High Courts17 Mar 2011Allowed
Thankam Chemicals Pvt. Ltd. Vs State of Kerala
High Court Of Kerala · (2011) 03 KL CK 0178
COURT ARCHIVE
High Court Of Kerala judgments
54,365 judgments · page 1,313 of 2,719
High Courts16 Mar 2011Allowed
Sebastian Joseph Vs Director of Higher Secondary Edu. and Others
High Court Of Kerala · (2011) 2 ILR (Ker) 416 : (2011) 2 KLJ 283 : (2011) 2 KLT 355
High Courts16 Mar 2011
Wilson J. Mangalam Vs State
High Court Of Kerala · (2011) 3 KLJ 70
Criminal Procedure Code, 1973 (CrPC) — Section 313(1)(b), 313(3)(b)Penal Code, 1860 (IPC) — Section 34, 381, 403, 409, 420Prevention of Corruption Act, 1988 — Section 13, 13(1), 13(1)(c), 13(1)(d), 13(2)
High Courts16 Mar 2011Dismissed
P. Sachidanandan, H.S.A. (Social Science) and V.C. Muralidharan, H.S.A. (Natural Science) Vs The State of Kerala and Others
High Court Of Kerala · (2011) 2 KLJ 491 : (2011) 2 KLJ 490 : (2011) 2 KLT 209
High Courts16 Mar 2011Allowed
T.S. Sindhu Vs The State of Kerala and Others
High Court Of Kerala · (2011) 03 KL CK 0280
High Courts16 Mar 2011
Santha Paulose Vs District Collector
High Court Of Kerala · (2011) 2 KLT 946
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 136, 215Contempt of Courts Act, 1971 — Section 12, 19
High Courts16 Mar 2011
Dr. T.K. Uma, Professor Vs State of Kerala, Departmental Promotion Committee and Dr. C. Usha Kumari
High Court Of Kerala · (2011) 03 KL CK 0235
High Courts16 Mar 2011Allowed
M.S. Sabarinathan Vs Kerala Agricultural University, Vice Chancellor and The Registrar
High Court Of Kerala · (2011) 03 KL CK 0230
High Courts16 Mar 2011
P. Rabeeh and Others Vs The State of Kerala, The District Educational Officer, The Assistant Educational Officer and The Manager, Trippanachi A.U.P. School
High Court Of Kerala · (2011) 03 KL CK 0187
High Courts16 Mar 2011Allowed
Saritha. G. Pillai Vs State of Kerala and Others
High Court Of Kerala · (2011) 03 KL CK 0124
High Courts16 Mar 2011
Venkiteshwara Pai Vs Sathish Chandra Babu
High Court Of Kerala · (2011) 2 ILR (Ker) 156 : (2011) 2 KLT 115
Arbitration and Conciliation Act, 1996 — Section 7, 7(3), 7(4), 7(5)
High Courts16 Mar 2011Allowed
Sebastian Joseph Vs Director of Higher Secondary Education and Others
High Court Of Kerala · (2011) 2 ILR (Ker) 76 : (2011) 2 KLJ 283 : (2011) 3 KLT 84 SN
Kerala Education Rules, 1959 — Rule 4, 5, 6
High Courts16 Mar 2011Dismissed
The Chief General Manager, Telecom, The Principal General Manager, The Sub Divisional Officer, Telecom and Assistant Director General (Pers-Iv) Vs R. Indira devi and Union Of India (UOI)
High Court Of Kerala · (2011) 03 KL CK 0094
Constitution of India, 1950 — Article 227
High Courts16 Mar 2011Dismissed
Velayudhan Padmanabhan Vs Thyagarajan, K. and others
High Court Of Kerala · (2011) 4 CivCC 59 : (2011) 2 ILR (Ker) 887 : (2011) 3 KLT 867 : (2011) 8 RCR(Civil) 91
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 9, Order 34 Rule 1Kerala Land Reforms Act, 1963 — Section 125(3), 13, 2(39A), 2(57)Registration Act, 1908 — Section 17
High Courts16 Mar 2011
The Commisioner of Income Tax Vs State Bank of Travancore
High Court Of Kerala · (2011) 03 KL CK 0062
Income Tax Act, 1961 — Section 260A
High Courts16 Mar 2011
Arun P., Nazeer Khan A. and Shibu S.V. Vs State of Kerala, The Director and The Kerala Public Service Commission
High Court Of Kerala · (2011) 03 KL CK 0042
High Courts16 Mar 2011
Manager, Eravannoor A.U.P School and Others Vs State of Kerala and Others
High Court Of Kerala · (2011) 2 KLJ 788
Kerala Education Act, 1958 — Section 10, 11, 13, 2, 2(6)
High Courts16 Mar 2011
K.K. Sachidanandan Vs The District Collector, The Revenue Divisional Officer, Arimpur Grama Panchayat, The Namboorkkavu Devaswom
High Court Of Kerala · (2011) 03 KL CK 0035
Civil Procedure Code, 1908 (CPC) — Section 91, 92Constitution of India, 1950 — Article 226
High Courts16 Mar 2011Dismissed
P. Sachidanandan and Another Vs State of Kerala and Others
High Court Of Kerala · (2011) 2 KLJ 490 : (2011) 2 KLJ 489 : (2011) 2 KLT 246