High Courts25 Feb 2011Allowed
Ambili B. Vs State of Kerala and Others
High Court Of Kerala · (2011) 02 KL CK 0105
COURT ARCHIVE
High Court Of Kerala judgments
54,365 judgments · page 1,322 of 2,719
High Courts25 Feb 2011Dismissed
Sunitha V.C. and K.P.Chacko Vs The Returning Officer, The State of Co-operative Election and The Nediyanga Service Co-operative Bank
High Court Of Kerala · (2011) 02 KL CK 0060
High Courts25 Feb 2011
V. Gireesan Vs C. Muraleedharan and Others
High Court Of Kerala · (2011) 02 KL CK 0010
High Courts25 Feb 2011Allowed
Syed Aboobacker Bafakhi Thangal Vs P.P. Hamza
High Court Of Kerala · (2011) 4 KLJ 426 : (2011) 4 KLT 342
Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 11, 11(4)(ii), 11(4)(v), 20
High Courts24 Feb 2011Allowed
Travancore Earth Moving Company Vs The Secretary To Government, The Chief Engineer, The Superintending Engineer and Shri K.I. Paulose
High Court Of Kerala · (2011) 02 KL CK 0133
High Courts24 Feb 2011Allowed
A. Alibava Vs The Oriental Insurance Company
High Court Of Kerala · (2011) 02 KL CK 0119
High Courts24 Feb 2011
N. Abdu Vs The Secretary Regional Transport
High Court Of Kerala · (2011) 02 KL CK 0114
High Courts24 Feb 2011
P.K. Ragesh Vs State of Kerala, Joint Registrar of Co-Operative and Kannur District Co-Operative Bank Ltd.
High Court Of Kerala · (2011) 02 KL CK 0104
High Courts24 Feb 2011
Jayakumari O.T. Vs The Managing Director
High Court Of Kerala · (2011) 02 KL CK 0102
High Courts24 Feb 2011Dismissed
Umadevi Vs Hill Valley Corporation
High Court Of Kerala · (2011) 02 KL CK 0099
Constitution of India, 1950 — Article 227
High Courts24 Feb 2011
Kidangazhi Manakkal Narayanan Vs Karunakaran @ Chinnan
High Court Of Kerala · (2011) 02 KL CK 0065
High Courts24 Feb 2011
Junaise Vs The Regional Transport Authority and The Secretary
High Court Of Kerala · (2011) 02 KL CK 0064
Kerala Motor Vehicles Rules, 1989 — Rule 130Motor Vehicles Act, 1988 — Section 81
High Courts24 Feb 2011
Ammini Kurian Vs The Asst. Engineer and Others
High Court Of Kerala · (2011) 02 KL CK 0056
High Courts24 Feb 2011
Nithin Rajan Vs The District Collector, Collectorate, Sub Inspector of Police and State of Kerala
High Court Of Kerala · (2011) 02 KL CK 0050
High Courts24 Feb 2011
BSNL Security Staff Association Vs The Chief General Manager, Bharat Sanchar, The General Manager, B.S.N.L. (Telecom), The Central Labour Commissioner and Govt. of India, Ministry of Defence
High Court Of Kerala · (2011) 02 KL CK 0049
High Courts24 Feb 2011
Kerala High Court Advocates'' Association and others Vs State of Kerala and others
High Court Of Kerala · (2012) 1 ILR (Ker) 699
Administrative Tribunals (Procedure for appointment of Vice Chairman and Members) Rules, 2006 — Rule 3(2), 3(4), 3(5), 3(8), 4Administrative Tribunals Act, 1985 — Section 14(3), 15(3), 29, 29(1), 29(2)Constitution of India, 1950 — Article 12
High Courts24 Feb 2011
Nettissery Siva Sastha Kshetra Kshema Sa Vs K.A. Rajan and Others
High Court Of Kerala · (2011) 02 KL CK 0007
High Courts23 Feb 2011
G.M. Thippanna Vs Central Bureau of Investigation
High Court Of Kerala · (2011) 3 KLJ 132
Criminal Procedure Code, 1973 (CrPC) — Section 306, 313Evidence Act, 1872 — Section 114, 133Prevention of Corruption Act, 1988 — Section 12, 13(1)(a), 13(2), 2(c), 5(2)
High Courts23 Feb 2011
Thippanna, G.M. Vs Central Bureau of Investigation
High Court Of Kerala · (2011) 2 ILR (Ker) 988
Criminal Procedure Code, 1973 (CrPC) — Section 113, 306Evidence Act, 1872 — Section 114, 133Prevention of Corruption Act, 1988 — Section 12, 13(1), 13(2), 2, 5(2)
High Courts23 Feb 2011Allowed
Tessy Abraham Vs Anithakumary K.S. and Others
High Court Of Kerala · (2011) 2 ILR (Ker) 358 : (2011) 2 KLJ 111 : (2011) 2 KLT 252