High Courts23 Feb 2011Dismissed
Smt. Treasa Vs The Executive Engineer and Smt. Mary
High Court Of Kerala · (2011) 02 KL CK 0138
COURT ARCHIVE
High Court Of Kerala judgments
54,365 judgments · page 1,323 of 2,719
High Courts23 Feb 2011
Vice Chancellor, University of Kerala and Another Vs Dr. Tresa Radhakrishnan and Others
High Court Of Kerala · (2011) 2 ILR (Ker) 23 : (2011) 2 KLJ 305 : (2011) 2 KLT 110
Kerala University Act, 1974 — Section 17(13)
High Courts23 Feb 2011Dismissed
Antony Varkey, Vs K.J. Marikutty Joseph and Others
High Court Of Kerala · (2011) 02 KL CK 0027
High Courts23 Feb 2011Dismissed
V.P. Vasu Vs Union of India (UOI), Chairman-Cum-Managing Director, Chief General Manager and General Manager
High Court Of Kerala · (2011) 02 KL CK 0018
High Courts23 Feb 2011Allowed
Krishna Pilla Vs Martin and Others
High Court Of Kerala · (2011) 3 ILR (Ker) 383 : (2011) 3 KLJ 389
High Courts22 Feb 2011
Anilkumar S., Anupam Vs The Secretary
High Court Of Kerala · (2011) 02 KL CK 0135
High Courts22 Feb 2011
K.P. Poulose, Navas K.M., Sunil Kumar C.M. and K.D. Francis Vs The District Collector, The Revenue Divisional Officer, The Village Officer and The Sub Inspector of Police
High Court Of Kerala · (2011) 02 KL CK 0106
Kerala Conservation of Paddy Land and Wetland Act, 2008 — Section 19, 20
High Courts22 Feb 2011
Mahesh Ram Vs The State of Kerala, The District Collector and The Director, Centre for Earth
High Court Of Kerala · (2011) 02 KL CK 0103
Kerala Protection of River Banks and Regulation of Removal of Sand Act, 2001 — Section 26, 29, 7
High Courts22 Feb 2011Dismissed
V-Star Creations Pvt. Ltd. and Others Vs The District Labour Officer and Others
High Court Of Kerala · (2012) 3 KLJ 66
Kerala Headload Workers Rules, 1981 — Rule 26A, 26C
High Courts22 Feb 2011
T.B. Ramadas Vs Assistant Executive Engineer, Assistant Engineer, Additional District Magistrate and Gopi
High Court Of Kerala · (2011) 02 KL CK 0053
Telegraph Act, 1885 — Section 16
High Courts22 Feb 2011Allowed
Joy Sebastian Vs The Secretary, Regional Transport
High Court Of Kerala · (2011) 02 KL CK 0036
High Courts22 Feb 2011Dismissed
Stalin C.V. Vs State of Kerala and Others
High Court Of Kerala · (2011) CriLJ 2442 : (2011) 4 KLT 97 SN : (2011) 7 RCR(Criminal) 381
High Courts22 Feb 2011Disposed Off
S. Sudarsana Babu Vs The Income Tax Officer and Another
High Court Of Kerala · (2011) 339 ITR 428 : (2011) 2 KLJ 79
General Clauses Act, 1897 — Section 3(35)Income Tax Act, 1961 — Section 148, 16(3), 3(35), 34, 34(3)Limitation Act, 1963 — Section 10, 11, 12, 13, 14
High Courts22 Feb 2011
Uthuppan and Cyriac Velliyan Vs The Assistant Executive Engineer, The Assistant Engineer and Krishnan
High Court Of Kerala · (2011) 02 KL CK 0001
Telegraph Act, 1885 — Section 16
High Courts21 Feb 2011Dismissed
Vijayan and Another Vs R. Manivannan and Others
High Court Of Kerala · (2011) 3 KLJ 3
High Courts21 Feb 2011
Rahul K.R. Vs The Additional District Magistrate, The Assistant Executive Engineer and K.C. Ramachandran
High Court Of Kerala · (2011) 02 KL CK 0120
High Courts21 Feb 2011
Selvakumar Vinayaka Vs The Regional Transport Authority and The Secretary
High Court Of Kerala · (2011) 02 KL CK 0091
High Courts21 Feb 2011
Sathyadasan Vs Sudeepukumar and Another
High Court Of Kerala · (2011) 2 KLJ 154
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 19, Order 41 Rule 21, Order 43 Rule 1(t)Constitution of India, 1950 — Article 227