High Courts16 Feb 2011Allowed

Raveendran Vs Vimala

High Court Of Kerala · (2011) 1 ILR (Ker) 993 : (2011) 1 KLT 925

Constitution of India, 1950 — Article 14Evidence Act, 1872 — Section 112
High Courts16 Feb 2011

Janaki Vs Rajan

High Court Of Kerala · (2012) ACJ 491 : (2011) 3 KLT 395 : (2011) 4 RCR(Civil) 220 : (2011) 4 RCR(Civil) 220 : (2011) 4 TAC 622

Motor Vehicles Act, 1988 — Section 163(A)
High Courts14 Feb 2011Dismissed

Omega Crown Vs Thomson

High Court Of Kerala · (2012) 4 KLJ 139 : (2012) 3 KLT 573

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2), Order 11 Rule 1Constitution of India, 1950 — Article 227
High Courts11 Feb 2011Allowed

Asokan Vs State of Kerala

High Court Of Kerala · (2011) 2 KLJ 89 : (2011) 1 KLT 931

Constitution of India, 1950 — Article 14, 146, 202, 203, 204General Clauses Act, 1897 — Section 16Kerala High Court Service Rules, 1970 — Rule 35
High Courts10 Feb 2011

Enviro Chemicals Vs State of Kerala

High Court Of Kerala · (2011) 1 KLT 1060 : (2011) 39 VST 434

Constitution of India, 1950 — Article 286, 366Kerala General Sales Tax Act, 1963 — Section 2, 2(21), 5, 5(1), 5(3)