High Courts02 Aug 2007Dismissed
P.S. Sadasivan Vs State of Kerala
High Court Of Kerala · (2008) 13 VST 481
Central Sales Tax Act, 1956 — Section 6(1), 6(1A), 6(2), 8(2A), 8(4)Kerala General Sales Tax Act, 1963 — Section 41
COURT ARCHIVE
High Court Of Kerala judgments
54,312 judgments · page 1,588 of 2,716
High Courts02 Aug 2007
Dr. G. Muraleedhara Kurup Vs Mahatma Gandhi University and Others
High Court Of Kerala · (2007) 3 KLJ 485 : (2008) 2 KLT 811
Mahatma Gandhi University Act, 1985 — Section 21, 27, 27(1)
High Courts01 Aug 2007Allowed
Dr. P.K. Radhakrishnan Vs Mahathma Gandhi University and Others
High Court Of Kerala · (2007) 3 KLJ 482
High Courts01 Aug 2007Dismissed
National Insurance Co. Ltd. Vs Rekha
High Court Of Kerala · (2008) ACJ 886 : (2007) 115 FLR 1106 : (2007) 4 ILR (Ker) 77
Constitution of India, 1950 — Article 141, 142Reserve Bank of India Act, 1934 — Section 19, 3, 3(7), 4(2), 4A(1)
High Courts01 Aug 2007Allowed
Usha Vs State of Kerala and Others
High Court Of Kerala · (2007) 2 ILR (Ker) 497 : (2008) 1 KLJ 879 : (2007) 1 KLJ 879
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts01 Aug 2007
Alappuzha Anantha Narayanapuram Vs Tahsildar and The State of Kerala
High Court Of Kerala · (2007) 08 KL CK 0044
Kerala Building Tax Act, 1975 — Section 3, 3(1), 3(2), 3A
High Courts01 Aug 2007
Tresa Presill Jacob Vs Commercial Tax Officer (AA) and State of Kerala
High Court Of Kerala · (2007) 08 KL CK 0042
Kerala Value Added Tax Act, 2003 — Section 24(1)
High Courts31 Jul 2007Allowed
Mohanan and Another Vs State of Kerala
High Court Of Kerala · (2007) 3 ILR (Ker) 661 : (2007) 3 KLJ 221
Criminal Procedure Code, 1973 (CrPC) — Section 218, 223, 27, 313, 428Kerala Abkari Act, 1077 — Section 10, 13, 55, 55(1), 58
High Courts31 Jul 2007Dismissed
Gopinathan, P.S. Vs State of Kerala and Others
High Court Of Kerala · (2007) 07 KL CK 0102
Civil Procedure Code, 1908 (CPC) — Section 113Constitution of India, 1950 — Article 233, 234, 309Kerala Higher Judicial Service Rules, 1961 — Rule 2, 4, 6, 7
High Courts31 Jul 2007
The Manager, Pazhassiraja College and Another Vs The University of Calicut and Others
High Court Of Kerala · (2007) 2 KLJ 795
Kerala University Act, 1974 — Section 57University Laws (Amendment) Act, 2005 — Section 57(1)
High Courts31 Jul 2007
Jossen, K.R. Vs Chairman, Rubber Board and Others
High Court Of Kerala · (2007) 07 KL CK 0001
High Courts30 Jul 2007Allowed
Nalini Janardhanan and Others Vs Elamana Chinnammu and Others
High Court Of Kerala · (2007) 4 ILR (Ker) 275 : (2008) 1 KLJ 282 : (2009) 5 RCR(Civil) 544
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 2, Order 17 Rule 3, Order 8 Rule 10, Order 9 Rule 13, Order 9 Rule 9Constitution of India, 1950 — Article 227
High Courts30 Jul 2007
K.M. Siraj Vs The Regnl. Transport Officer and Another
High Court Of Kerala · (2007) 3 ILR (Ker) 349 : (2007) 2 KLJ 817
Constitution of India, 1950 — Article 19(1), 245, 246, 254, 254(2)Kerala Motor Transport Workers Welfare Fund Board Act, 1985 — Section 8, 8AKerala Motor Transport Workers Welfare Fund Ordinance, 1985 — Section 3(1)
High Courts30 Jul 2007Dismissed
Indian Bank and The Authorised Officer Vs P.K. Jayaprakash and Union of India (UOI)
High Court Of Kerala · (2007) 07 KL CK 0060
Constitution of India, 1950 — Article 226
High Courts30 Jul 2007Dismissed
Rev. C.H. Alfred, Manager Vs State of Kerala, Joint Secretary to Government, Director of Public Instruction and Rev. R. Vijayakumar
High Court Of Kerala · (2007) 07 KL CK 0009
Kerala Education Rules, 1959 — Rule 3, 4A, 8
High Courts27 Jul 2007Dismissed
Mary Thomas Attullil Vs District Collector and Others
High Court Of Kerala · AIR 2007 Ker 271 : (2007) 3 ILR (Ker) 524 : (2007) 3 KLJ 285
High Courts27 Jul 2007Allowed
K.A. Pradeep Vs Branch Manager, Nedungadi Bank Ltd. and Others
High Court Of Kerala · AIR 2007 Ker 269 : (2009) 1 CivCC 48
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 14, 151Constitution of India, 1950 — Article 227Evidence Act, 1872 — Section 85
High Courts27 Jul 2007Allowed
The Chief General Manager Telecom Vs The C.A.T.
High Court Of Kerala · (2007) 07 KL CK 0040
High Courts27 Jul 2007Allowed
Rethinath K. Menon Vs The Secretary to Government and Others
High Court Of Kerala · (2007) 3 KLJ 611
Kerala Education Act, 1958 — Section 14(2)Kerala Education Rules, 1959 — Rule 51A, 7A(3)
High Courts26 Jul 2007Allowed
Poddar Plantations Ltd. Vs Kadeeja
High Court Of Kerala · (2007) 07 KL CK 0091
Kerala Land Reforms Act, 1963 — Section 125(3)