Of Kerala · (1998) 1 RCR(Civil) 264
Divorce Act, 1869 — Section 18
COURT ARCHIVE
High Court Of Kerala judgments
54,295 judgments · page 1,977 of 2,715
High Courts28 Feb 1997Allowed
State of Kerala Vs Govindan Ponnamma and Others
High Court Of Kerala · AIR 1997 Ker 302
Contract Act, 1872 — Section 56, 73Kerala Abkari Act, 1077 — Section 29Kerala Abkari Shops (Disposal in Auction) Rules, 1974 — Rule 8(2)
High Courts27 Feb 1997Allowed
Smt. Hajara Vs State of Kerala and Others
High Court Of Kerala · (1997) CriLJ 2196 : (1997) 2 ILR (Ker) 695
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3, 3(1)
High Courts27 Feb 1997Dismissed
New Bank of India, Trivandrum Vs Sajitha Textiles and Another
High Court Of Kerala · AIR 1997 Ker 201
Contract Act, 1872 — Section 126Evidence Act, 1872 — Section 73Limitation Act, 1963 — Article 55
High Courts26 Feb 1997
Kannupillai Kettu Vs State of Kerala and Others
High Court Of Kerala · (1997) 02 KL CK 0044
Kerala Fishermens Welfare Fund Act, 1985 — Section 4(5)
High Courts26 Feb 1997Dismissed
Saraswathi Vs Kamala and Others
High Court Of Kerala · (1997) 02 KL CK 0033
Civil Procedure Code, 1908 (CPC) — Order 3 Rule 1, 115Constitution of India, 1950 — Article 226Kerala Panchayat Raj Act, 1994 — Section 113, 8, 88, 89, 89(2)
High Courts26 Feb 1997Dismissed
Vimal Ghosh V. Vs State of Kerala and Others
High Court Of Kerala · AIR 1997 Ker 237 : (1997) 3 ILR (Ker) 109 : (1997) 2 ILR (Ker) 677
Constitution of India, 1950 — Article 226, 341
High Courts26 Feb 1997Dismissed
Oriental Insurance Company Ltd. Vs Asokan
High Court Of Kerala · (1998) ACJ 33 : (1997) 2 ILR (Ker) 691 : (1997) 1 KLJ 393 : (1997) 2 LLJ 546
Workmens Compensation Act, 1923 — Section 4
High Courts25 Feb 1997
Bose Abraham Vs State of Kerala and Others
High Court Of Kerala · (1997) 02 KL CK 0010
Central Motor Vehicles Rules, 1989 — Rule 127, 47Kerala Tax on Entry of Motor Vehicles Into Local Areas Act, 1994 — Section 18, 3, 4, 4(2)Motor Vehicles Act, 1988 — Section 2(18), 2(23), 2(28)
High Courts25 Feb 1997Allowed
Parent-Teachers'' Association, Govt. Lower Primary School Vs Chalil Kunhimmu Haji and Others
High Court Of Kerala · AIR 1997 Ker 97 : (1997) 2 ILR (Ker) 69
Constitution of India, 1950 — Article 15, 16, 25, 26, 27Kerala Education Rules, 1959 — Rule 5, 5(4)
High Courts21 Feb 1997Allowed
Krishnan Nayanar Vs Dr. M.A. Kuttappan and Another
High Court Of Kerala · (1997) 1 KLJ 280 : (1997) 3 RCR(Criminal) 622
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 354Protection of Civil Rights Act, 1955 — Section 7(1)
High Courts21 Feb 1997Dismissed
Radhakrishnan Nair Vs The Kerala State Consumer Disputes Redressal Commission and Others
High Court Of Kerala · (1997) 02 KL CK 0007
Constitution of India, 1950 — Article 226Consumer Protection Act, 1986 — Section 19, 2
High Courts21 Feb 1997Dismissed
M.K. Abdul Gafoor Vs Joint Director of Fisheries (South Zone), Trivandrum and Others
High Court Of Kerala · AIR 1997 Ker 158
High Courts21 Feb 1997
COMMISSIONER OF INCOME TAX Vs REGIONAL AGRO INDUSTRIAL DEVELOPMENT CO-OPERATIVE SOCIETY LTD.
High Court Of Kerala · (1997) 141 CTR 446
Income Tax Act, 1961 — Section 263, 80P, 81
High Courts20 Feb 1997Dismissed
Dhanalakshmi Bank Ltd. and Another Vs Assistant Commissioner (Assessment) and Another
High Court Of Kerala · (1997) 02 KL CK 0042
Banking Regulation Act, 1939 — Section 6, 6(1), 8Contract Act, 1872 — Section 176Kerala General Sales Tax Act, 1963 — Section 2, 5
High Courts20 Feb 1997Allowed
Shajahan Vs Mrs. Kamala Narayanan
High Court Of Kerala · AIR 1997 Ker 203 : (1997) 2 ILR (Ker) 549
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 148, 149, 49Kerala Court Fees and Suits Valuation Act, 1959 — Section 4A
High Courts19 Feb 1997
Cochin Plantations Ltd. Vs State of Kerala
High Court Of Kerala · (1997) 227 ITR 38
Kerala Agricultural Income Tax Act, 1950 — Section 17(2), 18(4), 19, 35
High Courts19 Feb 1997
Commissioner of Income Tax Vs Dharmodayam Co.
High Court Of Kerala · (1997) 141 CTR 524 : (1998) 233 ITR 250
Income Tax Act, 1961 — Section 11(1), 11(4A), 2(15)
High Courts19 Feb 1997
Kerala State Financial Enterprises Ltd. Vs Commissioner of Income Tax
High Court Of Kerala · (1997) 139 CTR 277 : (1997) 225 ITR 999 : (1997) 93 TAXMAN 627
Income Tax Act, 1961 — Section 43B
High Courts19 Feb 1997Allowed
K.V. Joseph and Others Vs State of Kerala and Others
High Court Of Kerala · (1999) ACJ 225 : (1997) 1 CivCC 517
Constitution of India, 1950 — Article 21, 226, 32