High Courts12 Dec 2006
M.V. Varghese Vs Vishnu Yasodharan and Others
High Court Of Kerala · (2007) 1 ACC 564
COURT ARCHIVE
High Court Of Kerala judgments
54,312 judgments · page 1,618 of 2,716
High Courts12 Dec 2006Dismissed
Cannanore Drug Lines Vs Employees State Insurance Corporation
High Court Of Kerala · (2007) 1 KLJ 212 : (2007) 2 LLJ 661
Employees State Insurance (General) Regulations, 1950 — Regulation 31, 31AEmployees State Insurance Act, 1948 — Section 39, 39(4), 39(5), 75, 77
High Courts12 Dec 2006Allowed
Shaji Lukose Vs The State of Kerala and Others
High Court Of Kerala · (2007) 1 ILR (Ker) 543 : (2007) 1 KLJ 312
High Courts11 Dec 2006
Puthiyapurayil Abdul Salam Vs P.P. Mariyumma and Others
High Court Of Kerala · AIR 2007 Ker 68 : (2007) 1 DMC 506 : (2007) 1 KLJ 282
Family Courts Act, 1984 — Section 13, 9Kerala Family Courts Rules, 1989 — Rule 25
High Courts11 Dec 2006
Chamiyappa Mannadiar and Another Vs Danavan and Others
High Court Of Kerala · AIR 2007 Ker 127 : (2007) 1 ILR (Ker) 416 : (2007) 102 RD 528
Constitution of India, 1950 — Article 227Evidence Act, 1872 — Section 63Kerala Stamp Act, 1959 — Section 2, 33, 34, 35, 36
High Courts07 Dec 2006Dismissed
Bobby Paulose Vs Ronia Mathew
High Court Of Kerala · (2007) 1 DMC 514
Divorce Act, 1869 — Section 30, 36
High Courts06 Dec 2006
Mini K. Pai Vs The District Collector and Anr
High Court Of Kerala · (2007) 2 KLJ 842
High Courts06 Dec 2006
Krishnakumar, S.P. Vs Guruvayoor Devaswam and Others
High Court Of Kerala · (2006) 12 KL CK 0057
Constitution of India, 1950 — Article 226
High Courts06 Dec 2006
P.K. Raveendran Vs Commissioner of Customs
High Court Of Kerala · (2007) 210 ELT 192
Customs House Agents Licensing Regulations, 2004 — Regulation 8(5)
High Courts06 Dec 2006Allowed
C.C. Abraham Vs Antony Mathew and Others
High Court Of Kerala · (2007) 2 CivCC 45 : (2007) 5 RCR(Civil) 522
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 23 Rule 1, Order 23 Rule 1A
High Courts06 Dec 2006Dismissed
Umesh Challiyil Vs K.P. Rajendran
High Court Of Kerala · (2006) 12 KL CK 0021
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 15, Order 6 Rule 15(2), 122Conduct of Elections Rules, 1961 — Rule 14, 4A, 94AConstitution of India, 1950 — Article 225
High Courts06 Dec 2006Dismissed
M.L. Kunjumon Vs Collector of Customs
High Court Of Kerala · (2007) 210 ELT 347
Customs Act, 1962 — Section 124
High Courts05 Dec 2006Dismissed
Sunil Kumar Vs Jalaja
High Court Of Kerala · (2007) 2 CivCC 138 : (2007) 2 DMC 184 : (2007) 1 KLJ 266 : (2007) 5 RCR(Criminal) 543
Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(3)
High Courts05 Dec 2006Dismissed
Paravan Vs State of Kerala
High Court Of Kerala · (2007) 1 KLJ 1 : (2007) 1 KLT 396
Criminal Procedure Code, 1973 (CrPC) — Section 232, 313(1)(b), 428Evidence Act, 1872 — Section 25
High Courts05 Dec 2006Dismissed
R. Prasad Vs Deputy Commissioner of Income Tax, Circle I, Kollam
High Court Of Kerala · (2006) 12 KL CK 0026
Income Tax Act, 1961 — Section 158BC, 158BD, 282
High Courts04 Dec 2006
Ajith Vs Secretary, P.W.D.
High Court Of Kerala · (2006) 4 ILR (Ker) 872 : (2007) 1 KLT 74
Kerala State and Subordinate Services Rules, 1958 — Rule 28(7)
High Courts04 Dec 2006
Shajimon Joseph Vs State of Kerala
High Court Of Kerala · (2007) 1 KLJ 555 : (2007) 1 KLT 368
Constitution of India, 1950 — Article 21, 47Kerala Municipalities Act, 1960 — Section 315B, 315B(1)Kerala Water Supply and Sewerages Act, 1986 — Section 3, 30, 30(1), 30(3), 55
High Courts04 Dec 2006Allowed
Salam Vs Ayisha and Another
High Court Of Kerala · (2007) 1 DMC 289
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts04 Dec 2006
P. Janardhanan Pillai Vs State of Kerala and Another
High Court Of Kerala · (2007) 2 ALD(Cri) 14 : (2007) 3 BC 385
Criminal Procedure Code, 1973 (CrPC) — Section 357(1), 357(3)Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts04 Dec 2006
Abdul Salam C.H. Vs Sameera and Another
High Court Of Kerala · (2007) CriLJ 1877 : (2007) 1 ILR (Ker) 464 : (2008) 1 KLJ 255
Criminal Procedure Code, 1973 (CrPC) — Section 177, 178, 179, 180, 181Penal Code, 1860 (IPC) — Section 307, 323, 324, 326, 452