High Courts10 May 2011
Manjusha Bineesh Vs State of Kerala, The Director General of Police and The Superintendent
High Court Of Kerala · (2011) 05 KL CK 0165
Kerala Prisons Rules, 1958 — Rule 458Penal Code, 1860 (IPC) — Section 120B, 302
COURT ARCHIVE
High Court Of Kerala judgments
54,365 judgments · page 1,298 of 2,719
High Courts10 May 2011Dismissed
Gireesh V.V. Vs Superintendent of Police and Others
High Court Of Kerala · (2011) 05 KL CK 0059
High Courts10 May 2011
Rajeev V. Vs The Commissioner of Police and Others
High Court Of Kerala · (2011) 05 KL CK 0052
High Courts10 May 2011
Rajesh S.S., Driver and Others Vs Krishnan Kutty, Driver and Others
High Court Of Kerala · (2011) 05 KL CK 0023
High Courts03 May 2011Dismissed
Bharat Sanchar Nigam Limited and Principal General Manager Vs Thomas K.C. and Others
High Court Of Kerala · (2011) 05 KL CK 0184
High Courts03 May 2011Dismissed
Paulose and Omana Vs Superintendent of Police and Others
High Court Of Kerala · (2011) 05 KL CK 0132
High Courts03 May 2011Dismissed
Basheer A. Vs The Superintendent of Police and Others
High Court Of Kerala · (2011) 05 KL CK 0053
High Courts03 May 2011Allowed
M.K. Benoy Vs Mini Simon, Joint Regional Transport Officer and Magna Fincorp Ltd.
High Court Of Kerala · (2011) 05 KL CK 0025
High Courts03 May 2011Dismissed
Siddique K.K. and Ummayya Kutty Vs Subhairat, Mohammed Irshad, Mohammed Irfad and Irfana
High Court Of Kerala · (2011) 05 KL CK 0024
Family Courts Act, 1984 — Section 10
High Courts03 May 2011
Johnson Lifts Private Limited Vs State of Kerala, Assistant Commissioner and Commercial Tax Officer (W.C.)
High Court Of Kerala · (2011) 05 KL CK 0022
High Courts01 May 2011Dismissed
Junaid Ali @ Junais Vs State of Kerala
High Court Of Kerala · (2011) 05 KL CK 0143
Criminal Procedure Code, 1973 (CrPC) — Section 167(2), 174, 439Kerala Abkari Act, 1077 — Section 55, 57Penal Code, 1860 (IPC) — Section 120B, 201, 302, 326, 34
High Courts29 Apr 2011
Jayachandran Vs The Kerala State Electricity Board and The Assistant Executive Engineer
High Court Of Kerala · (2011) 04 KL CK 0105
High Courts29 Apr 2011Dismissed
Anitha Sam Vs P.M. Philipose
High Court Of Kerala · (2011) 04 KL CK 0104
High Courts29 Apr 2011Allowed
Shaminsha S. and Zineeth Vs State of Kerala and Libus P. Bava
High Court Of Kerala · (2011) 04 KL CK 0103
Penal Code, 1860 (IPC) — Section 34, 420, 468, 471
High Courts29 Apr 2011Allowed
Joseph @ Jomon Vs Saji K. and Another
High Court Of Kerala · (2011) 04 KL CK 0102
Criminal Procedure Code, 1973 (CrPC) — Section 156(3)Penal Code, 1860 (IPC) — Section 294, 323, 34, 341, 506
High Courts29 Apr 2011Allowed
Linumon, Leenalayam Veedu Vs State of Kerala and Ambily
High Court Of Kerala · (2011) 04 KL CK 0093
Criminal Procedure Code, 1973 (CrPC) — Section 156(3)Penal Code, 1860 (IPC) — Section 34, 498A
High Courts29 Apr 2011
Basheer Vs Abdul Nazar and Abdul Anas
High Court Of Kerala · (2011) 04 KL CK 0056
Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 11(3), 20
High Courts29 Apr 2011Allowed
Forest Range Officer Vs Madhavan
High Court Of Kerala · (2011) 04 KL CK 0034
Criminal Procedure Code, 1973 (CrPC) — Section 451
High Courts29 Apr 2011Allowed
Abdul Vahid Vs The State of Kerala
High Court Of Kerala · (2011) 04 KL CK 0022
Criminal Procedure Code, 1973 (CrPC) — Section 232Penal Code, 1860 (IPC) — Section 143, 147, 148, 149, 307
High Courts29 Apr 2011
Kayalvakkathu Abdulla Vs Chembakasserry Pathunni and State of Kerala
High Court Of Kerala · (2011) 04 KL CK 0015