High Courts21 Mar 2011Dismissed
Parvathy Vs State of Kerala
High Court Of Kerala · (2011) 2 KLT 899
Criminal Procedure Code, 1973 (CrPC) — Section 482Drugs and Cosmetics Act, 1940 — Section 33Fines and Recoveries Act, 1833 — Section 33
COURT ARCHIVE
High Court Of Kerala judgments
54,365 judgments · page 1,312 of 2,719
High Courts21 Mar 2011
M.K. Sasi Vs C.R. Kunhikannan, Ranjith and Mekkatteri Pavithran
High Court Of Kerala · (2011) 03 KL CK 0005
High Courts18 Mar 2011Dismissed
Sugathakumar K.C. Vs State of Kerala and Director of Technical Education
High Court Of Kerala · (2011) 03 KL CK 0329
High Courts18 Mar 2011
Muraleedharan Nair A. Vs Pazhani Vinayakan and Another
High Court Of Kerala · (2011) 2 ILR (Ker) 693 : (2011) 3 KLJ 52
Buildings (Lease and Rent Control) Act — Section 11(4)
High Courts18 Mar 2011Dismissed
A, Muraleedharan Nair Vs Pazhani Vinayakan and Another
High Court Of Kerala · (2011) 3 KLJ 52
Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 11(4)(i), 20, 21
High Courts18 Mar 2011Allowed
Kuttisankara Guptan Vs The State of Kerala, The Superintendent of Police, Sub Inspector of Police and P.J. Joseph
High Court Of Kerala · (2011) 03 KL CK 0305
Constitution of India, 1950 — Article 226
High Courts18 Mar 2011Dismissed
Sheena K. Vs State of Kerala, The Director of Higher Secondary and The Kerala Public Service Commission
High Court Of Kerala · (2011) 03 KL CK 0302
High Courts18 Mar 2011Dismissed
Prakash Vs State of Kerala
High Court Of Kerala · (2011) CriLJ 2572 : (2011) 2 ILR (Ker) 576 : (2011) 2 KLT 158 : (2011) 3 RCR(Criminal) 578 : (2011) 3 RCR(Criminal) 578
Criminal Procedure Code, 1973 (CrPC) — Section 160, 161, 161(2), 162, 197Penal Code, 1860 (IPC) — Section 324, 34, 342, 348
High Courts18 Mar 2011Allowed
Anwar Sadath E. Vs State of Kerala and Others
High Court Of Kerala · (2011) 03 KL CK 0218
High Courts18 Mar 2011
Saraswathi V.H.S.A. (Hindi) Vs The Deputy Director of Education and The Director of Public Instructions
High Court Of Kerala · (2011) 03 KL CK 0195
High Courts18 Mar 2011Dismissed
P.P. Mohanan Vs Sabeena Subash
High Court Of Kerala · (2011) 03 KL CK 0181
High Courts18 Mar 2011Dismissed
Boby Austine Vs The Superintendent of Police and Others
High Court Of Kerala · (2011) 03 KL CK 0177
Constitution of India, 1950 — Article 226
High Courts18 Mar 2011Allowed
Franklin Rober John and Others Vs State of Kerala, Cochin University of Science, The University Sundicate and The Registrar
High Court Of Kerala · (2011) 03 KL CK 0128
High Courts18 Mar 2011Dismissed
Kappothoora Chandran, Kappithoora Haridasan and Kappithoora Ajitha Vs N. Musthafa Haji
High Court Of Kerala · (2011) 4 RCR(Civil) 267 : (2011) 4 RCR(Civil) 267
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, 148, 151Specific Relief Act, 1963 — Section 28, 28(1), 28(3)
High Courts18 Mar 2011
Sreedevi Balakrishnan Vs The State of Kerala and Others
High Court Of Kerala · (2011) 03 KL CK 0061
High Courts18 Mar 2011
O. Girijakumari and F. Khumaini Vs The Deputy Director of Education, The District Educational officer and The Assistant Educational officer
High Court Of Kerala · (2011) 03 KL CK 0057
High Courts18 Mar 2011Dismissed
Chandran Vs Musthufa
High Court Of Kerala · (2011) 03 KL CK 0049
Specific Relief Act, 1963 — Section 28(3)(a)
High Courts17 Mar 2011
Abdul Rahman Vs Hairunnisa
High Court Of Kerala · AIR 2011 Ker 148 : (2011) 3 Crimes 612 : (2011) 2 DMC 669 : (2011) 2 ILR (Ker) 408 : (2011) 2 KLJ 565 : (2011) 2 KLT 387 : (2011) 3 RCR(Civil) 190 : (2011) 3 RCR(Civil) 190
Criminal Procedure Code, 1973 (CrPC) — Section 125, 397(3), 482Dissolution of Muslim Marriages Act, 1939 — Section 2Muslim Women (Protection of Rights on Divorce) Act, 1986 — Section 3, 3(1), 3(3)
High Courts17 Mar 2011Allowed
Shyamala R. and Panavoorthasta Veedu and Others Vs State of Kerala, The Unniversity of Kerala and The Principal Secretary
High Court Of Kerala · (2011) 03 KL CK 0309
High Courts17 Mar 2011
Karmally Vs Celeena, Josy, James and Sabu
High Court Of Kerala · (2011) 03 KL CK 0179