High Courts08 Mar 2011Dismissed
R.V. Babu, Nalinam Vs State of Kerala and Others
High Court Of Kerala · (2011) 03 KL CK 0162
COURT ARCHIVE
High Court Of Kerala judgments
54,365 judgments · page 1,319 of 2,719
High Courts08 Mar 2011
Clementina, K.A. and Bastin, P.S. Vs Union of India (UOI), The Secretary to Government, State of Kerala and Reserve Bank of India
High Court Of Kerala · (2011) 03 KL CK 0156
High Courts08 Mar 2011
Dr. N. Ramanujan Vs The Secretary to the Government, The Director of Collegiate Education, The Deputy Director of Collegiate and University Grants Commission
High Court Of Kerala · (2011) 03 KL CK 0149
Constitution of India, 1950 — Article 14, 16
High Courts08 Mar 2011
Arifa Beevi Vs State of Kerala
High Court Of Kerala · (2011) 03 KL CK 0141
Land Acquisition Act, 1894 — Section 28, 4(1)
High Courts08 Mar 2011Dismissed
K. Lakshmi Vs The State of Kerala and Others
High Court Of Kerala · (2011) 03 KL CK 0140
Constitution of India, 1950 — Article 14, 16, 21, 226
High Courts08 Mar 2011
Jaisappan Vs State of Kerala, The Executive Engineer (PWD), The Assistant Engineer (PWD) and The Secretary
High Court Of Kerala · (2011) 03 KL CK 0133
High Courts08 Mar 2011
Aravindaksha Kenon Vs Ali Akbar and Habeeb Khan
High Court Of Kerala · (2011) 2 KLJ 317
Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 11(1), 11(2), 11(3)Kerala Land Reforms Act, 1963 — Section 106, 125(1), 125(3), 125(8), 13
High Courts08 Mar 2011
Divakaran Vs State of Kerala
High Court Of Kerala · (2011) 03 KL CK 0108
Land Acquisition Act, 1894 — Section 23(1A), 23(2), 28
High Courts08 Mar 2011
Rajamma Chittiar, Santhamma, Rajesh and Prema Vs Rajammal and Others
High Court Of Kerala · (2011) 03 KL CK 0100
Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 11(2)
High Courts08 Mar 2011Dismissed
Vidyadharan Vs Thankamma
High Court Of Kerala · (2012) 3 KLJ 667 : (2012) 3 KLT 680
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 6A, Order 8 Rule 6A(1)Constitution of India, 1950 — Article 227Limitation Act, 1963 — Section 3(2)(b)
High Courts07 Mar 2011Dismissed
Gopinathan Vs Ravichandran
High Court Of Kerala · (2011) 3 CivCC 514 : (2011) 3 KLT 61 : (2011) 8 RCR(Civil) 1691
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 151, 152, 153
High Courts07 Mar 2011Dismissed
Evans School Vs Usha Kumari
High Court Of Kerala · (2011) 2 ILR (Ker) 226 : (2011) 2 KLT 301
Kerala Education Rules, 1959 — Rule 43, 45, 7A, 7A(2), 7A(3)
High Courts07 Mar 2011Dismissed
Union of India (UOI), Chief Controller of Defence Accounts and Officer I/C Records Vs R. Satheesan
High Court Of Kerala · (2011) 03 KL CK 0307
Pension Regulations for Army, 1961 — Regulation 173
High Courts07 Mar 2011Dismissed
Inayathkhan Vs The State of Kerala, Special Tahsildar(LA), Civil Station and Corporation of Calicut
High Court Of Kerala · (2011) 03 KL CK 0289
High Courts07 Mar 2011Allowed
Soman Vs State of Kerala
High Court Of Kerala · (2011) 2 KLJ 553 : (2011) 2 KLJ 551 : (2011) 2 KLT 368
Criminal Procedure Code, 1973 (CrPC) — Section 173(8)
High Courts07 Mar 2011
Neeshma. M.K., Beena N.K., ''Nabaneeth'', Dharmadom P.O., Shajitha. T.V., ''Sreenilayam'' and Udayakumar. P., ''Sarovaram'' Vs State of Kerala
High Court Of Kerala · (2011) 03 KL CK 0248
High Courts07 Mar 2011
Poulose Vs State of Kerala and Kochi International Airport Society
High Court Of Kerala · (2011) 03 KL CK 0233
High Courts07 Mar 2011
V.K. Venugopal Vs Branch Manager, Linfe Insurance and Cherthala South Service Co-Operative
High Court Of Kerala · (2011) 03 KL CK 0214
Gratuity Act, 1972 — Section 4(5)