High Courts10 Apr 1997Dismissed
G. Rajarethna Naikkan Vs P.N. Parameswara Kurup
High Court Of Kerala · AIR 1997 Ker 361 : (1997) 2 CivCC 26
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, 47Limitation Act, 1963 — Section 14, 14(2)
COURT ARCHIVE
High Court Of Kerala judgments
54,295 judgments · page 1,974 of 2,715
High Courts10 Apr 1997Dismissed
Assistant Commissioner (Assessment) and Another Vs Associated Cement Companies Ltd.
High Court Of Kerala · (1997) 04 KL CK 0002
Central Sales Tax Act, 1956 — Section 8(5)Constitution of India, 1950 — Article 301, 302, 303, 303(1), 304Kerala General Sales Tax Act, 1963 — Section 10, 5(2A)
High Courts09 Apr 1997Dismissed
Abdurahiman Vs District Educational Officer and Others
High Court Of Kerala · (1997) 2 KLJ 473
Kerala Education Act, 1958 — Section 11, 12, 12A, 12A(1), 12A(2)
High Courts09 Apr 1997Dismissed
R. Jayaraja Menon Vs Dr. Rajakrishnan and Another etc.
High Court Of Kerala · AIR 1998 Ker 15 : (1997) 2 CivCC 210 : (1997) 3 ILR (Ker) 202 : (1998) 1 RCR(Civil) 236
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 11, Order 33 Rule 14, Order 33 Rule 9, Order 7 Rule 11, 60
High Courts08 Apr 1997Allowed
State of Kerala and Others Vs V.K. Natesan
High Court Of Kerala · AIR 1997 Ker 277 : (1997) 2 CivCC 85 : (1997) 3 ILR (Ker) 86
Arbitration Act, 1940 — Section 17, 2, 20, 30, 5
High Courts08 Apr 1997Allowed
Chacko and Others Vs Elizabath John and Others
High Court Of Kerala · (1997) 04 KL CK 0001
Evidence Act, 1872 — Section 67, 68, 71Succession (Kerala) Rules, 1968 — Rule 6Succession Act, 1925 — Section 276, 281, 63
High Courts04 Apr 1997Dismissed
P.K. Poulose Vs State of Kerala and Another
High Court Of Kerala · AIR 1998 Ker 10 : (1997) 1 KLJ 587
Constitution of India, 1950 — Article 226, 227Motor Vehicles Act, 1988 — Section 84
High Courts04 Apr 1997
Sultan Alibhai Sharieff Vs Union of India (UOI) and Others
High Court Of Kerala · (1997) CriLJ 2800 : (1997) 2 ILR (Ker) 815
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 10, 3(1), 9(1)Constitution of India, 1950 — Article 22(5)
High Courts04 Apr 1997Dismissed
Jony Soaria Vs State of Kerala
High Court Of Kerala · (2003) 133 STC 616
Kerala General Sales Tax Act, 1963 — Section 29A, 41
High Courts04 Apr 1997Allowed
Anandan and Another Vs Railway Claims Tribunal
High Court Of Kerala · (1998) 1 ACC 157 : (1998) ACJ 1265
Railway Claims Tribunal Act, 1987 — Section 13, 15, 17Railways Act, 1989 — Section 123, 124, 124A
High Courts03 Apr 1997Dismissed
Devassia Joseph and Another Vs Joseph George
High Court Of Kerala · (1997) CriLJ 3410 : (1997) 3 ILR (Ker) 197
Negotiable Instruments Act, 1881 (NI) — Section 118, 4, 9
High Courts03 Apr 1997Dismissed
Vigilance Council, Thiruvalla and Others Vs Thiruvalla Municipality
High Court Of Kerala · AIR 1997 Ker 350
Kerala Municipalities Act, 1994 — Section 231, 232, 233, 234, 279
High Courts03 Apr 1997Dismissed
Chami Vs Kunhampath Kalliyani and Others
High Court Of Kerala · (1997) 04 KL CK 0003
Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 11(3), 11(8), 17
High Courts02 Apr 1997Dismissed
Binimil, K.G. Vs The Kerala Public Service Commission and Another
High Court Of Kerala · (1997) 2 KLJ 477
Constitution of India, 1950 — Article 226
High Courts02 Apr 1997Dismissed
K.A. Abdul Jaleel Vs T.A. Sahida
High Court Of Kerala · AIR 1997 Ker 269 : (1997) 2 DMC 294 : (1997) 3 ILR (Ker) 63 : (1997) 3 RCR(Civil) 132
Family Courts Act, 1984 — Section 19(1), 7(1)
High Courts02 Apr 1997Dismissed
Sukumaran V. and Another Vs Sodaran M.N. and Others
High Court Of Kerala · (1997) 2 ILR (Ker) 810 : (1997) 1 KLJ 779 : (1998) 1 LLJ 163
High Courts01 Apr 1997Allowed
Shyni Vs George and Others
High Court Of Kerala · AIR 1997 Ker 231 : (1997) 2 DMC 676 : (1997) 1 KLJ 573
Family Courts Act, 1984 — Section 7
High Courts01 Apr 1997
Rajappan and Others Vs Sankaran Sudhakaran
High Court Of Kerala · AIR 1997 Ker 315 : (1997) 3 ILR (Ker) 56 : (1997) 1 KLJ 508
Civil Procedure Code, 1908 (CPC) — Section 11, 115, 146, 35ATransfer of Property Act, 1882 — Section 52
High Courts01 Apr 1997Allowed
Karthiyayani Amma Vs Narayanan Nair
High Court Of Kerala · (1997) 2 CivCC 62 : (1998) 2 DMC 57 : (1997) 3 ILR (Ker) 186 : (1997) 3 RCR(Civil) 322
Evidence Act, 1872 — Section 114
High Courts01 Apr 1997Allowed
Chalakuttiyil Mutteri Karthiyayani Amma Vs Padinhare Talasseri Veettil Narayanan Nair
High Court Of Kerala · (1999) 1 DMC 52
Hindu Marriage Act, 1955 — Section 5