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High Court Of Kerala judgments

54,312 judgments · page 1,620 of 2,716

High Courts23 Nov 2006Dismissed

Vikraman @ Diksoo Vs State of Kerala

High Court Of Kerala · (2006) 4 ILR (Ker) 932 : (2008) 1 KLJ 169

Abkari Act, 1970 — Section 36A(1), 50, 50(2), 55Criminal Procedure Code, 1973 (CrPC) — Section 102(3), 173(2), 232, 313(1)Evidence Act, 1872 — Section 45
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High Courts23 Nov 2006Allowed

Radha Vs Sankaranarayanan

High Court Of Kerala · (2007) 1 KLJ 61 : (2007) 1 KLT 20

Constitution of India, 1950 — Article 227Kerala Stamp Act, 1959 — Section 2, 37
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High Courts23 Nov 2006

Oriental Insurance Co. Ltd. Vs Nirmala

High Court Of Kerala · (2007) ACJ 1810 : AIR 2007 Ker 103 : (2006) 4 ILR (Ker) 849 : (2007) 1 KLJ 196 : (2007) 1 KLT 38

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 1, Order 21 Rule 1(1), 21Criminal Procedure Code, 1973 (CrPC) — Section 47Kerala Motor Vehicles Rules, 1989 — Rule 23(1), 23(1A), 23(2), 28, 34
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High Courts22 Nov 2006

Ouso and Others Vs Cheekkcu and Another

High Court Of Kerala · (2007) CriLJ 2391 : (2007) 1 ILR (Ker) 56 : (2007) 2 KLJ 190 : (2007) 1 KLT 61

Criminal Procedure Code, 1973 (CrPC) — Section 240, 353, 363, 363(1), 382Limitation Act, 1963 — Section 12, 12(2)
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High Courts21 Nov 2006Dismissed

K. Chathukutty and Others Vs K.S. Prasanna Venkitesan and Another

High Court Of Kerala · (2007) 2 BC 488 : (2007) CriLJ 1120 : (2007) 1 ILR (Ker) 16 : (2007) 1 KLJ 88 : (2007) 5 RCR(Criminal) 562

Criminal Procedure Code, 1973 (CrPC) — Section 249, 256, 256(1), 259, 313Negotiable Instruments Act, 1881 (NI) — Section 118, 138Penal Code, 1860 (IPC) — Section 302, 420
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High Courts21 Nov 2006

E.S.I. Corporation Vs Kannapuram Weavers Industrial Co-op. Society

High Court Of Kerala · (2007) 112 FLR 769 : (2007) 1 ILR (Ker) 49 : (2007) 1 KLJ 157 : (2007) 1 KLT 55 : (2007) 2 LLJ 34

Civil Procedure Code, 1908 (CPC) — Section 141, 148AEmployees State Insurance Act, 1948 — Section 18(2), 74, 75, 75(1), 75(3)Kerala Employees Insurance Court Rules, 1958 — Rule 47
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High Courts17 Nov 2006

Shoukathali Vs District Collector

High Court Of Kerala · (2007) 1 ILR (Ker) 214 : (2007) 1 KLT 86

Kerala Protection of River Banks and Regulation of Removal of Sand Act, 2001 — Section 20, 21, 23, 25, 26Kerala Protection of River Banks and Regulation of Removal of Sand Rules, 2002 — Rule 27
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