High Courts30 Oct 2006Dismissed
Sweet ''O'' Sour Vs State of Kerala
High Court Of Kerala · (2007) 1 ILR (Ker) 626 : (2009) 20 VST 85
Kerala General Sales Tax Act, 1963 — Section 5, 5(3)
COURT ARCHIVE
High Court Of Kerala judgments
54,312 judgments · page 1,622 of 2,716
High Courts30 Oct 2006Dismissed
State Bank of India Vs State of Kerala
High Court Of Kerala · (2007) 7 VST 621
Kerala General Sales Tax Act, 1963 — Section 2
High Courts30 Oct 2006
Silk Fab Exports Vs Commissioner of Income Tax
High Court Of Kerala · (2007) 211 CTR 495 : (2007) 295 ITR 123 : (2007) 161 TAXMAN 124
Income Tax Act, 1961 — Section 40A(3)
High Courts30 Oct 2006
KSEB and Others Vs Karthiyani and Others
High Court Of Kerala · AIR 2007 Ker 102 : (2006) 4 ILR (Ker) 684 : (2006) 3 KLJ 835 : (2006) 4 KLT 1006 : (2007) 5 RCR(Civil) 114
Limitation Act, 1963 — Section 3
High Courts28 Oct 2006Allowed
P.M. Devassia Vs Ancy and Others
High Court Of Kerala · (2007) 1 KLJ 193
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts27 Oct 2006
Ajesh Alex Vs John and Others
High Court Of Kerala · (2007) ACJ 1481 : (2006) 4 ILR (Ker) 570 : (2007) 1 KLJ 13 : (2006) 4 KLT 828
Kerala Court Fees and Suits Valuation Act, 1959 — Section 52Motor Vehicles Act, 1988 — Section 165, 166, 167, 168, 168
High Courts27 Oct 2006Allowed
Damien Subsidies and Kuries Ltd. Vs Jose Pulicken
High Court Of Kerala · (2007) 137 CompCas 288 : (2007) 2 CompLJ 479 : (2007) 77 SCL 178
Companies Act, 1956 — Section 111, 153, 157
High Courts27 Oct 2006Allowed
Thiruvalla East Co-op. Bank Ltd. No. 3260 Vs The Joint Registrar and Another
High Court Of Kerala · (2006) 4 ILR (Ker) 822 : (2006) 3 KLJ 897 : (2006) 4 KLT 959
Kerala Co-operative Societies Act, 1969 — Section 65, 66, 66(1)(a)
High Courts27 Oct 2006
Anil and Others Vs State of Kerala
High Court Of Kerala · (2006) 10 KL CK 0051
Kerala Forest Act, 1961 — Section 27Preservation of Trees Act, 1986 — Section 5(1)
High Courts27 Oct 2006Dismissed
Anil Vs Babu M. Palissery
High Court Of Kerala · (2006) 4 ILR (Ker) 521 : (2006) 4 KLT 809
Conduct of Elections Rules, 1961 — Rule 4AConstitution of India, 1950 — Article 173Representation of the People Act, 1950 — Section 14, 15, 16, 17, 18
High Courts26 Oct 2006Allowed
V.R. Jayasankar Vs K.G. Dharman and Another
High Court Of Kerala · (2007) 4 BC 312 : (2007) 2 CivCC 252 : (2006) 4 ILR (Ker) 596 : (2007) 1 RCR(Criminal) 877
Criminal Procedure Code, 1973 (CrPC) — Section 204, 204(4), 381(1), 385, 386Kerala Criminal Rules of Practice, 1982 — Rule 273Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts26 Oct 2006Allowed
Alungaprambil Abdul Khader Suhud Vs State of Kerala and Another
High Court Of Kerala · (2007) 1 DMC 38 : (2007) 1 KLJ 20
High Courts26 Oct 2006Dismissed
Kerala Textile and Garments Dealers Welfare Association Vs State of Kerala
High Court Of Kerala · (2007) 1 KLJ 189 : (2007) 1 KLT 165 : (2009) 24 VST 104
Central Sales Tax Act, 1956 — Section 15Constitution of India, 1950 — Article 286, 286(3), 366Kerala Value Added Tax (Schedule) Act, 2003 — Section 3, 4
High Courts26 Oct 2006
Sree Gokulam Ednl. and Medical Trust Vs Tahsildar, Vadakara Taluk and Others
High Court Of Kerala · (2007) 1 KLJ 9 : (2006) 4 KLT 1008
Kerala Building Tax Act, 1975 — Section 3(1)(b)
High Courts26 Oct 2006
Devassia Vs Ancy
High Court Of Kerala · (2007) 2 CivCC 217 : (2007) 2 DMC 677 : (2007) 1 ILR (Ker) 206 : (2007) 1 KLJ 193 : (2007) 1 KLT 377
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts26 Oct 2006
E.S.I. Corporation Vs Rajagopal Textile Mills (P) Ltd.
High Court Of Kerala · (2006) 4 KLT 730
Constitution of India, 1950 — Article 141Employees State Insurance Act, 1948 — Section 2(22)
High Courts26 Oct 2006Allowed
Abdul Khader Suhud Vs State of Kerala
High Court Of Kerala · (2007) 1 KLT 400
High Courts26 Oct 2006Allowed
Thomas Paul and Another Vs State of Kerala and Others
High Court Of Kerala · (2006) 4 ILR (Ker) 690 : (2006) 3 KLJ 777 : (2007) 1 KLT 267
Kerala Panchayat Raj Act, 1994 — Section 2(xxxv), 220(b)
High Courts25 Oct 2006Dismissed
Suroop B.R. and Others Vs State of Kerala and Others
High Court Of Kerala · (2006) 10 KL CK 0082
Kerala State and Subordinate Services Rules, 1958 — Rule 5
High Courts25 Oct 2006
K.M. Kuriakose Vs The Registrar, M.G. University and Others
High Court Of Kerala · (2006) 3 KLJ 894 : (2006) 4 KLT 953