High Courts24 Mar 2011
Sajeev Kumar K. Vs The State of Kerala and Others
High Court Of Kerala · (2011) 03 KL CK 0033
COURT ARCHIVE
High Court Of Kerala judgments
54,365 judgments · page 1,309 of 2,719
High Courts24 Mar 2011Dismissed
Chandrakumar Vs Narayanan Bahuleyan and Another
High Court Of Kerala · (2011) 3 KLJ 103 : (2011) 8 RCR(Civil) 1357
High Courts24 Mar 2011
P.A. Kuttikrishnan Vs Smt. Annies Antony, Shri. Unnikuttan and United India Insurance Co. Ltd.
High Court Of Kerala · (2011) 03 KL CK 0007
High Courts24 Mar 2011Allowed
Reckit Benckiser (India) Ltd. Vs State of Kerala
High Court Of Kerala · (2011) CriLJ 2815 : (2011) 3 Crimes 454 : (2011) 270 ELT 25 : (2011) 2 ILR (Ker) 293 : (2011) 2 KLJ 546 : (2011) 2 KLT 213
Criminal Procedure Code, 1973 (CrPC) — Section 482Drugs and Cosmetics Act, 1940 — Section 18, 27, 3Drugs and Cosmetics Rules, 1945 — Rule 123, 65
High Courts23 Mar 2011
T. Balan Nair Vs The Deputy Superintendent of Police and Others
High Court Of Kerala · (2011) 4 KLJ 27
Constitution of India, 1950 — Article 48A, 51A
High Courts23 Mar 2011Allowed
Signal Communication and Marketing (P) Ltd. Vs Registrar of Companies
High Court Of Kerala · (2011) 2 ILR (Ker) 325 : (2011) 2 KLJ 528 : (2011) 2 KLJ 520 : (2011) 2 KLT 277 : (2011) 6 RCR(Civil) 2550
Companies Act, 1956 — Section 560, 560(6)
High Courts23 Mar 2011
Rosamma P.D., U.P.S.A, ST. Marys U.P. School Vs State of Kerala and Others
High Court Of Kerala · (2011) 03 KL CK 0315
High Courts23 Mar 2011
Sinith M.S. Vs State of Kerala, The Director, The Principal and Kiran R., Lecturer
High Court Of Kerala · (2011) 03 KL CK 0234
High Courts23 Mar 2011
C. Robinson, Karkkala Pluthen Veedu Vs The Director, The Principal, College of Engineering and P. Suresh Kumar, Trade Instructor
High Court Of Kerala · (2011) 03 KL CK 0227
High Courts23 Mar 2011Dismissed
Ramachandran Vs Kondazhy Grama Panchayat and Saradamma Nair
High Court Of Kerala · (2011) 03 KL CK 0225
High Courts23 Mar 2011Dismissed
N. Narayanan Thampi and Others Vs Shri B. Mohanan
High Court Of Kerala · (2011) 03 KL CK 0223
High Courts23 Mar 2011
Shijimon.K.S,Tradesman (Turner) Vs The Director Of Technical Education, The Secretary, M.A. College Association and State of Kerala
High Court Of Kerala · (2011) 03 KL CK 0194
High Courts23 Mar 2011Allowed
P.M. Mohammed Rafeek Vs State of Kerala
High Court Of Kerala · (2011) 46 VST 96
Value Added Tax Act — Section 31(5), 67, 68
High Courts23 Mar 2011Allowed
V. Mohanan Vs The District Educational Officer, The Assistant Educational Officer, The Manager and E.K. Saheela
High Court Of Kerala · (2011) 03 KL CK 0138
Kerala Education Rules, 1959 — Rule 67Penal Code, 1860 (IPC) — Section 406, 408, 420
High Courts23 Mar 2011Dismissed
State of Kerala and The Principal Vs E.K. Subramanian and Others
High Court Of Kerala · (2011) 03 KL CK 0135
High Courts23 Mar 2011
Sudheer Vs State of Kerala, The District Collector, The Village Officer and St. Sebastian''s Church
High Court Of Kerala · (2011) 03 KL CK 0110
High Courts23 Mar 2011
P.R. Aravindakshan Nair Vs The Assistant Engineer, The Executive Engineer, The Chief Electrical Inspector and The Kerala Electricity Board
High Court Of Kerala · (2011) 03 KL CK 0083
High Courts23 Mar 2011Dismissed
Signal Communications and Marketing Pvt. Ltd. Vs Registrar of Companies
High Court Of Kerala · (2011) 165 CompCas 82 : (2011) 2 ILR (Ker) 289 : (2011) 2 KLJ 530 : (2011) 2 KLJ 528
Companies (Court) Rules, 1959 — Rule 94Companies Act, 1956 — Section 560, 560(6)
High Courts23 Mar 2011
K. Vidyasagaran Vs The State of Kerala, The Executive Committee of Kerala, The Registrar and The Comptroller
High Court Of Kerala · (2011) 03 KL CK 0050