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High Court Of Kerala judgments

54,312 judgments · page 1,621 of 2,716

High Courts09 Nov 2006Allowed

Johnson Vs Ouseph

High Court Of Kerala · AIR 2007 Ker 175 : (2007) 2 CivCC 163 : (2007) 5 RCR(Civil) 551

Civil Procedure Code, 1908 (CPC) — Order 33 Rule 1
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High Courts09 Nov 2006Dismissed

Duroflex Ltd. Vs Johnny Mathew

High Court Of Kerala · (2008) 2 CompLJ 314 : (2007) 75 SCL 569

Companies Act, 1956 — Section 10, 10E(1), 10F, 111, 111(10)Criminal Procedure Code, 1973 (CrPC) — Section 195, 196Kerala Private Forests (Vesting and Assignment) Act, 1971 — Section 8A
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High Courts08 Nov 2006Dismissed

Venugopalan Vs Beena

High Court Of Kerala · (2006) 4 ILR (Ker) 583 : (2006) 4 KLT 936

Guardians and Wards Act, 1890 — Section 17, 19, 7Hindu Minority and Guardianship Act, 1956 — Section 13, 13(2), 5, 6, 8
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High Courts08 Nov 2006Dismissed

Jose Vs Ouseph

High Court Of Kerala · AIR 2007 Ker 77 : (2007) 3 CivCC 224 : (2006) 4 ILR (Ker) 731 : (2006) 4 KLT 991 : (2007) 5 RCR(Civil) 471

Succession Act, 1925 — Section 57, 67
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