High Courts10 Aug 2007Allowed
Basheer @ Umbu Vs State of Kerala
High Court Of Kerala · (2007) 3 KLJ 462
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 50, 57
COURT ARCHIVE
High Court Of Kerala judgments
54,312 judgments · page 1,587 of 2,716
High Courts09 Aug 2007Dismissed
Moideen Shah Vs Joseph Mathew
High Court Of Kerala · (2008) 3 BC 32
Criminal Procedure Code, 1973 (CrPC) — Section 340, 341, 341(2), 482Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts09 Aug 2007Dismissed
Food Corporation of India Vs State of Kerala and Others
High Court Of Kerala · (2007) 3 KLJ 502
Food Corporations Act, 1964 — Section 3, 6(2)Kerala Labour Welfare Fund Act, 1975 — Section 15, 2
High Courts08 Aug 2007Dismissed
Baby Thomas Vs Paul
High Court Of Kerala · (2007) 08 KL CK 0056
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts08 Aug 2007Dismissed
P.V. Jinan Vs Spl. Tahsildar and Others
High Court Of Kerala · (2007) 3 ILR (Ker) 641 : (2007) 3 KLJ 193
Civil Procedure Code, 1908 (CPC) — Section 11Kerala Land Reforms Act, 1963 — Section 108A, 125(3), 13, 2(22), 2(57)
High Courts08 Aug 2007Dismissed
Kerala Judicial Officers'' Association Vs State of Kerala and Others
High Court Of Kerala · (2007) 115 FLR 1111 : (2007) 4 ILR (Ker) 59 : (2007) 3 KLJ 488 : (2008) 2 LLJ 2
Constitution of India, 1950 — Article 217, 217(2), 233, 234, 236Industrial Disputes Act, 1947 — Section 7, 7(3), 7A, 7A(3)
High Courts07 Aug 2007Allowed
Lisha Babu and Others Vs The District Collector and Others
High Court Of Kerala · (2007) 4 ILR (Ker) 55 : (2007) 3 KLJ 275
Kerala Building Tax Act, 1975 — Section 15(1), 2Transfer of Property Act, 1882 — Section 6, 8
High Courts07 Aug 2007
Kochu Thressia Vs Albert and Others
High Court Of Kerala · (2007) 3 ILR (Ker) 716 : (2007) 3 KLJ 212
Evidence Act, 1872 — Section 114Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 11(2), 11(3), 11(4), 20
High Courts07 Aug 2007Dismissed
John Paul P. Vs Soman
High Court Of Kerala · (2007) 3 KLJ 314
Kerala Stamp Act, 1959 — Section 2(a)(ii)
High Courts07 Aug 2007Allowed
Joseph Vs K.V. Ippunny and Others
High Court Of Kerala · (2007) 3 ILR (Ker) 711 : (2007) 3 KLJ 201
Evidence Act, 1872 — Section 68, 71Succession Act, 1925 — Section 63, 63C, 70
High Courts07 Aug 2007Allowed
Gopalakrishnan Nair Vs Secretary to Government and Another
High Court Of Kerala · (2007) 08 KL CK 0020
High Courts07 Aug 2007Allowed
R.K. Latex Private Ltd. Vs State of Kerala
High Court Of Kerala · (2007) 08 KL CK 0012
Kerala General Sales Tax Act, 1963 — Section 43
High Courts06 Aug 2007Allowed
Jayaprasad Vs Rejimon Philip
High Court Of Kerala · (2008) ACJ 1272 : (2007) 3 ILR (Ker) 723
Motor Vehicles Act, 1988 — Section 163A, 166
High Courts03 Aug 2007Allowed
Sivadasan Vs State of Kerala
High Court Of Kerala · (2007) 3 KLJ 328
Kerala Abkari Act, 1077 — Section 55(a)
High Courts03 Aug 2007Allowed
P.T. Moidu Vs The Oriental Insurance Co. Ltd. and Others
High Court Of Kerala · (2009) ACJ 1101 : AIR 2008 Ker 43 : (2007) 4 ILR (Ker) 790 : (2008) 1 KLJ 378 : (2008) 3 RCR(Civil) 159
Motor Vehicles Act, 1939 — Section 10, 10(2), 2, 3, 96Motor Vehicles Act, 1988 — Section 149, 149(2), 149(4), 149(7), 163A
High Courts03 Aug 2007
V.C. Deepamol Vs State of Kerala and Others
High Court Of Kerala · (2007) 3 KLJ 786
Kerala Education Rules, 1959 — Rule 51A
High Courts03 Aug 2007Allowed
Secretary, Education Department and Another Vs T.M. Thankappan Achary and Others
High Court Of Kerala · (2007) 08 KL CK 0022
Constitution of India, 1950 — Article 226Consumer Protection Act, 1986 — Section 2(1)
High Courts03 Aug 2007
Darwin, M.S. Vs Satbir Singh and Others
High Court Of Kerala · (2007) 08 KL CK 0021
Border Security Force Act, 1968 — Section 115, 117(2), 19, 62Constitution of India, 1950 — Article 14, 16, 21, 226
High Courts03 Aug 2007Dismissed
Pradeep K.P. Vs Videsh Sanchar Nigam Ltd. and Another
High Court Of Kerala · (2007) 3 KLJ 399
High Courts02 Aug 2007
Bhahuleyan Vs State of Kerala and Others
High Court Of Kerala · (2008) 1 CTLJ 292 : (2007) 3 KLJ 120 : (2007) 4 RCR(Civil) 479 : (2007) 4 RCR(Criminal) 471
Criminal Procedure Code, 1973 (CrPC) — Section 451, 482