High Courts04 Mar 2011Dismissed
Rajiv Gandhi Paddy Procuring Processing Vs Agriculture Production Commissioner, Director of Agriculture and The Principal Agricultural Officer
High Court Of Kerala · (2011) 03 KL CK 0147
COURT ARCHIVE
High Court Of Kerala judgments
54,365 judgments · page 1,321 of 2,719
High Courts04 Mar 2011Dismissed
Latha K., Advocate Vs State of Kerala, Commissioner and Deputy Commissioner, Commercial Taxes
High Court Of Kerala · (2011) 03 KL CK 0105
Kerala Value Added Tax Act, 2003 — Section 42(2)Kerala Value Added Tax Rules, 2005 — Rule 10, 22(4A)
High Courts04 Mar 2011
K.A. Rasheed Vs Kerala State Electricity Board and The Deputy Chief Engineer
High Court Of Kerala · (2011) 03 KL CK 0101
High Courts04 Mar 2011
U. Beena Mohan, ''Sarathma'', Aswathi Mohan, ''Sarathma'' and Anand Mohan, ''Sarathma'' Vs The District Educational Officer and Others
High Court Of Kerala · (2011) 03 KL CK 0053
High Courts04 Mar 2011
Premakumaran and P.R. Rohith Vs The Palakkad Service Co-Operative Bank, Special Sale Officer/Senior Inspector and The Assistant Registrar (General)
High Court Of Kerala · (2011) 03 KL CK 0022
High Courts03 Mar 2011
Peekay Re-Rolling Mills (P.) Limited Vs Secretary to Government, Thiruvananthapuram and Others
High Court Of Kerala · (2012) 56 VST 103
Kerala General Sales Tax Act, 1963 — Section 10, 23(3)
High Courts03 Mar 2011Allowed
Prasannakumari Vs Krishnakumari and another
High Court Of Kerala · (2011) 3 ILR (Ker) 985
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 4
High Courts03 Mar 2011Dismissed
Krishnankutty Vs Unnikutty and Others
High Court Of Kerala · (2011) 2 KLJ 486
Trusts Act, 1882 — Section 4, 56, 7, 88, 92
High Courts03 Mar 2011Dismissed
Sree Bhagawathy Textiles Ltd. Vs Assistant Commissioner of Income Tax
High Court Of Kerala · (2011) 239 CTR 560 : (2011) 199 TAXMAN 14
Income Tax Act, 1961 — Section 115JA, 115JA(2), 154, 80HHC, 80HHESick Industrial Companies (Special Provisions) Act, 1985 — Section 17(1), 17(3), 17(3A), 17(4), 17(4A)
High Courts03 Mar 2011Dismissed
Kerala State Scheduled Caste and Schedule Vs K. Balagopal and Others
High Court Of Kerala · (2011) 03 KL CK 0261
High Courts03 Mar 2011
M.D. Varghese Vs G. Parameswaran Nair and Another
High Court Of Kerala · (2011) 2 ILR (Ker) 88 : (2011) 2 KLJ 279 : (2011) 2 KLT 50
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, Order 34 Rule 4, Order 34 Rule 6
High Courts01 Mar 2011Dismissed
Advocate S. Rajeev and Prabhakaran Vs The State of Kerala and Others
High Court Of Kerala · (2011) 03 KL CK 0228
High Courts01 Mar 2011
Nehrad Naina Vs District Collector Ernakulam and Others
High Court Of Kerala · (2011) 3 KLJ 1 : (2011) 2 KLT 810
Kerala Building Tax Act, 1975 — Section 2(k)
High Courts28 Feb 2011
Sainudheen Vs The Secretary, R.T.A.
High Court Of Kerala · (2011) 02 KL CK 0092
High Courts28 Feb 2011
Chandran Vs Surendran and Others
High Court Of Kerala · (2011) 02 KL CK 0087
Motor Vehicles Act, 1988 — Section 163A, 166
High Courts28 Feb 2011
Sreejith Nair Vs The Secretary, Regional Transport
High Court Of Kerala · (2011) 02 KL CK 0054
High Courts28 Feb 2011
Joy Antony Vs The Secretary, Regional Transport
High Court Of Kerala · (2011) 02 KL CK 0030
High Courts28 Feb 2011
Sasikumar Vs State of Kerala
High Court Of Kerala · (2012) 47 VST 446
Kerala Value Added Tax Act, 2003 — Section 2(ix), 2(x), 2(xxii), 47(6), 6(5)
High Courts25 Feb 2011
Jithin P. James Vs The Mahatma Gandhi University, The Registrar and The Controller of Examinations
High Court Of Kerala · (2011) 02 KL CK 0131