High Courts17 Jul 2007Dismissed
A.I. Thomas Vs Registrar of Co-op. Societies
High Court Of Kerala · (2007) 3 ILR (Ker) 437 : (2007) 3 KLJ 104
Co-operative Societies Act, 1912 — Section 33
COURT ARCHIVE
High Court Of Kerala judgments
54,312 judgments · page 1,591 of 2,716
High Courts17 Jul 2007Dismissed
Leela Mathew Vs P.V. Krishnamoorthy and Another
High Court Of Kerala · (2007) 3 KLJ 344
High Courts16 Jul 2007Allowed
Padmanabha Pillai Kumara Pillai Vs Padmanabha Pillai Velayudhan Pillai
High Court Of Kerala · (2007) 07 KL CK 0074
Kerala Land Reforms Act, 1963 — Section 125(3), 72
High Courts16 Jul 2007Dismissed
Sangeetha Vs Suresh Kumar
High Court Of Kerala · (2007) 07 KL CK 0046
Hindu Marriage Act, 1955 — Section 19
High Courts13 Jul 2007
The Secretary, Chief Engineer (General) and Executive Engineer Vs P.P. Margrett and State of Kerala
High Court Of Kerala · (2007) 07 KL CK 0082
Kerala Service Rules, 1958 — Rule 90, 90(7)
High Courts13 Jul 2007Dismissed
Sekharan (Died) and Others Vs P.P. Imbichimammu
High Court Of Kerala · (2007) 07 KL CK 0065
Civil Procedure Code, 1908 (CPC) — Section 100Limitation Act, 1963 — Article 54Transfer of Property Act, 1882 — Section 53A
High Courts13 Jul 2007Dismissed
Kirandumkara Muraleedharan Vs V.P. Abdul Latheef
High Court Of Kerala · (2007) 07 KL CK 0063
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts13 Jul 2007Dismissed
Velayudhan Nair Pillai Vs Misha Nair, Jayakumari Pillai and Kamalakumari Pillai
High Court Of Kerala · (2007) 07 KL CK 0061
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts13 Jul 2007Allowed
Mohammed Zahir Vs Additional Commissioner of Customs
High Court Of Kerala · (2009) 13 STR 322
Customs Act, 1962 — Section 108, 124
High Courts13 Jul 2007Dismissed
Gouri, M.O. Vs State of Kerala and Others
High Court Of Kerala · (2007) 07 KL CK 0024
Kerala Education Rules, 1959 — Rule 28A, 37, 43A, 44, 44A
High Courts13 Jul 2007Dismissed
Kuriakose and Sarojini Vs Thankappan and Raghavan
High Court Of Kerala · (2007) 07 KL CK 0016
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts13 Jul 2007Allowed
Safia Beegum Vs Union of India and Others
High Court Of Kerala · (2007) 3 KLJ 395
High Courts12 Jul 2007
Asianet Satellite Communications (P) Ltd. Vs Additional Sales Tax Officer-1 and Another
High Court Of Kerala · (2007) 3 ILR (Ker) 635 : (2007) 10 VST 622
Central Sales Tax (Registration and Turnover) Rules, 1957 — Rule 3(1)Central Sales Tax Act, 1956 — Section 10, 10(1), 10A, 6, 7
High Courts12 Jul 2007
Manikkam V.V. Vs Assistant Engineer, KSEB, Pillicode and Others
High Court Of Kerala · (2008) 1 KLJ 334 : (2008) 1 KLT 647
Telegraph Act, 1885 — Section 16(1)
High Courts12 Jul 2007Dismissed
E.K. Basheer Vs State of Kerala
High Court Of Kerala · (2007) 07 KL CK 0089
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 42, 50
High Courts12 Jul 2007
Thamarappilly Brothers Vs Executive Engineer, Assistant Executive Engineer and State of Kerala
High Court Of Kerala · (2007) 07 KL CK 0084
Kerala High Court Act, 1958 — Section 5
High Courts12 Jul 2007Dismissed
K. Jayaprakash Vs Indian Airlines and Industrial Tribunal
High Court Of Kerala · (2007) 07 KL CK 0077
High Courts12 Jul 2007
The Commissioner of Income Tax Vs Shri M.M. Joseph, Development Officer
High Court Of Kerala · (2007) 07 KL CK 0058
Income Tax Act, 1961 — Section 15, 16(1), 17
High Courts12 Jul 2007Allowed
Sivanandan C. Vs Registrar of Births and Deaths
High Court Of Kerala · AIR 2007 Ker 266 : (2007) 3 KLJ 108 : (2007) 4 RCR(Civil) 487
Kerala Registration of Births and Deaths Rules, 1999 — Rule 11, 11(1), 11(2)Registration of Births and Deaths Act, 1969 — Section 15, 25, 8, 9
High Courts11 Jul 2007Dismissed
Yesodhari Devi M.G. Vs State of Kerala and Others
High Court Of Kerala · (2007) 2 KLJ 799
Kerala Service Rules, 1958 — Rule 39, 5