High Courts07 Sept 2007Allowed
New India Assurance Company Ltd. Vs Ponnamma Thomas and Another
High Court Of Kerala · (2009) ACJ 1331 : AIR 2008 Ker 4 : (2007) 4 ILR (Ker) 261
Constitution of India, 1950 — Article 227
COURT ARCHIVE
High Court Of Kerala judgments
54,312 judgments · page 1,583 of 2,716
High Courts07 Sept 2007Dismissed
Chandran Vs Simon
High Court Of Kerala · (2007) 09 KL CK 0051
Civil Procedure Code, 1908 (CPC) — Section 100Negotiable Instruments Act, 1881 (NI) — Section 118
High Courts07 Sept 2007Dismissed
George Pylee Vs K.K. Sabu
High Court Of Kerala · (2007) 4 ILR (Ker) 98
Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 11, 11(3), 11(4), 20
High Courts07 Sept 2007Dismissed
C.K. Rafeeque Vs V.U. Ismayil
High Court Of Kerala · (2007) 09 KL CK 0024
High Courts07 Sept 2007Allowed
K. Mohandas Nayak and Others Vs Kumbala Grama Panchayat
High Court Of Kerala · AIR 2008 Ker 5 : (2008) 1 KarLJ 509 : (2008) 1 KLJ 509
Kerala Stamp Act, 1959 — Section 33
High Courts07 Sept 2007
Dr. V.A. Babu (Died) Legal, Liss Babu and Tom Babu Vs State of Kerala and Others
High Court Of Kerala · (2007) 09 KL CK 0005
Advocates Act, 1961 — Section 6Contract Act, 1872 — Section 19, 201, 23, 24, 25Registration Act, 1908 — Section 17, 49, 49(1)
High Courts06 Sept 2007Dismissed
K. Devappa Vs Kasaragod Self Employees Financing
High Court Of Kerala · (2007) 09 KL CK 0077
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts06 Sept 2007Dismissed
Manoharan and Sreeja Vs G. Dasamma and Others
High Court Of Kerala · (2007) 09 KL CK 0076
High Courts06 Sept 2007
P.K. Ramachandran Vs Sree Narayana Trust Medical Mission
High Court Of Kerala · (2007) 09 KL CK 0060
Arbitration and Conciliation Act, 1996 — Section 11, 11(6), 2, 31(3), 7
High Courts06 Sept 2007
Ummer and Another Vs Kunhava Alias Ahammedkutty
High Court Of Kerala · (2007) 09 KL CK 0053
High Courts06 Sept 2007Allowed
N. Radhakrishnan Vs V.L. Minikutty
High Court Of Kerala · (2007) 09 KL CK 0052
Hindu Marriage Act, 1955 — Section 13(1)
High Courts06 Sept 2007Dismissed
Padinharepurakkal Velayudhan And Kunnoor Payi Vs Padinharepurakkal Nottan Vaidyar
High Court Of Kerala · (2007) 09 KL CK 0048
High Courts06 Sept 2007
K.K. Suresh Vs Kerala Finanacial Corporation, District Manager, KFC, Branch Manager, KFC and E.S. Abdul Sahthar
High Court Of Kerala · (2007) 09 KL CK 0002
Civil Procedure Code, 1908 (CPC) — Order 3 Rule 1State Financial Corporations Act, 1951 — Section 11, 29
High Courts05 Sept 2007
Integrated Medical Systems Vs The Intelligence Officer, The Commercial Tax Officer and State of Kerala
High Court Of Kerala · (2007) 09 KL CK 0073
Kerala Value Added Tax Act, 2003 — Section 67
High Courts05 Sept 2007
V.J. Dharmapalan and Others Vs P.P. Gopi
High Court Of Kerala · (2007) 09 KL CK 0063
Constitution of India, 1950 — Article 215Contempt of Courts Act, 1971 — Section 11, 12
High Courts05 Sept 2007Allowed
Shamsudeen Vs Mohammed Salim and Others
High Court Of Kerala · AIR 2008 Ker 59 : (2008) 2 CivCC 576 : (2007) 4 ILR (Ker) 306 : (2008) 1 KLJ 260 : (2008) 2 KLT 388 : (2008) 2 RCR(Civil) 111
Evidence Act, 1872 — Section 35
High Courts05 Sept 2007Dismissed
Mamachan Vs State of Kerala
High Court Of Kerala · (2007) 09 KL CK 0023
Evidence Act, 1872 — Section 118Oaths Act, 1969 — Section 4, 4(1), 5Penal Code, 1860 (IPC) — Section 302
High Courts05 Sept 2007
V. Balakrishna Reddiar Vs Branch Manager, LIC of India and Others
High Court Of Kerala · AIR 2008 Ker 24 : (2007) 4 ILR (Ker) 36
Life Insurance Corporation (Agents) Regulations, 1972 — Regulation 15, 16(1), 19, 4, 8Life Insurance Corporation (Agents) Rules, 1972 — Rule 10, 11, 12, 13, 14Life Insurance Corporation Act, 1956 — Section 42, 49
High Courts04 Sept 2007Dismissed
Chithrangathan Vs Seema
High Court Of Kerala · (2008) 1 DMC 365
Criminal Procedure Code, 1973 (CrPC) — Section 397, 399(2), 401, 401(4)Protection of Women From Domestic Violence Act, 2005 — Section 12, 17, 18, 19, 2