High Courts22 Aug 2007
C.N. Hamzakoya Vs The Administrator, Kavaratti Island and Others
High Court Of Kerala · (2007) 2 KLJ 870
Criminal Procedure Code, 1973 (CrPC) — Section 417, 417(4)
COURT ARCHIVE
High Court Of Kerala judgments
54,312 judgments · page 1,585 of 2,716
High Courts21 Aug 2007Dismissed
Ayillath Sreedharan Nambiar Vs State of Kerala and Others
High Court Of Kerala · (2007) 2 KLJ 858
Constitution of India, 1950 — Article 243D, 243E, 243G, 243H, 243N
High Courts21 Aug 2007Dismissed
P.S. Rama Bhat, P.G. Subramanyan and S.K. Radha Vs K.A. Aboobacker, Zuhara and S.V. Keshavan
High Court Of Kerala · (2007) 08 KL CK 0040
High Courts21 Aug 2007Allowed
K.M. Basheer Vs Trie-Tee Trading Company Ltd. and Another
High Court Of Kerala · AIR 2007 Ker 291 : (2008) 1 CivCC 41 : (2007) 3 ILR (Ker) 658
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 10, 2(10), 2(2), 2(3)
High Courts20 Aug 2007
Ajith Kumar K.S. Vs Debts Recovery Tribunal and Others
High Court Of Kerala · (2008) 1 KLJ 566
High Courts20 Aug 2007Dismissed
Francis Jude Netto Vs The State of Kerala and Another
High Court Of Kerala · (2007) 4 ILR (Ker) 93 : (2007) 3 KLJ 625
Criminal Procedure Code, 1973 (CrPC) — Section 24, 24(4)Kerala Government Law Officers (Appointment and Conditions of Service) and Conduct of Cases Rules, 1978 — Rule 8, 8(2)Kerala Government Law Officers (Appointment and Conditions of Service) Conduct of Cases (Amendment) Rules 2002 — Rule 8(2)
High Courts20 Aug 2007Dismissed
Raman and Another Vs State of Kerala
High Court Of Kerala · (2007) 3 KLJ 239
Criminal Procedure Code, 1973 (CrPC) — Section 313Foreign Liquor Rules — Rule 11, 11AKerala Abkari Act, 1077 — Section 10, 13, 3(18), 55, 63
High Courts18 Aug 2007Dismissed
Bindu Ganesh Vs State of Kerala and Others
High Court Of Kerala · (2007) 3 KLJ 456
Kerala State Commission for Backward Classes Act, 1993 — Section 10, 9(2)
High Courts18 Aug 2007Dismissed
Sabeena Beegum Vs District Co-operative Bank and Others
High Court Of Kerala · (2007) 08 KL CK 0084
Constitution of India, 1950 — Article 14, 141, 142, 16Kerala Public Service Commission Rules of Procedure, 1976 — Rule 13Kerala State and Subordinate Services Rules, 1958 — Rule 14, 15
High Courts18 Aug 2007
Nakeri Vasudevan Namboodiri and Others Vs Union of India (UOI) and Others
High Court Of Kerala · (2007) 08 KL CK 0082
Wild Life (Protection) Act, 1972 — Section 43
High Courts18 Aug 2007Allowed
Board of Directors of the Venjaramood Co-operative Rubber Marketing Society Ltd. and Another Vs M. Nazimuddin and Others
High Court Of Kerala · (2007) 3 ILR (Ker) 748 : (2008) 1 LLJ 786
High Courts18 Aug 2007
K.M. Kelappan Vs State of Kerala and Another
High Court Of Kerala · (2007) 3 KLJ 468
High Courts18 Aug 2007
Manuj A.M. Vs The District Educational Officer and Others
High Court Of Kerala · (2007) 08 KL CK 0037
Kerala Education Rules, 1959 — Rule 43
High Courts18 Aug 2007Allowed
Sabu Vs State of Kerala
High Court Of Kerala · (2007) 3 ILR (Ker) 763 : (2007) 3 KLJ 157
Criminal Procedure Code, 1973 (CrPC) — Section 2, 313, 428Foreign Liquor Rules — Rule 11, 11AKerala Abkari Act, 1077 — Section 10, 13, 3(2), 31, 32
High Courts18 Aug 2007Dismissed
State of Kerala and Others Vs Arun George and Others
High Court Of Kerala · (2007) 08 KL CK 0024
Kerala University Act, 1974 — Section 57, 57(1)
High Courts18 Aug 2007Allowed
State of Kerala and Others Vs K.K. Aboobacker
High Court Of Kerala · (2007) 115 FLR 932 : (2007) 3 ILR (Ker) 706 : (2007) 3 KLJ 169
High Courts18 Aug 2007Allowed
The State of Kerala and Others Vs Thirumeni and Others
High Court Of Kerala · (2007) 4 ILR (Ker) 374 : (2008) 1 KLJ 320
Constitution of India, 1950 — Article 136, 14, 226Kerala Police Subordinate Services (Armed Police Battalions) Special Rules, 1984 — Rule 10, 9Kerala State and Subordinate Services Rules, 1958 — Rule 2(1), 2(6), 3
High Courts18 Aug 2007
Thomas, C.V. Vs K.S.E.B. and Others
High Court Of Kerala · (2007) 08 KL CK 0013
Constitution of India, 1950 — Article 309, 311, 311(2)
High Courts18 Aug 2007Allowed
Mr. Rathish J. Babu and Others Vs The Kerala State Public Service and Others
High Court Of Kerala · (2007) 4 ILR (Ker) 139 : (2007) 3 KLJ 529
Kerala State and Subordinate Services Rules, 1958 — Rule 13