High Courts26 Jul 2007
Top Constructions Vs The Sales Tax Officer and The Commissioner of Commercial
High Court Of Kerala · (2007) 07 KL CK 0057
Kerala General Sales Tax Act, 1963 — Section 35, 37, 37(1), 37(2), 37(2A)
COURT ARCHIVE
High Court Of Kerala judgments
54,312 judgments · page 1,589 of 2,716
High Courts26 Jul 2007Dismissed
Minimol Vs Sree Sankaracharya University of Sanskrit
High Court Of Kerala · (2010) 1 KLT 74
Constitution of India, 1950 — Article 14, 16
High Courts26 Jul 2007
Baby Vs Sebastian
High Court Of Kerala · (2007) 3 KLJ 316
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 1, Order 8 Rule 1, Order 8 Rule 9Constitution of India, 1950 — Article 227
High Courts26 Jul 2007Allowed
Highway Contractors Vs Sales Tax Officer and Others
High Court Of Kerala · (2007) 07 KL CK 0013
Central Sales Tax Act, 1956 — Section 10, 10A, 8(3)
High Courts25 Jul 2007Allowed
A. Mujeeb Vs State of Kerala and Jifry Jaleel
High Court Of Kerala · (2007) 07 KL CK 0070
Criminal Procedure Code, 1973 (CrPC) — Section 256(1), 82, 83
High Courts25 Jul 2007
The Commissioner of Gift Tax Vs A.J. Raju
High Court Of Kerala · (2007) 07 KL CK 0068
Gift Tax Act, 1958 — Section 26(1), 26(3)
High Courts25 Jul 2007
The Commissioner of Gift-tax Vs A.J. Jose
High Court Of Kerala · (2007) 07 KL CK 0067
Gift Tax Act, 1958 — Section 26(1), 26(3)
High Courts25 Jul 2007Dismissed
Varkey Abraham Vs The Secretary to Government and Others
High Court Of Kerala · (2007) 3 ILR (Ker) 275 : (2007) 3 KLJ 68 : (2007) 3 KLT 702
Kerala Government Land Assignment Act, 1960 — Section 2(c), 2(cc), 2(cd), 2(d), 3Kerala Land Reforms Act, 1963 — Section 82, 85(A)(1), 85A(3)Mines Act, 1952 — Section 2(ii)
High Courts25 Jul 2007Dismissed
Manager, S.S. Higher Secondary School Vs Lijin, G.S. and Others
High Court Of Kerala · (2007) 07 KL CK 0017
Constitution of India, 1950 — Article 30(1)
High Courts25 Jul 2007Dismissed
Kerala Public Service Commission Vs Abdul Rasheed and Others
High Court Of Kerala · (2007) 07 KL CK 0011
High Courts25 Jul 2007
T.K. Gangan Menon Vs Bright Credit and Real Estate (P) Ltd. and Others
High Court Of Kerala · AIR 2007 Ker 293 : (2007) 4 CivCC 675 : (2007) 4 ILR (Ker) 119 : (2007) 3 KLJ 174 : (2009) 5 RCR(Civil) 467 : (2008) 1 RCR(Rent) 91
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 1, Order 18 Rule 4, Order 18 Rule 4(1), Order 8 Rule 9Constitution of India, 1950 — Article 227
High Courts24 Jul 2007
P.M. Abdul Kareem Vs Assistant Executive Engineer, K.S.E.B. and Others
High Court Of Kerala · AIR 2008 Ker 15
High Courts24 Jul 2007
Harrisons Malayalam Limited Vs State of Kerala
High Court Of Kerala · (2007) 07 KL CK 0078
Income Tax Act, 1961 — Section 147, 263Income Tax Rules, 1962 — Rule 7A, 7B, 8(1)Kerala Agricultural Income Tax Act, 1950 — Section 78
High Courts24 Jul 2007Allowed
Anilkumar K.V. Vs Kerala State Electronics Development Corporation and Others
High Court Of Kerala · (2008) 1 LLJ 149
Constitution of India, 1950 — Article 12, 14, 16, 21Kerala State Electonics Development Corporation (Conduct, Discipline and Appeal) Rules, 1986 — Rule 19, 31, 4, 5, 5(6)
High Courts24 Jul 2007Dismissed
Joshy Nambudakam Vs State of Kerala and Others
High Court Of Kerala · (2007) 07 KL CK 0030
Criminal Procedure Code, 1973 (CrPC) — Section 24, 24(3), 24(4), 24(5), 24(6)Government Law Officers (Appointment and Conditions of Service) and Conduct of Cases Rules, 1978 — Rule 8Kerala Public Services Act, 1968 — Section 2(1)
High Courts23 Jul 2007
General Manager and Another Vs State of Kerala and Another
High Court Of Kerala · (2007) 07 KL CK 0095
Kerala Education Rules, 1959 — Rule 51A, 51B
High Courts23 Jul 2007Dismissed
G.M., Corporate Educational Agency of Discalced Vs State of Kerala and Others
High Court Of Kerala · (2007) 3 KLJ 61
Kerala Education Rules, 1959 — Rule 51B
High Courts23 Jul 2007
P. Shajahan, Evergreen Export Vs State of Kerala
High Court Of Kerala · (2007) 07 KL CK 0071
Kerala General Sales Tax Act, 1963 — Section 17(3), 17(4), 17(4A), 47Kerala General Sales Tax Rules, 1963 — Rule 18A
High Courts23 Jul 2007Dismissed
Deepak Krishna and Another Vs District Registrar and Others
High Court Of Kerala · AIR 2007 Ker 257 : (2008) 1 DMC 34 : (2007) 3 ILR (Ker) 256 : (2007) 2 KLJ 714
Constitution of India, 1950 — Article 226Kerala Special Marriage Rules, 1958 — Rule 10, 5, 6, 7Special Marriage Act, 1954 — Section 11, 13, 15, 16, 17
High Courts23 Jul 2007
K.G. Ravindran, Driver and Others Vs Kerala Water Authority and Others
High Court Of Kerala · (2007) 07 KL CK 0047