High Courts24 Mar 2011Allowed

Mathai Vs Jordi Poulose

High Court Of Kerala · (2011) 3 CivCC 333 : (2011) 2 ILR (Ker) 484 : (2011) 2 KLJ 676 : (2011) 2 KLT 605 : (2011) 3 RCR(Civil) 141 : (2011) 1 RCR(Rent) 420 : (2011) 1 RCR(Rent) 420

Easements Act, 1882 — Section 4, 8Registration Act, 1908 — Section 17, 24, 52Transfer of Property Act, 1882 — Section 54, 6