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High Court Of Kerala judgments

54,365 judgments · page 1,296 of 2,719

High Courts24 May 2011Allowed

Manicherry Saseendran Vs P.V. Leela

High Court Of Kerala · AIR 2011 Ker 158 : (2011) 3 KLJ 94 : (2011) 2 KLT 866 : (2011) 6 RCR(Civil) 714

Kerala Service Rules, 1958 — Rule 3, 64, 66, 67, 68Succession Act, 1925 — Section 16, 212, 213, 370, 370(1)
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High Courts23 May 2011Dismissed

Mukundan N. Vs State

High Court Of Kerala · (2011) 05 KL CK 0134

Criminal Procedure Code, 1973 (CrPC) — Section 321Penal Code, 1860 (IPC) — Section 143, 147, 148, 149, 309
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High Courts23 May 2011Allowed

Viswanath Vs Kerala Dental Council

High Court Of Kerala · (2011) 2 ILR (Ker) 907 : (2011) 2 KLT 971

Dental Council (Election) Regulations, 1952 — Regulation 20, 3, 3(1), 3(4)Dentists Act, 1948 — Section 20, 3, 31, 32, 33
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